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Bombay High Court
Sarika Suraj Chauhan vs The Union Of India Through The Western ... on 14 May, 2026
2026:BHC-OS:12379
6-34-IA(L)-17262-2026 (OS).odt
Digitally signed
by PALLAVI
MAHENDRA
PALLAVI WARGAONKAR
MAHENDRA
WARGAONKAR Date:
2026.05.14
15:28:28
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.17262 OF 2026
IN
WRIT PETITION NO.1296 OF 2026
Sandeep Kisan Bagdi ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17266 OF 2026
IN
WRIT PETITION NO. 1359 OF 2026
Pandi Shankaran Pille ...Applicant
Versus
The Union of India
Acting Thru. The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17268 OF 2026
IN
WRIT PETITION NO. 1294 OF 2026
Pooja Suresh Kagda ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17272 OF 2026
IN
WRIT PETITION NO. 1335 OF 2026
Deepak Kisan Bagdi ...Applicant
Versus
The Union of India
Acting Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17273 OF 2026
Pallavi Page 1 of 9
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IN
WRIT PETITION NO. 1339 OF 2026
Manilal Amtha Makwana ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17279 OF 2026
IN
WRIT PETITION NO. 1358 OF 2026
Sarika Suraj Chauhan ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17280 OF 2026
IN
WRIT PETITION NO. 1355 OF 2026
Sheikh Razanb Khatal ...Applicant
Versus
The Union of India
Acting Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17282 OF 2026
IN
WRIT PETITION NO. 1350 OF 2026
Jaikaran Jagdish Valmiki ...Applicant
Versus
The Union of India Acting Through
The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17284 OF 2026
IN
WRIT PETITION NO. 1295 OF 2026
Sanjana Sanjay Chandaliya ...Applicant
Versus
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The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17289 OF 2026
IN
WRIT PETITION NO. 1309 OF 2026
Vikas Prabhat Gayachand ...Applicant
Versus
The Union of India Acting Through
The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17290 OF 2026
IN
WRIT PETITION NO. 1337 OF 2026
Jyotsna Manilal Makwana ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17292 OF 2026
IN
WRIT PETITION NO. 1349 OF 2026
Ramesh Surajbhan Lukkad ...Applicant
Versus
The Union of India
Acting Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17293 OF 2026
IN
WRIT PETITION NO. 1334 OF 2026
Rajkumar Rattn Chandaliya ...Applicant
Versus
The Union of India Acting Through
The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17294 OF 2026
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IN
WRIT PETITION NO. 1306 OF 2026
Rakesh Kishan Chandaliya ...Applicant
Versus
The Union of India Acting
Thru. The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17296 OF 2026
IN
WRIT PETITION NO. 1363 OF 2026
Anil Shyamalal Ridhiya ...Applicant
Versus
The Union of India Acting
Through The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17297 OF 2026
IN
WRIT PETITION NO. 1348 OF 2026
Aasha Kisan Gusar ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17298 OF 2026
IN
WRIT PETITION NO. 1299 OF 2026
Sanjog Kisan Pathrod ...Applicant
Versus
The Union of India
Acting Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17300 OF 2026
IN
WRIT PETITION NO. 1308 OF 2026
Azadsingh Balwantsingh Bidlan ...Applicant
Versus
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The Union of India, Acting Through
The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17304 OF 2026
IN
WRIT PETITION NO. 1353 OF 2026
Savitri Indarsing Lukkad ...Applicant
Versus
The Union of India Acting Thru.
The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17305 OF 2026
IN
WRIT PETITION NO. 1360 OF 2026
Asha Sonu Chauhan ...Applicant
Versus
The Union of India Acting
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17307 OF 2026
IN
WRIT PETITION NO. 1301 OF 2026
Rani Ramsingh Chauhan ...Applicant
Versus
The Union of India Acting
Through The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17308 OF 2026
IN
WRIT PETITION NO. 1354 OF 2026
Gopal Omprakash Gaychand ...Applicant
Versus
The Union of India Acting
Thru. The Western Railway Administration And Ors. ...Respondents
WITH
INTERIM APPLICATION (ST) NO. 17310 OF 2026
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IN
WRIT PETITION NO. 1297 OF 2026
Ravi Balwan Gaichand ...Applicant
Versus
The Union of India Acting
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17314 OF 2026
IN
WRIT PETITION NO. 1300 OF 2026
Sunita Mukesh Ghaichand ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17319 OF 2026
IN
WRIT PETITION NO. 1304 OF 2026
Imran Rahim Jiva Parmar ...Applicant
Versus
The Union of India Acting
Thru. The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17321 OF 2026
IN
WRIT PETITION NO. 1362 OF 2026
Murgeshan Shankaran Pille ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17322 OF 2026
IN
WRIT PETITION NO. 1338 OF 2026
Dinesh Hiralal Waghela ...Applicant
Versus
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The Union of India Acting
Thru. The Western Railway Administration ... Respondent
WITH
INTERIM APPLICATION (ST) NO. 17322 OF 2026
IN
WRIT PETITION NO. 1338 OF 2026
Dinesh Hiralal Waghela ...Applicant
Versus
The Union of India Acting
Thru. The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17324 OF 2026
IN
WRIT PETITION NO. 1364 OF 2026
Prabhat Harichand Gechand ...Applicant
Versus
The Union of India
Through The Western Railway Administration ...Respondent
WITH
INTERIM APPLICATION (ST) NO. 17326 OF 2026
IN
WRIT PETITION NO. 1336 OF 2026
Rajo Ransingh Tak ...Applicant
Versus
The Union of India Acting
Thru. The Western Railway Administration ...Respondent
__________
Mr. Satish Muley i/by Deepak G. Dhopat a/w Ayiaz Ansari, Aaron Dias
for the Applicants.
Mr. Abhishek Karnik a/w Leena Patil for Respondent No.1-UoI in all
matters.
Mr. Sanjay Gurjar, CLA is present.
Mr. Vijay Dwivedi, Sr. Section Engineer Works, Borivali is present.
Ms. Kavita N. Solunke for Respondent No.4-MMRDA in all matters.
Mr. Suraj Gupte, AGP for State in IAL/17262/2026.
Smt. Jyoti Chavan, Addl.GP for State in IAL/17266/2026,
IAL/17292/2026 and IAL/17310/2026.
Mr. Vikrant Parshurami, AGP for State in IAL/17268/2026,
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IAL/17296/2026 and IAL/17308/2026.
Mr. Milind More, Addl. GP for State in IAL/17272/2026,
IAL/17289/2026, IAL/17314/2026 and IAL/17322/2026.
Mr. Dipesh Siroya, AGP for State in IAL/17273/2026 and
IAL/17319/2026.
Smt. Fatima Lakdawala, AGP for State in IAL/17279/2026,
IAL/17297/2026, IAL/17300/2026 and IAL/17324/2026.
Smt. Lavina Kriplani, AGP for State in IAL/17280/2026,
IAL/17307/2026.
Mr. Suraj Gupte, AGP for State in IAL/17282/2026.
Mr. Milind More, Addl. GP a/w Lavina Kriplani, AGP for State in
IAL/17284/2026.
Mr. Milind More, Addl. GP a/w Vrushali Kabre, AGP for State in
IAL/17290/2026.
Smt. Nazia Sheikh, AGP for State in IAL/17293/2026, IAL/17305/2026
and IAL/17321/2026.
Smt. Vrushali Kabre, AGP for State in IAL/17294/2026 and
IAL/17326/2026.
Mr. Milind More, Addl. GP a/w Nazia Sheikh, AGP for State in
IAL/17298/2026.
Mr. Dipesh Siroya, AGP for State in IAL/17304/2026.
__________
CORAM : ADVAIT M. SETHNA &
SANDESH D. PATIL, JJ.
DATE : 14 MAY 2026 (VACATION COURT) P.C.:
1. Heard learned counsel for the parties. The matters from Sr. Nos.6 to 34 involve identical issues/prayers, as stated by the learned counsel for the Applicants/Petitioners. Accordingly, this common order is passed.
2. At the outset, it appears that these Interim Applications are filed in disposed of proceedings.
3. In view thereof, the learned counsel for the Applicants/Petitioners seeks leave to withdraw these Interim Applications with liberty to file Pallavi Page 8 of 9 ::: Uploaded on - 14/05/2026 ::: Downloaded on - 14/05/2026 20:58:41 ::: 6-34-IA(L)-17262-2026 (OS).odt appropriate proceedings. Leave is granted.
4. Interim Applications are accordingly disposed of, with liberty as prayed for.
[SANDESH D. PATIL, J] [ADVAIT M. SETHNA, J.] Pallavi Page 9 of 9 ::: Uploaded on - 14/05/2026 ::: Downloaded on - 14/05/2026 20:58:41 :::