Sandhya Rajeshwar Ainwad vs The State Of Maharashtra And ...

Citation : 2017 Latest Caselaw 3374 Bom
Judgement Date : 20 June, 2017

Bombay High Court
Sandhya Rajeshwar Ainwad vs The State Of Maharashtra And ... on 20 June, 2017
Bench: R.M. Borde
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             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                     WRIT PETITION NO.6263 OF 2017

 Kirankumar S/o Prakash Tarodekar
 age: 28 years,occu: nil,
 R/o B-90, Shobha Nagar, Near Airport,
 Nanded Tq. & Dist. Nanded                                       Petitioner

          Versus

 1        The State of Maharashtra,
          Through Secretary to Tribal Development
          Department, Mantralaya, Mumbai


 2        The Schedule Tribe Certificate
          Verification Committee, Aurangabad
          Through its Deputy Director (R)
          Aurangabad


 3        The Sub Divisional Officer, Nanded
          Dist. Nanded                                  Respondents

WITH WRIT PETITION NO.6206 OF 2017 Dyanoba Rambhau Zombade, Age: 57 years, occu: service, R/o Shelapuri, Tq. Majalgaon, District: Beed Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

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{2} wp 6263.17 & others.odt 3 The Sub Divisional Officer/Magistrate, Majalgaon, Tq. Majalgaon, Dist. Beed 4 The Deputy Director of Education Aurangabad Region, Aurangabad Tq. & Dist. Aurangabad Respondents WITH WRIT PETITION NO. 6207 OF 2017 Vithal Namdeo Koli Age: 49 years, occu: service, R/o Govardhanwadi, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Executive Engineer, Irrigation Department (Upsa Sinchan Vibhag) Osmanabad, Tq. & Dist. Osmanabad Respondents WITH WRIT PETITION NO.6208 OF 2017 Kondabai Namdeo Sarje Age: 34 years, occu: nil R/o Kond, Tq. & Dist. Osmanabad Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:43 ::: {3} wp 6263.17 & others.odt 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad Respondents WITH WRIT PETITION NO.6211 OF 2017 Maroti Pandurang Suryawad Age: 50 years, occu: Service R/o Kadoli, Tq. & Dist. Hingoli Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Hingoli, Tq. Dist. Hingoli 4 The Executive Engineer, Minor Irrigation Division, Parbhani, Tq. & Dist. Parbhani Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:43 ::: {4} wp 6263.17 & others.odt WITH WRIT PETITION NO.6212 OF 2017 Anil Rajendra Khot Age: 23 years, occu: student R/o Kolewadi, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad Respondents WITH WRIT PETITION NO.6213 OF 2017 Seema Sukhdeo Sarje Age: 20 years, occu: student R/o Kond, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {5} wp 6263.17 & others.odt 4 The Principal, Government Engineering College, Karad, Tq. Karad District: Satara Respondents WITH WRIT PETITION NO.6214 OF 2017 Samadhan Suryakant Akoskar Age:28 years, occu:Service, R/o Kolhewadi, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Administrative Officer, Regional Agricultural Joint Director, Amravati Region, Amravati Tq.& Dist. Amravati 5 The Taluka Agricultural Officer, Dharni, Tq. Dharni, Dist. Amravati Respondents WITH WRIT PETITION NO.6215 OF 2017 Sunita Bhagwat Mane Age: 57 years, occu: service R/o Patoda, Tq. & Dist. Osmanabad Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {6} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Collector, Solapur Tq. & District: Solapur Respondents WITH WRIT PETITION NO.6216 OF 2017 Anil Navnath Pandhare Age: 29 years, occu: service, R/o Wadgaon (Si), Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Superintendent, State Excise Department, Solapur, tq. & Dist. Solapur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {7} wp 6263.17 & others.odt WITH WRIT PETITION NO.6217 OF 2017 Vitthalrao Rama Divatewad Age: 59 years, occu: nil R/o Bhaktapur Tq. Degloor Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Degloor, Tq.Degloor Dist. Nanded Respondents WITH WRIT PETITION NO.6218 OF 2017 Vishakha Sunil Akoskar Age: 24 years, occu: student R/o Kolhewadi, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {8} wp 6263.17 & others.odt WITH WRIT PETITION NO.6221 OF 2017 Nagnath Yashwant Yerkal Age: 46 years, occu: service R/o Ramwadi Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad Respondents WITH WRIT PETITION NO.6223 OF 2017 Vaijnath Ramchandra Vajire Age: 48 years, occu: service R/o Saba, Tq. & Dist. Parbhani Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Parbhani, Tq. Dist. Parbhani ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {9} wp 6263.17 & others.odt 4 The Taluka Agricultural Officer, Jintur, Tq. Jintur, Dist. Parbhani Respondents WITH WRIT PETITION NO.6224 OF 2017 Manisha Sukhdeo Sarje Age: 23 years, occu: student R/o Kond, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Principal, Government Engineering College, Karad, Tq. Karad, Dist. Satara Respondents WITH WRIT PETITION NO.6225 OF 2017 Snehal Vinayak Waghmare Age: 22 years, occu: student R/o Bhoom, Tq. Bhoom Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {10} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Bhoom, Tq. Dist. Osmanabad Respondents WITH WRIT PETITION NO.6209 OF 2017 Bhagwat Ramhari Koli Age: 52 years, occu: service R/o Ramwadi, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through it's Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R).

