Bombay High Court
Satish Arvind Kadam vs The State Of Maharashtra on 25 October, 2021
Bench: Virendrasingh Gyansingh Bisht
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1142 OF 2021
Satish Arvind Kadam ....APPLICANT
V/S
The State Of Maharashtra ....RESPONDENT
WITH INTERIM APPLICATION NO. 927 OF 2021 In Criminal Bail Appln. 1142 OF 2021 Bharat Dattarya Nimbalkar ....PETITIONER V/S The State Of Maharashtra ....RESPONDENT Rahul Dhaigude for applicant. P.P.Shinde APP for Respondent/state. Rahul Karnik for intervenor.
CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 25th October, 2021 P.C. :
Arguments are concluded. Judgment/ order is reserved.
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