Calcutta High Court
Utkarsh India Limited vs Buildstar Infra Private Limited on 29 April, 2025
OCD-21
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC-COM/178/2025
UTKARSH INDIA LIMITED
VS
BUILDSTAR INFRA PRIVATE LIMITED
BEFORE :
The Hon'ble JUSTICE KRISHNA RAO
Date : April 29, 2025
Appearance :
Mr. Aurin Chakraborty, Adv.
Mr. Dwip Raj Basu, Adv.
...for the decree holder
1.Mr. Aurin Chakraborty, learned Counsel, is appearing for the decree holder.
2. Counsel for the decree holder has filed the present execution case for execution of the judgement and decree passed by this Court dated 10th September, 2024.
3. It is found from record that the judgment debtor has also filed an appeal against judgement and decree but the judgement debtor has not obtained any order of stay.
4. Judgement debtor is directed to file affidavit of assets within three weeks.
5. List this matter on 11th June, 2025.
(KRISHNA RAO, J.) Sbghosh