3 The Sub Divisional Officer/Magistrate, Osmanabad, Tq. Dist. Osmanabad 4 The Sub Divisional Engineer, Minor Irrigation, Subdivision No.1 Osmanabad, tq. & Dist. Osmanabad Respondents WITH WRIT PETITION NO.5416 OF 2017 Shri Shubham S/o Pandurang Koli Age: major, occu: student R/o Gogaon Nandurga, Dist. Osmanabad Presently residing at House No.105/80, Umanagari Tq. Dist.Solapur Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {11} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Department of Tribal Development, Mantralaya, Mumbai - 32 Through : Its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Aurangabad Division, Aurangabad Through its Member Secretary 3 The Sub Divisional Magistrate, Osmanabad, Tq. Dist. Osmanabad Respondents WITH WRIT PETITION NO.5400 OF 2017 Sachin S/o Vasant Daswant Age: 29 years, occu: service R/o Bhavani Chauk, Sanja Road, Osmanabad Tq.& Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, (Through Principal Secretary Home Department, Mantralaya, Mumbai) 2 The Caste Certificate Verification Scrutiny Committee, Schedule Tribe, Near CIDCO Bus stand, Aurangabad.

3 The Sub-Divisional Magistrate, Osmanabad, Dist. Osmanabad 4 The Superintendent of Police, Osmanabad, Dist. Osmanabad (Through Crime Branch Osmanabad) Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {12} wp 6263.17 & others.odt WITH WRIT PETITION NO.6155 OF 2017 Ganesh S/o Balbhim Patange Age: 33 years, occu: service R/o Osmanabad, Tq.& Dist. Osmanabad Petitioner Versus 1 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary 2 The Sub Divisional Officer, Osmanabad, Tq. Dist. Osmanabad 3 The Superintendent of Police, Osmanabad Dist. Osmanabad Respondents WITH WRIT PETITION NO.6131 OF 2017 Shankar S/o Narayan Godguwar Age: 60 years, occu: Pensioner R/o Dharamabad, Tq.Dharamabad Dist. Nanded Petitioner Versus 1 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary 2 The Sub Divisional Officer, Dharamabad, Tq.Dharamabad Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {13} wp 6263.17 & others.odt WITH WRIT PETITION NO.6071 OF 2017 Sakhu D/o Maruti Aadatrao Age: 41 years, occu: Service R/o Karajkheda, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Principal Secretary Tribal Development Department, Mantralaya, Mumbai 32 2 The Scheduled Tribe Caste Scrutiny/ Verification Committee, Aurangabad 3 Competent Authority/ Executive Magistrate, Ausa, Tq. Ausa, Dist. Latur 4 District Health Officer Zilha Parishad, Osmanabad Tq, & District: Osmanabad Respondents WITH WRIT PETITION NO.4568 OF 2017 Usha D/o Balu Palle Age: 40 years, occu: Service R/o C/o Z.P. Primary School, Bodka Tq.Ahmedpur, Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:44 ::: {14} wp 6263.17 & others.odt 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Ahmedpur, Dist. Latur Respondents WITH WRIT PETITION NO.4658 OF 2017 Jayant S/o Madhavrao Dhade Age: 40 years, occu: Service R/o Shirol, Tq. Nilanga Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {15} wp 6263.17 & others.odt 5 The Block Education Officer Panchayat Samiti Nilanga, Dist. Latur Respondents WITH WRIT PETITION NO.4611 OF 2017 Chaya D/o Vishwanath Kutemate Age: 42 years, occu: Service R/o Udgir, tq. Udgir, Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Udgir, Dist. Latur Respondents WITH WRIT PETITION NO.4663 OF 2017 Pandit S/o Madhavrao Dudhawad Age: 40 years, occu: Service R/o Kharabwadi, Tq. Ahmedpur Dist. Latur Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {16} wp 6263.17 & others.odt 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Ahmedpur, Dist. Latur Respondents WITH WRIT PETITION NO.4580 OF 2017 Aasha D/o Ranba Apte Age: 35 years, occu: Service R/o Udgir, Tq. Udgir Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {17} wp 6263.17 & others.odt 