OD-23
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/503/2015
MAGMA FINCORP LIMITED
VS
ERA INFRA ENGINEERING LTD.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st August, 2023.
Appearance:
Mr. Paritosh Sinha, Adv.
Mr. K.K.Pandey, Adv.
Ms. E. Saha, Adv.
The Court:- It is submitted on behalf of the award holder upon instructions that they do not want to proceed any further with this application.
The judgment debtors remain unrepresented. In such circumstances, EC/503/2015 stands dismissed. Interim orders, if any, stand vacated. Liberty is granted to the decree holder to file a fresh execution application, if the circumstances so warrant.
Liberty is also granted to take back the original copy of the award after replacing the same with a photocopy thereof.
(RAVI KRISHAN KAPUR, J.) S.Bag