Sangita W/O Pankaj Tambe vs Pankaj S/O Shankarrao Tambe

Citation : 2017 Latest Caselaw 8489 Bom
Judgement Date : 6 November, 2017

Bombay High Court
Sangita W/O Pankaj Tambe vs Pankaj S/O Shankarrao Tambe on 6 November, 2017
Bench: P.N. Deshmukh
06.11MCA1273.17                                                                                              1/1

                        FARAD CONTINUATION SHEET
               IN THE HIGH COURT OF  JUDICATURE  AT BOMBAY
                         NAGPUR BENCH  : NAGPUR.
                                        M.C.A NO.1273/2017
                             Sangita W/o Pankaj Tambe
                                        ...vs...
                          Pankaj S/o Shankarrao Tambe
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders    Court's or Judge's orders
or directions and Registrar's orders.
                               Mrs. K.S. Karmarkar,Adv. for applicant.

                                                        CORAM :     P.N. DESHMUKH, J.

DATE : 6th NOVEMBER, 2017.

Issue notice to non-applicant returnable on 30.11.2017.

Hamdast allowed.

JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:28:00 :::