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Calcutta High Court
Sushant Agarwal (Huf) And Anr vs Anmol Agarwal And Ors on 7 May, 2024
OD 3
ORDER SHEET
EC 431 of 2022
IA GA 1 OF 2024
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
SUSHANT AGARWAL (HUF) AND ANR.
Vs.
ANMOL AGARWAL AND ORS.
BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY
Date : 7th May, 2024.
Mr. Nirmalya Dasgupta, Adv. Mr. Jitendra Patnaik, Adv.
....for the decree-holder Mr. Atreya Chakraborty, Adv. ...for the judgment-debtor The Court: Learned counsel for the petitioner has concluded his argument.
Learned counsel for the judgment-debtor has sought for an accommodation.
List this matter on 10th May, 2024.
(APURBA SINHA RAY, J.) TR/ 2 3