(34)-IA-2778-22.doc.
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
BALAJI
BALAJI
GOVINDRAO
GOVINDRAO PANCHAL
CRIMINAL APPELLATE JURISDICTION
PANCHAL Date:
2023.02.03
10:32:01
+0530
INTERIM APPLICATION NO.2778 OF 2022
IN
CRIMINAL APPEAL NO.1127 OF 2022
Nityanand Dhondu Patil ..Applicant/Appellant
Versus
State of Maharashtra & Anr. ..Respondents
Mr. Atish S. Mahade i/by Ganesh Bhujbal, for the Applicant/
Appellant.
Smt. M. M. Deshmukh, APP for the Respondent No.1/State.
Ms. Pinaz C. Contractor, appointed advocate for Respondent No.2.
Smt. Pravina D. Salvi - Respondent No.2 in person - present.
CORAM : NITIN W. SAMBRE &
R. N. LADDHA, JJ.
DATE : 1st FEBRUARY, 2023 P.C.
1. Service on respondent No.2 is complete and she is personally present in the Court. Respondent No.2 informs that she be provided legal aid.
2. In view of above, we appoint Ms. Pinaz Contractor to conduct the matter on behalf of Respondent No.2.
BGP. 1 of 2 (34)-IA-2778-22.doc.
3. Counsel for the applicant/appellant assures that copies of the entire record including judgment, deposition etc. shall be made available to the appointed counsel in any case by tomorrow.
4. Statement accepted.
5. In view of above, stand over to 9th February, 2023.
[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.] BGP. 2 of 2