1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Appeal No. 1667 of 2019
Farasram Nagwanshi Versus State of Chhattisgarh
09/06/2021 Shri H.S. Patel, Advocate for the Appellant.
Shri Ghanshyam Patel, Government Advocate for the State / Respondent.
The matter is heard through video conferencing. Heard on admission and I.A. No. 2 of 2019 for suspension of sentence and grant of bail to the Appellant. In view of judgment dated 17.05.2021 passed in MCRC No. 708 of 2021 passed by this High Court, let a notice be issued to the victim / informant of the case.
Process fee, as per rules.
List this matter for further consideration on 13.07.2021.
Sd/-
(Arvind Singh Chandel) Judge Brijmohan