Bombay High Court
United India Insurance Company ... vs Mrs Draupada Shankar Rathod & ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 67.07 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
F.A. NO.67/2007.
United India Insurance Co. Ltd. through its Regional Manager, Nagpur.
...vs...
Mrs. Draupada W/o Shankar Rathod & Anr.
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
None present for the appellant. Stand over to 15.11.2017 for dismissal.
JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:27:52 :::