1 CA - 907-Group-RA
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
907 CIVIL APPLICATION NO.7519 OF 2021 IN
REVIEW APPLICATION (ST.) NO. 2791 OF 2021 IN WP/8149/2021
THE CHIEF EXECUTIVE OFFICER AND ANOTHER
VERSUS
LAHANBHAU NARAYAN SAHANE AND OTHERS
WITH
CA/7482/2022 IN RAST/13194/2021 IN WP/7836/2019
CA/7489/2022 IN RAST/13091/2021 IN WP/4989/2019
CA/7494/2022 IN RAST/2404/2021 IN WP/9663/2019
CA/7492/2022 IN RAST/12701/2021 IN WP/8140/2019
CA/12220/2022 IN RAST/3831/2021 IN WP/7658/2019
CA/2303/2022 IN RAST/6412/2021 IN WP/4557/2019
CA/7468/2022 IN RAST/17978/2021 IN WP/9523/2019
CA/7470/2022 IN RAST/3263/2021 IN WP/14797/2017
CA/6951/2022 IN RAST/13099/2021 IN WP/7844/2019
CA/14935/2022 IN RAST/3044/2021 IN WP/12450/2019
CA/12464/2021 IN RAST/13787/2021 IN WP/3005/2020
CA/7498/2022 IN RAST/3428/2021 IN WP/9189/2019
CA/12459/2021 IN RAST/15192/2021 IN WP/1071/2020
CA/7497/2022 IN RAST/13107/2021 IN WP/7805/2019
CA/7501/2022 IN RAST/2402/2021 IN WP/9684/2019
CA/11960/2022 IN RAST/13789/2021 IN WP/7390/2019
CA/7479/2022 IN RAST/13783/2021 IN WP/7360/2019
CA/10124/2022 IN RAST/13068/2021 IN WP/15250/2017
CA/7499/2022 IN RAST/12706/2021 IN WP/181/2020
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2 CA - 907-Group-RA
CA/14936/2022 IN RAST/24961/2020 IN WP/9084/2019
CA/545/2022 IN RAST/13093/2021 IN WP/1537/2020
CA/14937/2022 IN RAST/2514/2021 IN WP/15533/2019
CA/7473/2022 IN RAST/3820/2021 IN WP/8780/2019
CA/7485/2022 IN RAST/2799/2021 IN WP/7649/2019
CA/7487/2022 IN RAST/3421/2021 IN WP/6554/2019
CA/12228/2022 IN RAST/13095/2021 IN WP/7827/2019
CA/7488/2022 IN RAST/13200/2021 IN WP/7861/2019
CA/12227/2022 IN RAST/13196/2021 IN WP/7830/2019
CA/7471/2022 IN RAST/13202/2021 IN WP/7802/2019
CA/12461/2021 IN RAST/14948/2021 IN WP/12519/2019
RA/46/2022 IN WP/2457/2021
RA/182/2022 IN WP/97/2021
CA/12331/2021 IN RAST/14863/2021 IN WP/5204/2018
CA/2379/2022 IN RAST/3046/2021 IN WP/14253/2019
CA/2274/2022 IN RAST/2517/2021 IN WP/14488/2019
CA/6942/2022 IN RAST/14951/2021 IN WP/8329/2019
CA/7484/2022 IN RAST/13103/2021 IN WP/7801/2019
CA/12460/2021 IN RAST/13075/2021 IN WP/14950/2019
CA/7477/2022 IN RAST/2407/2021 IN WP/9687/2019
...
Advocate for Applicants : Mr. Aghav Avinash D.
AGP for respondent - State : Mr. S.P. Tiwari,
advocates for respondent/s : Mr. E.S. Murge, Mr. V.G. Salgare, Mr. S.B.
Dushing, Mrs. K.S. Bhale, Mr. K.S. Mathpati, Mr. P.K. Wagh respectively
...
CORAM : MANGESH S. PATIL &
ABHAY S. WAGHWASE, JJ.
DATE : 10 NOVEMBER 2022
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3 CA - 907-Group-RA
PC :
Heard learned advocate for the review petitioners and for some of the respondents.
2. Delay is condoned.
3. The Chief Executive Officer of the Zilla Parishad is seeking review of the impugned orders passed by this Court in the respective writ petitions. The petitioners were awarded certificate of excellent work OR District Awardee Teachers. The benefit granted to them by way of advance increment was sought to be withdrawn pursuant to the Government resolution dated 24-08-2017.
4. By the order under review, it was held that that Government resolution will have prospective effect. Similar review petitions being review application (Civil) no. 170 of 2022 with connected matters were disposed of by a detailed judgment and order dated 30-08-2022.
5. For the same reasons, we dismiss the present Review Applications.
[ ABHAY S. WAGHWASE ] [ MANGESH S. PATIL ]
JUDGE JUDGE
arp/
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