Bombay High Court
Mahatma Fule Urban Co-Operative ... vs Latabai Avinash Chaudhary on 17 November, 2017
Bench: M. S. Patil
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 4110 OF 2017
MAHATMA FULE URBAN CO-OPERATIVE CREDIT SOCIETY LTD,
VARANGAON THROUGH KISHOR LAXM
VERSUS
LATABAI AVINASH CHAUDHARY
...
Advocate for Applicant : Shaikh Mohammad Naseer A
.....
CORAM :MANGESH S. PATIL,J.
DATE : 17/11/2017 PER COURT :-
Heard. Issue notice to the respondent returnable on 15/12/2017. Call for Record and Proceedings.
(MANGESH S. PATIL,J.) umg/ ::: Uploaded on - 17/11/2017 ::: Downloaded on - 18/11/2017 02:11:18 :::