(908) NMW-582-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.582 OF 2018
IN
REVIEW PETITION (L) NO.94 OF 2018
IN
WRIT PETITION NO.1164 OF 2012
WITH
REVIEW PETITION (L) NO.94 OF 2018
IN
WRIT PETITION NO.1164 OF 2012
The Board of Trustees of the Port of Mumbai
& Chairman, Mumbai Port Trust ... Applicants
In the matter between :
The Board of Trustees of Mumbai Port
Trust and Anr. ... Petitioners
Vs
Mumbai Port Trust Non SC/ST Employees
Association and Ors. . Respondents
Mr.R.S.Pai a/w Ms.Sneha B. Pandey i/b Motiwalla & Co. for the
Applicants/Petitioners.
Mr.V.Y.Sanglikar for Respondent Nos.1 and 2.
CORAM : S.C. DHARMADHIKARI &
B.P.COLABAWALLA, JJ.
FRIDAY, 08th FEBRUARY, 2019 M.M.Salgaonkar Page 1 of 2 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 16/03/2019 14:49:16 ::: (908) NMW-582-18.doc P.C. :
At the request of Mr.Sanglikar who appears for respondent Nos.1 and 2, time is granted to file an affidavit in reply. Let that be filed within a period of one week with advance copy to the applicants.
[B.P.COLABAWALLA, J.] [S.C.DHARMADHIKARI, J.] M.M.Salgaonkar Page 2 of 2 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 16/03/2019 14:49:16 :::