Chattisgarh High Court
Ramkhilawan Sahu vs Executive Engineer Constru. And Anr on 1 August, 2025
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HIGH COURT OF CHHATTISGARH AT BILASPUR
WA No. 355 of 2014
Surit Ram versus State of Chhattisgarh and Anr.
Digitally
WA/317/2014, WA/378/2014, WA/390/2014, WA/392/2014
ROHIT signed by
Order Sheet
KUMAR ROHIT
CHANDRA KUMAR
CHANDRA
01/08/2025 Heard Mr. Vinod Deshmukh, Mr. Ritesh Giri,
Mr.Harshal Chouhan and Mr. Keshav Dewangan,
learned counsel for the respective appellants. Also
heard Mr. Yashwant Singh Thakur, learned Additional
Advocate General, appearing for the State/respondent.
Arguments heard on the reference.
Reserved for judgment.
Sd/-
(Ramesh Sinha) Chief Justice Sd/-
(Naresh Kumar Chandravanshi) Judge Sd/-
(Ravindra Kumar Agrawal) Judge Chandra