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Bombay High Court
Commissioner Of Income Tax Exemptions ... vs Kampani Charitable Trust Ita No 3684 Mum ... on 21 May, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL JURISDICTION
INCOME TAX APPEAL (L) NO. 2597 OF 2025
Perused Praecipe dated 15.05.2026 submitted by Advocate for Appellant
and contents mentioned therein.
On considering contents of Praecipe, in the interest of justice,
by way of super last chance, time granted to remove office objections in the
Appeal and get the same registered and / or numbered, is extended till
03.06.2026, failing Appeal to stand rejected for non-removal of office objections under O.S. Rule 986.
Date : 21.05.2026 Prothonotary and Senior Master ::: Uploaded on - 21/05/2026 ::: Downloaded on - 21/05/2026 20:47:56 :::