OD 2
ORDER SHEET
EC/250/2015
IA NO:GA/1/2015 (Old No:GA/2203/2015)
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
EIC HOLDINGS PVT. LTD.
VS
UNION OF INDIA
BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE
Date: 2nd March, 2023.
Appearance:
Mr. Sabyasachi Chowdhury, Adv.
Ms. Vineeta Meharia, Adv.
Mr. Amit Meharia, Adv.
Ms. Paramita Banerjee, Adv.
Ms. Subika Paul, Adv.
...for the decree-holder Mr. Nand Lal Singhania, Adv. Mr. Santosh Kumar Pandey, Adv.
...for the judgment-debtor The Court: Both the learned advocates on behalf of the parties to this execution case are present. Mr. Singhania, learned advocate appearing on behalf of the judgment-debtor has prayed for accommodation and undertakes to pay the money within second week of April, 2023.
Accordingly, list the matter on 18th April, 2023.
(BIBHAS RANJAN DE, J.) B.Pal