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Udgir, Dist. Latur Respondents WITH WRIT PETITION NO.4633 OF 2017 Walmik S/o Shesherao Pande Age: 40 years, occu: Service R/o Udgir, Tq. Udgir Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Ahemadpur, Dist. Latur Respondents WITH WRIT PETITION NO.4602 OF 2017 Sanjay S/o Bapurao Yadav Age: major, occu: Service R/o Holi, Tq. Ausa Dist. Latur Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {18} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Nilanga, Dist. Latur Respondents WITH WRIT PETITION NO.4647 OF 2017 Khushal D/o Santram Gore Age: major, occu: Service R/o Gangapur, Tq. & Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {19} wp 6263.17 & others.odt 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Nilanga, Dist. Latur Respondents WITH WRIT PETITION NO.4660 OF 2017 Tilottama Chandrashekhar Sunape Age: major, occu: Service R/o Chincholi Tq. Nilanga Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Nilanga, Dist. Latur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {20} wp 6263.17 & others.odt WITH WRIT PETITION NO.4638 OF 2017 Rasika D/o Mahadev Gudmewad Age: 44 years, occu: Service R/o Rohina, Tq. Udgir Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Udgir, Dist. Latur Respondents WITH WRIT PETITION NO.4657 OF 2017 Ramrao S/o Sopanrao Sonewad Age: 49 years, occu: Service R/o Takalgaon, Tq.Ahemadpur Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {21} wp 6263.17 & others.odt Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur 5 The Block Education Officer Panchayat Samiti Ahemadpur, Dist. Latur Respondents WITH WRIT PETITION NO.4570 OF 2017 Pundlik S/o Vitthalrao Bhuttewad Age: 45 years, occu: Service R/o Takalgaon, Tq. Ahemadpur Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai 32 Through its Secretary 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division Aurangabad Through : Its Member Secretary 3 The Chief Executive Officer, Zilha Parishad, Latur 4 The Education Officer (Primary) Zilha Parishad, Latur ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {22} wp 6263.17 & others.odt 5 The Block Education Officer Panchayat Samiti Ahmedpur, Dist. Latur Respondents WITH WRIT PETITION NO.6458 OF 2017 Venkat S/o Sambhaji Surywad Age: 53 years, occu: Service R/o Jalkot, Tq. Jalkot Dist. Latur Petitioner Versus 1 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through : Its Member Secretary 2 The Sub Divisional Officer, Biloli Tq. Biloli, Dist. Nanded 3 The Collector, Latur District : Latur Respondents WITH WRIT PETITION NO.6457 OF 2017 Shobabai Baburao Mankole Age: 45 years, occu: Service R/o Takali, Tq. Udgir, Dist. Latur Petitioner Versus 1 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through : Its Member Secretary 2 The Sub Divisional Officer, Udgir Tq. Udgir, Dist. Latur 3 Deputy Director, Health Department, Latur Division, Latur 'Aryogya Sankul' ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {23} wp 6263.17 & others.odt Barshi Road, Latur Dist. Latur Respondents WITH WRIT PETITION NO.5501 OF 2017 Kalpana D/o Narsimlu Gattuwar, age: 23 years, occu: Education R/o Kundalwadi, Tq. Bilili, District; Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION NO.5527 OF 2017 Bhagyashree D/o Hanmanalu Tondrod, Age: 24 years, occu: service, R/o Biloli, Tq. Biloli, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 3 Sub Divisional Officer, Ichalkaranji, Tq. Ichalkaranji Dist. Kolhapur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:45 ::: {24} wp 6263.17 & others.odt WITH WRIT PETITION NO.5503 OF 2017 Sanjeev S/o Gangaram Jagadmwar, Age: 26 years, occu: service, R/o Ratnali, Tq. Biloli, Dist. Nanded Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 3 Pune Mhanagar Parivahan Mahamandal Limited, Through its Chief Officer, Pune Respondents.

