Shivani Properties Pvt Ltd vs Rajeev Lochan

Calcutta High Court

Shivani Properties Pvt Ltd vs Rajeev Lochan on 1 May, 2025

OD-6
                                  ORDER SHEET

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                   EC/520/2019
                                      WITH
                                   CS/223/2013

                    IA NO: GA/1/2023, GA/2/2023, GA/3/2024,
                             GA/4/2024, GA/5/2025

                          SHIVANI PROPERTIES PVT LTD.
                                      VS
                                RAJEEV LOCHAN

    BEFORE:
    The Hon'ble JUSTICE BISWAROOP CHOWDHURY
    Date : 1st May, 2025

                                                                          Appearance:
                                                      Ms. Arunima Lala Sengupta, Adv.
                                                                    ...for the petitioner

                                                             Mr. Pratip Mukherjee, Adv.
                                                                  Mr. Ranjit Singh, Adv.
                                                             Mrs. Tutul Das Singh, Adv.
                                                                  Mr. Amool Singu, Adv.
                                                               Mr. Pranit Biswas, Adv.
                                                                   ...for the respondent

1. Learned Advocate for the decree-holder and learned Advocate for the judgment-debtor are present.

2. Let GA/1/2023, GA/2/2023, GA/3/2024, GA/4/2024 and GA/5/2025 be put up on 13th May, 2025.

(BISWAROOP CHOWDHURY, J.) S. A. AR(C R)