06.11FA 187.17 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
F.A. NO.187 OF 2017
Damodhar S/o Laxman Wagh
...vs...
Mulchand S/o Harilal chavan and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mr. N.S. Warulkar, Adv. for appellant.
Mr. P.G. Pathak, Adv. for respondent No.4.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
Learned Counsel for the appellant submits that respondent No.3 has also filed appeal in respect of same accident which is numbered as F.A. No.640/2017. In that view of the matter, present appeal be heard along with F.A. No.640/2017.
Stand over to 20.11.2017.
JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:27:53 :::