Calcutta High Court
Eastern India Educational Institution vs Birla Corporation Limited And Ors on 23 March, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-30 to 42
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2022
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/3/2022
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/4/2022
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/5/2022
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/6/2022
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/8/2023
In CS/212/2022
EASTERN INDIA EDUCATIONAL INSTITUTION
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/1/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
2
IA NO. GA/3/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/4/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/5/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/6/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/7/2022
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
IA NO. GA/8/2023
In CS/214/2022
BELLE VUE CLINIC
Vs
BIRLA CORPORATION LIMITED AND ORS
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 23rd March, 2026
Appearance:
Mr. Anirban Ray, Sr. Adv.
Mr. Sankarsan Sarkar, Adv.
Mr. Debartha Chakraborty, Adv.
Ms. Siddhi Agarwal, Adv.
Mr. Sagar Dutta, Adv.
...for the petitioner.
3
Mr. Sayan Roy Chowdhury, Adv.
Mr. Satyaki Mukherjee, Adv.
Mr. Soubhik Chowdhury, Adv.
Ms. S. Mallick, Adv.
..for the respondent no. 1
Mr. Soumya Roy Chowdhury, Adv.
Mr. Sanjiv Kr. Trivedi, Adv.
Mr. Sanket Sarawagi, Adv.
...for the respondent nos. 7 & 10 The Court:- Affidavit-in-reply to GA/8/2023 in both CS/212/2022 and CS/214/2022 are filed by the plaintiff. Let the same be kept in record. In terms of the Order dated 9th March, 2026 filing of affidavits-in-opposition stands closed. However, Mr. Ray, Learned Senior Counsel has sought for an accommodation to file affidavits-in-opposition which he failed to file today.
The matters will appear in the list for hearing on 15th May, 2026.
(SUGATO MAJUMDAR, J.) T.O. AR(CR)