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Calcutta High Court
Development Corporation Ltd vs Punalur Paper Mills Ltd on 16 February, 2026
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1-2
IN THE HIGH COURT AT CALCUTTA
Commercial Division
ORIGINAL SIDE
AP-COM/37/2023
IA NO: GA-COM/1/2024
WEST BENGAL SUGAR INDUSTRIES
DEVELOPMENT CORPORATION LTD
VS
PUNALUR PAPER MILLS LTD
AP-COM/615/2024
IA NO: GA-COM/1/2025, GA-COM/2/2025
WEST BENGAL SUGAR INDUSTRIES
DEVELOPMENT CORP. LTD ( WBSIDCL)
VS
PUNALUR PAPER MILLS LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 16th February, 2026.
Appearance:
Mr. Sirsanya Bandopadhyay, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Arindam Mondal, Adv.
Ms. Swagata Ghosh, Adv.
... for the State
Mr. S.N. Mookerjee, Sr. Adv.
Mr. Jishnu Saha, Sr. Adv.
Mr. Sakya Sen, Sr. Adv.
Mr. Shiv Ratan Kakrania, Adv.
Mr. Tanuj Kakrania, Adv.
Ms. Shreya Goenka, Adv.
...for the Respondent.
Mr. Asif Sohai Tarafdar, Adv.
...for the Intervener.
Mr. Sourojit Dasgupta, Adv. Mr. Vikash Baidyo, Adv. ...for defendant in item no. 2.
2The Court:- An accommodation is sought for by the learned Counsel for the Intervener.
Adjourned to 25th February, 2026.
(SUGATO MAJUMDAR, J.) S.Seal