4 17.03.2023
WPA 24450 of 2018 ssi CAN 1 of 2019 (Old No: CAN 4031 of 2019) Ct 39 Mr. Amales Roy Ms. Mousumi Bhowal Mr. Ishan Bhattacharya ...for the petitioner Mr. Amitesh Banerjee Mr. Suddhadev Adak ...for the State Written note of submissions filed on behalf of the petitioner is taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)