OD 2
ORDER SHEET
AP/785/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
M/S GAMMON ENGINEERS AND CONTRACTORS PVT. LTD.
VS
STATE OF WEST BENGAL
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 28th July, 2023.
Appearance:
Mr. Swatarup Banerjee, Adv.
Mr. Satyaki Mitra, Adv.
...for the petitioner Mr. Dhruba Ghosh, Sr. Adv. Mr. Paritosh Sinha, Adv. Mr. Altamash Alim, Adv. Mr. Shourya Samanta, Adv.
...for the State The Court: Notes of arguments filed in Court today be taken on record.
Hearing is concluded. Judgment is reserved.
(SHEKHAR B. SARAF, J.) B.Pal