Bombay High Court
Shriram General Insurance Co. ... vs Sharada Vishnu Fad And Ors on 12 October, 2017
Bench: K.L. Wadane
914delay.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
914 CIVIL APPLICATION NO. 13030 OF 2017
IN FAST/33715/2017
SHRIRAM GENERAL INSURANCE CO. LTD., PUNE
VERSUS
SHARADA VISHNU FAD AND ORS
...
Advocate for Applicant : Mr. Upadhye Vinayak Narayan
CORAM : K. L. WADANE, J.
DATE : 12th October, 2017
ORDER:
1. Heard.
2. Issue notice to the respondents, returnable on 21.12.2017.
(K. L. WADANE, J.) JPC 1/1 ::: Uploaded on - 13/10/2017 ::: Downloaded on - 14/10/2017 02:39:44 :::