Calcutta High Court
A. T. Gooyee Enterprises vs Nand Lal Rathi on 14 July, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-28 with 29
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/258/2009
IA NO: GA/8/2025
A. T. GOOYEE ENTERPRISES
VS
NAND LAL RATHI
WITH
EOS/1/2010
NAND LAL RATHI
VS
M/S. A. T. GOOYEE ENTERPRISES AND ORS.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: July 14, 2025.
Appearance:
Mr. Joyjit Ganguly,Sr. Adv. Mr. Pradip Sancheti,Adv. Mr. Rudrajit Sarkar,Adv. Mr. Jatan Monga, Adv. Ms. Vanshika Newar, Adv.
...for the plaintiff.
Mr. Siddhartha Lahiri,Adv. Mr. Debraj Dutta, Adv. ...for the defendant The Court: Argument is concluded.
Reserve for judgment.
(SUGATO MAJUMDAR, J.) DB