WITH WRIT PETITION NO.5502 OF 2017 Gangasagar D/o Shriram Bhusewad Age: 26 years, occu: service R/o Lalwadi, Tq. Naigaon Dist. Nanded Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 3 Divisional Joint Director of Agricultural Development Kolhapur, Dist. Kolhapur through : Its Administrative Officer Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {25} wp 6263.17 & others.odt WITH WRIT PEITTION NO.5505 OF 2017 Nagorao S/o Shankarrao Yelpalwad, Age: 26 years, occu: service R/o Naigaon, Tq. Biloli, Dist. Nanded versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 3 Maharashtra State Electricity Distribution Company Limited through : Its Executive Engineer District : Beed Respondents WITH WRIT PETITION NO.5504 OF 2017 Shankar S/o Saynna Ungratwar Age: 48 years, occu: service, R/o Bhoigalli, Tq. Degloor Dist. Nanded Petitioner versus 1 Scheduled Tribe certificate Scrutiny Committee, Aurangabad Through its Member Secretary 2 Sub Divisional Officer, Degloor District; Nanded 3 Municipal Council, Degloor Tq. Degloor, Dist. Nanded through Its Chief Officer. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {26} wp 6263.17 & others.odt WITH WRIT PETITION NO.6459 OF 2017 Anusayabai Bhimrao Sonwane Age: 53 years, occu: Service R/o Rajegaon, Tq. Kaij Dist. Beed Petitioner Versus 1 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through : Its Member Secretary 2 The Sub Divisional Officer, Ambejogai Tq. Ambejogai, Dist. Beed 3 The District Registrar, Cooperative Societies, Beed Dist. Beed Respondents WITH WRIT PETITION NO.6439 OF 2017 Padmakar Madhukar Survase Age: 27 years, occu: Service R/o Govardhanwadi, Tq.& Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra Through : Its Secretary, Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through : Its Deputy Director(R) 3 The Sub Divisional Officer /Magistrate Tq. Osmanabad, Dist. Osmanabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {27} wp 6263.17 & others.odt 4 The Dean, M.A. Potdar Govt. Hospital, Varali, Mumbai Respondents WITH WRIT PETITION NO.6335 OF 2017 Keshav S/o Kondiba Jinkalwad Age:40 years, occu: Service R/o Kharatwadi, Tq. Hadgaon, Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through : Secretary to Tribal Development Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad Through : Its Deputy Director(R) Aurangabad 3 The Sub Divisional Officer, Hadgaon Dist. Nanded Respondents WITH WRIT PETITION NO.6334 OF 2017 Gangadhar S/o Ramrao Mudiraj Age: 31 years, occu: nil R/o Bapu nagar, Degloor, Tq. Degloor Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through : Secretary to Tribal Department, Mantralaya, Mumbai - 32 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {28} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad Through : Its Deputy Director(R) Aurangabad 3 The Sub Divisional Officer Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION NO.6385 OF 2017 Sanjay S/o Iranna Sambutwad Age: 42 years, occu: Agri R/o Telipeth Galli, Mukhed, Tq.Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through : Secretary to Tribal Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad Through : Its Deputy Director(R) Aurangabad 3 The Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION NO.6366 OF 2017 Pranav S/o Suresh Narayankhedkar Age: Minor, occu: Education R/o Saiprasad, Near Firojidin Talkies Degloor, Tq. Degloor Dist. Nanded Through : Father/Natural Guardian Suresh Gunderao Narayankhedkar Age: 52 years, occu: service, R/o As above Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {29} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through : Secretary to Tribal Development Department, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad Through : Its Deputy Director(R) Aurangabad 3 The Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITIOIN ST. NO.16783 OF 2017 Satish S/o Kundlik Pandhere, Age: 50 years,occu: service R/o Wadgaon, tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra (Through Principal Secretary, Health Department, Mantralaya, Mumbai) 2 The Caste Certificate Verification Scrutiny Committee, Scheduled Tribe Near CIDCO Bus stand, Aurangabad 3 The Sub-divisional Magistrate, Osmanabad, District; Osmanabad 4 The Executive Magistrate, Osmanabad, District; Osmanabad 5 The Civil Hospital, Latur Through: Civil Surgeon (District Leprosy Officer) Latur, Dist. Latur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {30} wp 6263.17 & others.odt WITH WRIT PETITION ST. NO.16784 OF 2017 Shrihari S/o Shankar Survase Age: 57 years,occu: service R/o Keshegaon, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra (Through Principal Secretary, Health Department, Mantralaya, Mumbai) 2 The Caste Certificate Verification Scrutiny Committee, Scheduled Tribe Near CIDCO Bus stand, Aurangabad 3 The Sub-divisional Magistrate, Osmanabad, District; Osmanabad 4 The Executive Magistrate, Osmanabad, District; Osmanabad 5 The Assistant Director, Health Services (Malaria) Latur, District; Latur Respondents WITH WRIT PETITION NO.5619 OF 2017 Vitthal S/o Gangadhar Anmod Age: 30 years, occu: service, R/o Jarikot, Tq. Dharmabad Dis. Nanded Petitioner Versus 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {31} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Superintendent Engineer, Maharashtra Electricity Distribution Company Amrawati Circle, Amrawati Dist. Amrawati 5 The Executive Engineer, Maharashtra Electricity Distribution Company Achalpur, Tq. Achalpur Dist. Amravati Respondents WITH WRIT PETITION No.5620 OF 2017 Shriram S/o Yallappa Singarwad Age: 29 years, occu: service, R/o ND 120, House No.8/8 Guruwar Bajar, New CIDCO, Nanded Tq. and Dist. Nanded Petitioner Versus 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {32} wp 6263.17 & others.odt 4 The Executive Engineer Nanded Irrigation Circle, Nanded Work Shop, Sinchan Bhavan, Nanded, tQ. & Dist. Nanded Respondents WITH WRIT PETITION No.5621 OF 2017 Balaji S/o Ganpatrao Alladwad Age: 29 years, occu: Service, R/o Bapshetwadi, Tq. Mukhed Dist. Nanded. Petitioner Versus 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Superintendent of Post Office Kolhapur Division, Kolhapur Dist. Kolhapur Respondents.

