OCD-28
ORDER SHEET
EC/341/2023
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
VS
IDEAL REAL ESTATES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 17th October, 2023.
Appearance:
Mr. Abhrajit Mitra, Sr. Adv.
Mr. Satadeep Bhattacharya, Adv.
Mr. Uttiyo Mallick, Adv.
Ms. Trini Joarder, Adv.
....for the decree-holder Mr. Suman Dutt, Adv.
Mr. Paritosh Sinha, Adv.
Mr. Saubhik Chowdhury, Adv.
Mr. Tirthankar Das, Adv.
...for the judgment-debtor The Court: Learned counsel appearing for the judgment-debtor hands up the particulars of the flat which the judgment-debtor is offering by way of a security in satisfaction of the outstanding amount of Rs.1.76 crores in terms of a decree passed by a co-ordinate Bench.
The security offered by the judgment-debtor is without prejudice to its argument on the sustainability of the decree.
List this matter on 19th October, 2023.
(MOUSHUMI BHATTACHARYA, J.) kc