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Bombay High Court
Alka Alias Mithila Madan Diwan vs Labour Commissioner And Anr on 21 May, 2026
19-20-WP-2053-2026-WP-2054-2026(C).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIRCUIT BENCH AT KOLHAPUR
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2053 OF 2026
Alka Alias Mithila Madan Diwan
VERSUS
Labour Commissioner And Anr.
WITH
WRIT PETITION NO. 2060 OF 2026
M/s. Ramchandra Bhimaji And Company Hindu Undivided Family
Thr. Its Manager Mithla Diwan
VERSUS
Labour Commissioner And Anr.
WITH
WRIT PETITION NO. 2056 OF 2026
Dattatraya Waman Chitale
VERSUS
Labour Commissioner And Others
AND
WRIT PETITION NO. 2054 OF 2026
Dattatraya Waman Chitale
VERSUS
Labour Commissioner And Others
WITH
WRIT PETITION NO. 2061 OF 2026
Alka Alias Mihila Madan Diwan
VERSUS
Labour Commissioner And Anr.
Sajakali Jamadar 1 of 2
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19-20-WP-2053-2026-WP-2054-2026(C).doc
WITH
WRIT PETITION NO. 2059 OF 2026
M/s. Ramchandra Bhimaji And Company Hindu Undivided Family
Thr. Its Manager Mithla Diwan
VERSUS
Labour Commissioner And Anr.
...
Mr. Kalpesh Patil, Advocate for Petitioners.
Mr. R.P. Kadam, AGP for the Respondent-State.
Ms. Shama Mulla for the Respondent No.5 in WP Nos.2053/2026,
2060/2026, 2056/2026 and Respondent No.5 to 14 2054/2026,
2061/2026, 2059/2026.
...
CORAM : SACHIN S. DESHMUKH, J.
DATE : 21st MAY, 2026
[VACATION COURT]
P. C. :
1. List these Petitions on 11th June, 2026.
2. It is made clear that the pendency of these petitions shall not preclude the concerned Court from proceeding with the execution.
[SACHIN S. DESHMUKH, J.]
Sajakali Jamadar 2 of 2
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