Bombay High Court
Chandrashekhar S/O Vitthalrao ... vs State Of Maharashtra, Through ... on 6 November, 2017
Bench: P.N. Deshmukh
06.11FA 293.15 1/1
FARAD CONTINUATION SHEET
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR.
F.A. NO.293/2015.
Chandrashekhar S/o Viththalrao Shende
...vs...
The State of Maharashtra and others
________________________________________________________________________
Office Notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's orders
or directions and Registrar's orders.
CORAM : P.N. DESHMUKH, J.
DATE : 6th NOVEMBER, 2017.
Eight weeks' time is granted to appellant for filing private paper-book.
JUDGE Parpalliwar ::: Uploaded on - 09/11/2017 ::: Downloaded on - 10/11/2017 01:28:07 :::