Calcutta High Court
Mpmc Pvt. Ltd vs Canara Bank on 26 November, 2025
OD-8
ORDER SHEET
EC/287/2011
IA NO: GA/3/2023, GA/4/2024
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MPMC PVT. LTD.
VS
CANARA BANK
BEFORE:
The Hon'ble JUSTICE ANANYA BANDYOPADHYAY
Date : 26th November, 2025 Appearance Mr. Farhan Ghaffar, Adv. ..for the decree-holder Ms. Aparajita Ghosh, Adv. Mr. Souvik Ghosh, Adv. ..for the judgment-debtor The Court: Heard the submissions of learned Advocates representing both the parties.
Let the matter be adjourned for the day.
(ANANYA BANDYOPADHYAY, J.) kc.