Calcutta High Court
Rajesh Sardarmal Jain vs Sri Sandeep Goyal And Anr on 19 September, 2023
OCD-69
ORDER SHEET
IA NO. GA/1/2023
In
EC/180/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division
RAJESH SARDARMAL JAIN
Vs
SRI SANDEEP GOYAL AND ANR.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 19th September, 2023.
Appearance:
Mr. S.N. Mookherjee, Sr. Adv.
Mr. K. R. Thaker, Adv.
Mr. Suryaneel Das, Adv.
Mr. Aditya Mondal, Adv.
Mr. Nemani Srinivas, Adv.
Mr. Manoj Kumar Singh, Adv.
Mr. Arik Banerjee, Adv.
Mr. Rishav Gupta, Adv.
The Court: Learned counsel appearing for the judgment-debtor no.1 has
made his preliminary submissions including on the relevant dates starting
from the suit filed by the respondents in the Sharjah Federal Court. Counsel
has taken the Court through the provisions under The Insolvency and Bankruptcy Code, 2016, orders of the Supreme Court and of the NCLT, Kolkata to urge that the execution proceedings were and remain arrested. 2
Learned counsel appearing for the decree-holder seeks to file an affidavit- in-opposition.
Affidavit-in-opposition within four weeks, as prayed for. Reply within two weeks thereafter.
List this matter on 30th November, 2023.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar