Bombay High Court
Omkar Bapuso Patil And Ors vs Amit Sahadev Harale on 13 May, 2026
PALLAVI
MAHENDRA 7-IA-3622-2026 (C) .doc
WARGAONKAR
Digitally signed by
PALLAVI MAHENDRA
WARGAONKAR
Date: 2026.05.13
20:08:12 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 3622 OF 2026
IN
WRIT PETITION NO. 11651 OF 2025
Anjani Santoshkumar Vispute ...Petitioner
Versus
Amit Sahadev Harale ...Respondent
WITH
INTERIM APPLICATION NO. 3624 OF 2026
IN
WRIT PETITION NO. 11651 OF 2025
Omkar Bapuso Patil And Ors. ...Petitioners
Versus
Amit Sahadev Harale ...Respondent
WITH
INTERIM APPLICATION NO. 3624 OF 2026
IN
WRIT PETITION NO. 11651 OF 2025
Omkar Bapuso Patil And Ors. ...Petitioners
Versus
Amit Sahadev Harale ...Respondent
__________
Dr. Uday P. Warunjikar a/w Adv. Sonali Chavan, for the Petitioners.
Mr. P.P. Kakade, Addl. G.P. a/w Aditya Deolekar, AGP for Respondent -
State.
Ms. Gayatri Kale i/b. Rajendra Anbhule for Respondent No.2.
Mr. Rui Rodrigues, for the Respondent No.26 - University of Mumbai.
Mr. Suhas S. Deokar for the Applicant.
Mr. Ajit Anekar a/w Mr. Siddhant Sawhney i/b. Auris Legal for the
Applicant.
__________
CORAM : ADVAIT M. SETHNA &
SANDESH D. PATIL, JJ.
DATE : 13 MAY 2026 (VACATION COURT) Pallavi Page 1 of 2 ::: Uploaded on - 13/05/2026 ::: Downloaded on - 13/05/2026 21:14:23 ::: 7-IA-3622-2026 (C) .doc P.C.:
1. Heard learned counsel for the parties.
2. It appears that the copies of the Petition have not been served on the Respondents including the learned counsel for the Original Petitioner in whose Petition these Interim Applications are taken out.
3. Place the Petition on 18 May 2026 as examination is scheduled on 20 May 2026.
[SANDESH D. PATIL, J] [ADVAIT M. SETHNA, J.] Pallavi Page 2 of 2 ::: Uploaded on - 13/05/2026 ::: Downloaded on - 13/05/2026 21:14:23 :::