06.11FA 275.15 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
F.A. NO.275 OF 2015.
Smt. Shewanta Ashantu Kodape
...vs...
Anilprasad Maheshwarprasad and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mr. P.P.Pendke, Adv. for appellant.
Mr. M.B.Joshi, Adv. for respondent No.3.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
Learned Counsel for the appellant submits that filing of private paper book be dispensed with, in view of the fact that appellant has filed copies of deposition of the witnesses and other relevant documents.
In that view of the matter,filing of private paper book is dispensed with. First appeal be shown in the caption of final hearing. Appellant to supply copies of documents to the respondents.
JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:28:04 :::