Bombay High Court
Sweettee Sai vs Rewachand Ladharam Ramchandani on 21 May, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY TESTAMENTARY AND INTESTATE JURISDICTION TESTAMENTARY PETITION NO. 29086 OF 2025 Perused Praecipe dated 18.05.2026 submitted by Advocate for Petitioner and contents mentioned therein.
On considering contents of Praecipe, in the interest of justice, by way of super last chance, time granted to remove office objections in the Testamentary Petition and get the same registered and / or numbered, is extended till 01.06.2026, failing Testamentary Petition to stand rejected for non-removal of office objections under O.S. Rule 986.
Date : 21.05.2026 Prothonotary and Senior Master ::: Uploaded on - 21/05/2026 ::: Downloaded on - 21/05/2026 20:48:06 :::