Bombay High Court
Jiger Shashin Shah vs Ahuja Properties And Developers And 3 ... on 18 December, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
13-SJ-57-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.57 OF 2019
IN
COMMERCIAL SUMMARY SUIT NO. 1168 OF 2018
SHAHIN VASANJI SHAH HUF )...PLAINTIFF
V/s.
AHUJA PROPERTIES AND DEVELOPERS & ORS. )...DEFENDANTS
WITH
SUMMONS FOR JUDGMENT NO.59 OF 2019
IN
COMMERCIAL SUMMARY SUIT NO. 1169 OF 2018
WITH
SUMMONS FOR JUDGMENT NO.62 OF 2019
IN
COMMERCIAL SUMMARY SUIT NO. 1171 OF 2018
WITH
SUMMONS FOR JUDGMENT NO.61 OF 2019
IN
COMMERCIAL SUMMARY SUIT NO. 1195 OF 2018
WITH
SUMMONS FOR JUDGMENT NO.58 OF 2019
IN
COMMERCIAL SUMMARY SUIT NO. 1188 OF 2018
Ms.Sayali Phansikar a/w. Mr/Sachin Mandlik i/by Mandlik and
Partners, Advocate for the Plaintiff.
None for the Defendants.
CORAM : ABHAY AHUJA, J.
DATE : 18th DECEMBER, 2023 AVK 1/2 ::: Uploaded on - 18/12/2023 ::: Downloaded on - 19/12/2023 13:30:27 ::: 13-SJ-57-2019.doc P.C. :
1. Ms.Sayali Phansikar, learned Counsel, appears for the Plaintiff and seeks to file Affidavits of Evidence along with compilation of documents. Registry to accept the same.
2. List on 15th January 2024.
(ABHAY AHUJA, J.) AVK 2/2 ::: Uploaded on - 18/12/2023 ::: Downloaded on - 19/12/2023 13:30:27 :::