Calcutta High Court (Appellete Side)
Md. Golab Sk @ Ukil Sk & Ors vs Unknown on 17 September, 2024
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
17.09.2024 Serial no. 26 CT.-35 [G.S.D] CRA 583 of 2019 In the matter of : Md. Golab Sk @ Ukil Sk & Ors.
... ... appellants Md. Ashraf Ali ... for the appellants Mr. Joydeep Roy (learned Sr. Govt. Adv.) Ms. Sujata Das ... for the State.
Hearing stands Concluded.
Judgment stands Reserved.
Parties to act on a server copy of this order duly collected from the official website of the Hon'ble High Court, Calcutta.
(Tirthankar Ghosh, J.)