Calcutta High Court
Principal Secretary vs Dalgreen Agro Pvt Ltd on 9 March, 2026
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
od-1-4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/96/2024
STATE OF WEST BENGAL THROUGH THE
PRINCIPAL SECRETARY, REVENUE DEPARTMENT
VS
DALGREEN AGRO PVT LTD
....
APO/114/2023 INDORAMA INDIA PRIVATE LIMITED VS COLLECTOR OF STAMP REVENUE, KOLKATA ......
APO/26/2025 IA NO: GA/1/2025 DALGREEN AGRO PRIVATE LIMITED VS STATE OF WEST BENGAL AND ORS ....
APOT/86/2025 IA NO: GA/1/2025 COLLECTOR OF STAMP REVENUE KOLKATA VS INDORAMA INDIA PRIVATE LIMITED BEFORE:
The Hon'ble JUSTICE RAJASEKHAR MANTHA The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: 9th March, 2026.
Appearance:
Mr. Abhijit Chatterjee, Sr. Adv. Mr. Soumya Majumder, Sr. Adv. Mr. Agnibesh Sengupta, Adv.
Ms. Rusha Mitra, Adv.
Mr. Soham Sen, Adv.
...for appellants Mr. Kishore Dutt, Ld. AG [VC] Mr. Ayan Banerjee, Adv.
Mr. Debangsu Dinda, Adv.
Mr. Ajeyo Chowdhury, Adv.
...for State.
Mr. Aniket Agarwal, Adv.
Mr. A. Goyel, Adv....appear.2
1. Having heard Mr. Abhijit Chatterjee, learned senior Counsel appearing for the appellant in APO/114/2023, let this matter stand adjourned and be listed tomorrow (10.3.2026) as the first item for further consideration.
(RAJASEKHAR MANTHA, J.) (RAI CHATTOPADHYAY, J.) pkd.