Npr Finance Limited vs Sanjay Khemani

Calcutta High Court

Npr Finance Limited vs Sanjay Khemani on 15 July, 2025

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OIP-156 & 157

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                 EC/1071/2015

        IA NO: GA/1/2016(Old No:GA/3661/2016), GA/2/2023, GA/3/2024

                             NPR FINANCE LIMITED
                                     VS
                               SANJAY KHEMANI

                                        &

                                  EC/1072/2015

                     RANI LEASING AND FINANCE LIMITED
                                    VS
                             SANJAY KHEMANI

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th July, 2025 Appearance:

Mr. Rudrajit Sarkar, Adv.

Ms. VanshikaNewar, Adv.

..for the petitioner Mr. Meghajit Mukherjee, Adv. Mr. Debdut Mukherjee, Adv.

Mr. VivekBasu, Adv.

Ms. Sonia Das, Adv.

...for the judgment-debtor The Court : - It is submitted by both parties that there are on-going negotiations for settlement and intermittent payments are regularly being made by the judgment-debtor.

In view of the above, let this matter appear in monthly list of September, 2025.

In the meantime, the parties are directed to attempt to finally prepare the formal Terms of Settlement.

(RAVI KRISHAN KAPUR, J.) S. A.