WITH WRIT PETITION No.5622 OF 2017 Santoshkumar S/o Balajirao Marakwar Age: 44 years, occu: service, R/o Pimpalkauta, tq. Bhokar, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:46 ::: {33} wp 6263.17 & others.odt 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Bhokar Dist. Nanded 4 The Secretary, Jijamata Shikshan Sanstha Nanded Phule Nagar, Nanded Tq. & District: Nanded 5 The Head Master Jijamata Primary School Nanded Phule Nagaqr, Nanded Tq. & District: Nanded Respondents WITH WRIT PETITION No.5623 OF 2017 Prakash S/o Laxman Totewad Age: 25 years, occu: service, R/o Wadgaon (J), Tq. Himayatnagar Dist. Nanded Petitioner Versus 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Hadgaon Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {34} wp 6263.17 & others.odt 4 The Sub Divisional Officer, Degloor Dist. Nanded Respondents WITH WRIT PETITION No.5624 OF 2017 Santosh S/o Ashokrao Sukre Age: 27 years, occu: service, R/o Telangwadi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded Respondents WITH WRIT PETITION No.5625 OF 2017 Shivaji S/o Mallaji Gopulwad Age: 44 years, occu: service, R/o Aurala Tq. Naigaon Kh. District: Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {35} wp 6263.17 & others.odt 3 The Sub Divisional Officer Biloli Dist. Nanded Respondents WITH WRIT PETITION No.5626 OF 2017 Rajnikant S/o Anandrao Pokle Age: 28 years, occu: service, R/o Telangwadi, Tq. Kandhar District: Nanded At present Soyagaon, Tq. Soyagaon Dist. Aurangabad Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad Aurangabad Dist: Aurangabad 5 The Block Development Officer, Panchayat Samiti Soyagaon Dist. Aurangabad Respondents WITH WRIT PETITION No.5627 OF 2017 Shivkant S/o Gangadhar Ijjapwar Age:25 years, occu: service, R/o Hingni, Tq. Biloli, District - Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {36} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad Chandrapur, Dist: Chandrapur 5 The Block Development Officer, Panchayat Samiti Sindewahi, Dist. Chandrapur Respondents WITH WRIT PETITION No.5628 OF 2017 Anandrao S/o Bansidas Andelwad Age: 26 years, occu: service, R/o Bhopala, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {37} wp 6263.17 & others.odt 4 The Superintendent of State Excise Nanded Division, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5630 OF 2017 Sandeep S/o Gangadhar Andelwad Age: 26 years, occu: service, R/o Bhopala, Tq. Naigaon Kh. Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Sub Divisional Officer Selu Dist. Jalna 5 The Tahsildar Mantha Dist. Jalna Respondents WITH WRIT PETITION No.5631 OF 2017 Gangadhar S/o Shankarrao Andelwad Age: 46 years, occu: service R/o Bhopala, tq. Naigaon Kh Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {38} wp 6263.17 & others.odt 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad Parbhani Dist. Parbhani 5 The Head Master Zilla Parishad Central Primary School, Chudawa, Tq. Purna, Dist. Parbhani Respondents WITH WRIT PETITION No.5632 OF 2017 Sainath S/o Digambar Bainwad Age: 27 years, occu: service R/o Shivangaon, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharamabad Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {39} wp 6263.17 & others.odt 4 The Chief Executive Officer Zilha parishad, Raigad at Alibagh Dist. Raigadh 5 The Medical Officer, Primary Health Center, Gadab, Tq.Pen, Dist. Raigad Respondents WITH WRIT PETITION No.5633 OF 2017 Babarao S/o Iranna Mundkar Age: 55 years, occu: service R/o Anjani, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Head Master, Venkatesh Nivasi Mukbadhir Vidyalaya Dharmabad, Tq. Dharmabad Dist. Nanded Respondents WITH WRIT PETITION No.5634 OF 2017 Sarjerao S/o Asaram Jukte Age: 37 years, occu: service R/o Lohagaon, Tq. Parbhani ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {40} wp 6263.17 & others.odt Dist. Parbhani Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Parbhani Dist. Parbhani 4 The District Malaria Officer, Office of District Malaria Parbhani, Dist.Parbhani