Bombay High Court
Shaikh Javed S/O. Shaikh Salim vs The State Of Maharashtra And ... on 22 November, 2017
Bench: S.S. Shinde
927
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO. 1255 OF 2017
SHAIKH JAVED S/O. SHAIKH SALIM
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioner : Gaikwad Amol R.
APP for Respondents: Mr.V.M.Kagne
.....
CORAM : S.S.SHINDE &
MANGESH S. PATIL,JJ.
DATE : 22/11/2017 PER COURT :-
Arguable questions are raised.
2] Rule. Liberty to apply for earlier hearing.
(MANGESH S. PATIL,J.) (S.S.SHINDE,J.) umg/ ::: Uploaded on - 29/11/2017 ::: Downloaded on - 30/11/2017 00:53:39 :::