Calcutta High Court
Uttam Kumar Mahato And Ors vs Prasenjit Ray And Ors on 16 September, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
OD-1-3
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
RVWO/26/2025
UTTAM KUMAR MAHATO AND ORS.
-VERSUS-
PRASENJIT RAY AND ORS.
RVWO/27/2025
UTTAM KUMAR MAHATO AND ORS.
-VERSUS-
ASOKE KUMAR ROY AND ORS.
RVWO/28/2025
UTTAM KUMAR MAHATO AND ORS.
-VERSUS-
BADAL ROY AND ORS.
Appearance:
Mr. Bikash Ranjan Neogi, Adv.
Mr. Joydeep Sen, Adv.
Mr. Ananya Neogi, Adv.
...for the appellants in APO/59/2024.
Mr. R., Chatterjee, Adv.
Mr. Arijit Dey, Adv.
...for the respondents.
Mr. Alak Kumar Ghosh, Adv. Mr. Swapan Kumar Debnath, Adv.
...for the KMC.
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK And THE HON'BLE JUSTICE MD. SHABBAR RASHIDI Date : 16th September, 2025.
The Court :- A typographical error in the judgment and order dated September, 2, 2025 is pointed out by the Department.2
In paragraph 23 of the said judgment and order dated September 2, 2025, the words "without any order as to costs" be deleted.
Department will incorporate such corrections in the judgment and order dated September 2, 2025.
(DEBANGSU BASAK, J.) (MD. SHABBAR RASHIDI, J.) A/s.