Respondents WITH WRIT PETITION No.5635 OF 2017 Limbaji S/o Rajanna Padgi Age: 44 years, occu: service R/o Vilegaon(Dh) Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer Zilha Parishad, Beed ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {41} wp 6263.17 & others.odt District: Beed. Respondents WITH WRIT PETITION No.5636 OF 2017 Ramesh S/o Rajaram Parodwad Age: 46 years, occu: service, R/o Jangamwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The Joint Director of Technical Education Aurangabad Division, Aurangabad Dist. Aurangabad 5 The Principal, Government Engineering College, Aurangabad Dist. Aurangabad Respondents WITH WRIT PETITION No.5637 OF 2017 Ramdas S/o Gangadhar Jawadwad Age: 28 years, occu: service, R/o Bahaddarpura, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {42} wp 6263.17 & others.odt Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The Superintendent Engineer Maharashtra Electricity Distribution Company Latur, Circle, Sale Galli, Power House Latur Dist. Latur 5 The Executive Engineer Maharashtra Electricity Distribution Company Sale Galli, Power House, Latur Dist. Latur Respondents WITH WRIT PETITION No.5638 OF 2017 Suresh S/o Gangaram Poradwar Age: 41 years, occu: service, R/o Naragali Kundalwadi, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:47 ::: {43} wp 6263.17 & others.odt 4 The Secretary Shankar Education Society Pornima Nagar Nanded Dist. Nanded 5 The Head Master, Shankar Vidhyalaya Primary School, Pornima Nagar Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5657 OF 2017 Vidya D/o Hashenna Galewar Age: 32 years, occu: service, R/o Madnapur, Tq. Mahur Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Superintendent Engineer Maharashtra Electricity Distribution Company Parbhani Circle, Parbhani Dist. Parbhani Respondents WITH WRIT PETITION No.5658 OF 2017 Ramdasrao S/o Dattatray Machanwad Age: 31 years, occu: service, R/o Chandoli, Tq. Mukhed Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {44} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Palghar Dist. Palghar 5 The Block Education Officer Education Department, Panchayat Samiti Talsari, Dist. Palghar Respondents WITH WRIT PETITION No.5659 OF 2017 Ashok S/o Linganna Lankewad Age: 54 years, occu: service, R/o Bhisi, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {45} wp 6263.17 & others.odt 4 The Executive Engineer, Quality Control Division (UPP) Chaitanya Nagar, Nanded Tq. & Dist. Nanded Respondents WITH WRIT PETITION No.5660 OF 2017 Naresh S/o Laxman Sandulwar Age:31 years, occu: service, R/o Ambadi, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Divisional Joint Director of Agriculture Krushi Bhavan, University Road Amravati, Tq. And Dist. Amravati Respondents WITH WRIT PETITION No.5661 OF 2017 Anandrao S/o Mahadeo Alpewad Age: 58 years, occu: service, R/o Walki, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {46} wp 6263.17 & others.odt Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Project Officer, Integrated Tribal Development Project Office Kinwat, Tq. Kinwat Dist. Nanded Respondents WITH WRIT PETITION No.5662 OF 2017 Babu S/o Kishan Yalpalwad Age: 47 years, occu: service, R/o Vanjarwadi, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded District : Nanded 5 The Block Education Officer Education Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {47} wp 6263.17 & others.odt Panchayat Samiti, Naigaon Kh Dist. Nanded Respondents WITH WRIT PETITION No.5663 OF 2017 Balaji S/o Gangadhar Gantod Age: 36 years, occu: service, R/o Jarikot, Tq. Dharambad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Secretary, Dharmabad Shikshan Sanstha Dharmabad Tq. Dharmabad, Dist. Nanded 5 The Principal, Lal Bahaddur Shashtri College Dharmabad Tq. Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5664 OF 2017 Manisha D/o Namdevrao Gorthe Age: 28 years, occu: service, R/o Islapur, Tq. Kinwat Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {48} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Executive Engineer, Water Conservation Department Purna Irrigation Division, Wasmatnagar Dist. Hingoli Respondents WITH WRIT PETITION No.5665 OF 2017 Sanjay S/o Narsingrao Sidhewad Age: 43 years, occu: service, R/o Degaon, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer Zilla Parishad, Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {49} wp 6263.17 & others.odt Dist. Nanded 5 The Block Education Officer, Education Department Panchayat Samiti, Naigaon Dist. Nanded 6 The Block Education Officer, Education Department Panchayat Samiti Umri Dist. Nanded Respondents WITH WRIT PETITION No.5666 OF 2017 Ganesh S/o Gangadhar Koskewad Age: 42 years, occu: service, R/o 1-10-223, Dewai Nivas, Balaji Nagar, Nanded, Tq. & Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad, Nanded Dist. Nanded 5 The Block Education Officer, Education Department, Panchayat Samiti Ardhapur, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {50} wp 6263.17 & others.odt WITH WRIT PETITION No.5667 OF 2017 Pralhad S/o Marotirao Akulwar Age: 30 years, occu: service, R/o Kalaskar Galli, Degloor, Tq. Degloor Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Superintendent of Police Solapur - rural Police Head Quarter Solapur Dist. Solapur 5 The Reserve Police Inspector, Police Head Quarter, solapur Dist. Solapur Respondents WITH WRIT PETITION No.5668 OF 2017 Pushpalata D/o Dattatray Dandewad Age: 29 years, occu: service, R/o Kalika Galli, Himayatnagar, Tq. Himayatnagar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {51} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Hadgaon, Dist. Nanded Respondents WITH WRIT PETITION No.5669 OF 2017 Sainath S/o Nagorao Isankar Age: 25 years, occu: Education, R/o Patelnagar, Dharmabad Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded Respondents WITH WRIT PETITION No.5670 OF 2017 Gajanan S/o Ramesh Kotlawar Age: 28 years, occu: Service, R/o Kundalwadi, Ta. Biloli Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {52} wp 6263.17 & others.odt 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Managing Director, Maharashtra State Cooperative Tribal Development Corporation, Nasik II Floor Adivasi Vikas Bhavan Nasik Agra Road, Nashik, Dist. Nashik 5 The General Manager Maharashtra State Cooperative Tribal Development Corporation, Nasik Gondwan Officer, Nagpur Dist. Nagpur Respondents WITH WRIT PETITION No.5671 OF 2017 Ashwinath S/o Anandrao Birkalwad Age: 22 years, occu: Service, R/o Shivangaon, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:48 ::: {53} wp 6263.17 & others.odt 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Commissioner of Police, Aurangabad Dist: Aurangabad Respondents WITH WRIT PETITION No.5672 OF 2017 Ananda S/o Kerba Totewad Age: 50 years, occu: Service, R/o Teacher Colony, Dharmabad Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Secretary, Dharmabad Shikshan Sanstha Dharmabad Tq. Dharmabad, Dist. Nanded 5 The Principal, Lal Bahadur Shastri College Dharmabad Tq. Dharmabad Dist. Nanded Respondents WITH WRIT PETITION No.5673 OF 2017 Laxman S/o Shankarrao Akulwar Age: 34 years, occu: Service, R/o Tamloor, Tq. Degloor Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {54} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Executive Engineer Maharashtra Electricity Distribution Company Kudal, Tq. Kudal Dist. Sindhudurga 5 The Executive Engineer, Maharashtra Electricity Distribution Company Islampur Division, Sangli Circle Dist. Sangli Respondents WITH WRIT PETITION No.5674 OF 2017 Gajanan S/o Venkatrao Totewad Age: 29 years, occu: Service, R/o Bhopala Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {55} wp 6263.17 & others.odt 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Commandant, State Reserve Police Force Group No.12, Hingoli,Dist. Hingoli Respondents WITH WRIT PETITION No.5675 OF 2017 Rajenna S/o Gangaram Totawar Age: 56 years, occu: Service, R/o Daheli, tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad Hingoli, Dist. Hingoli.

