Principal Secretary vs Dalgreen Agro Pvt Ltd

Citation : 2026 Latest Caselaw 1627 Cal/2
Judgement Date : 9 March, 2026

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Calcutta High Court

Principal Secretary vs Dalgreen Agro Pvt Ltd on 9 March, 2026

Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
od-1-4
                          ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
                  CIVIL APPELLATE JURISDICTION
                          ORIGINAL SIDE

                        APO/96/2024
            STATE OF WEST BENGAL THROUGH THE
         PRINCIPAL SECRETARY, REVENUE DEPARTMENT
                            VS
                   DALGREEN AGRO PVT LTD
                            ....

APO/114/2023 INDORAMA INDIA PRIVATE LIMITED VS COLLECTOR OF STAMP REVENUE, KOLKATA ......

APO/26/2025 IA NO: GA/1/2025 DALGREEN AGRO PRIVATE LIMITED VS STATE OF WEST BENGAL AND ORS ....

APOT/86/2025 IA NO: GA/1/2025 COLLECTOR OF STAMP REVENUE KOLKATA VS INDORAMA INDIA PRIVATE LIMITED BEFORE:

The Hon'ble JUSTICE RAJASEKHAR MANTHA The Hon'ble JUSTICE RAI CHATTOPADHYAY Date: 9th March, 2026.
Appearance:
Mr. Abhijit Chatterjee, Sr. Adv. Mr. Soumya Majumder, Sr. Adv. Mr. Agnibesh Sengupta, Adv.
Ms. Rusha Mitra, Adv.
Mr. Soham Sen, Adv.
...for appellants Mr. Kishore Dutt, Ld. AG [VC] Mr. Ayan Banerjee, Adv.
Mr. Debangsu Dinda, Adv.
Mr. Ajeyo Chowdhury, Adv.
...for State.
Mr. Aniket Agarwal, Adv.
Mr. A. Goyel, Adv....appear.
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1. Having heard Mr. Abhijit Chatterjee, learned senior Counsel appearing for the appellant in APO/114/2023, let this matter stand adjourned and be listed tomorrow (10.3.2026) as the first item for further consideration.

(RAJASEKHAR MANTHA, J.) (RAI CHATTOPADHYAY, J.) pkd.