Bombay High Court
The National Insurance Co.Ltd., ... vs Smt. Ketiki Wd/O Sunil Dange And 4 ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 445.13 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
F.A. NO.445 OF 2013.
The National Insurance Co. Ltd. through Regional Office, Nagpur.
...vs...
Smt. Ketiki Dange and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
Mr. A.M. Kukdey, Adv. for the appellant.
.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
Four weeks' time is granted to appellant for filing private paper-book.
JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:27:54 :::