5 The Head Master, Zilla Parishad Central Primary School, Babhali, tq. Kalamnuri Dist. Hingoli Respondents.

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{56} wp 6263.17 & others.odt WITH WRIT PETITION No.5676 OF 2017 Balaji S/o Maroti Bastewad Age: 26 years, occu: Service, R/o Shivangaon, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Superintendent of Police, Beed, Dist. Beed Respondents.

WITH WRIT PETITION No.5677 OF 2017 Jayashri D/o Digamber Totewad Age: 36 years, occu: Service, R/o Shivangaon, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {57} wp 6263.17 & others.odt 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Aurangabad Dist. Aurangabad Respondents WITH WRIT PETITION No.5678 OF 2017 Arvind S/o Digambar Bainwad Age: 27 years, occu: Service, R/o Shivangaon, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer Zilha Parishad, Raigad at Alibagh Dist. Raigad 5 The Block Development Officer, Panchayat Samiti, Masla Dist. Raigad Respondents WITH WRIT PETITION No.5679 OF 2017 Shankar S/o Gangaram Gandrod Age: 34 years, occu: Service, R/o Machnoor, Tq. Biloli Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {58} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded 5 The Block Development Officer, Education Department, Panchayat Samiti, Dharmabad Dist. Nanded Respondents WITH WRIT PETITION No. 5680 OF 2017 Savita D/o Sayanna Muttepod Age: 33 years, occu: Service, R/o Sagroli, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {59} wp 6263.17 & others.odt 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer Zilha Parishad, Pune Dist. Pune 5 The Block Development Officer, Panchayat Samiti, Bhor Tq. Bhor, Dist. Pune Respondents WITH WRIT PETITION No.5681 OF 2017 Yogesh S/o Balaji Dasre Age: 25 years, occu: Service, R/o Shivkrupa Society, Radhikanagar, Malegaon Road Taroda Kh. , Nanded Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded 4 The Executive Engineer, Maharashtra Electricity Distribution Company Power House Chauk Pimpri gaon, Tq. & Dist. Pune Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {60} wp 6263.17 & others.odt WITH WRIT PETITION No.5682 OF 2017 Ramlu S/o Nanaji Jagdamwar Age: 56 years, occu: Service, R/o Dundra, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded division, Nanded Dist. Nanded 5 The Depot Manager, Maharashtra State Road Transport Corporation, Kinwat Depot, Kinwat, Tq. Kinwat Dist. Nanded Respondents WITH WRIT PETITION No.5683 OF 2017 Nilesh S/o Madhavrao Yadpalwar Age: 26 years, occu: Service, R/o Jarikot, Tq. Dharamabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {61} wp 6263.17 & others.odt Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The District Collector, District Satara Respondents WITH WRIT PETITION NO.5684 OF 2017 Vishwanath S/o Laxamnrao Gadewad Age: 29 years, occu: Service R/o Vanjarwadi, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through : Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded 4 The Director, Directorate of Industries New Administrative Building, Opp. Mantralaya, Mumbai Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {62} wp 6263.17 & others.odt WITH WRIT PETITION NO.5685 OF 2017 Ram S/o Madhavrao Totewad Age: 21 years, occu: service, R/o Bhopala, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through : Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded 4 The Commandant, State Reserve Police Force, Group No.10, Solapur, Dist. Solapur Respondents WITH WRIT PETITION No.5686 OF 2017 Babu S/o Gangadhar Singanwad Age: 27 years, occu: Service, R/o Chandola, Tq. Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:49 ::: {63} wp 6263.17 & others.odt Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded Respondents WITH WRIT PETITION No.5687 OF 2017 Govind S/o Kishanrao Kamthewad Age: 29 years, occu: Service, R/o Krushnoor, tq. Naigaon Kh. Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad, Nanded District Nanded 5 The Block Development Officer, Panchayat Samiti, Naigaon (kh) Tq. Naigaon (Kh), Dist. Nanded Respondents WITH WRIT PETITION No.5688 OF 2017 Ramesh S/o Gangaram Mali Age: 50 years, occu: Service, R/o Takali (Kumbhakarn), Tq. & Dist. Parbhani Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {64} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Parbhani Dist. Parbhani 4 The Joint Director, Accounts & Treasury Near Collector Office Aurangabad, Dist. Aurangabad 5 The District Treasury Officer, Collector Office Premises Hingoli, Dist. Hingoli Respondents WITH WRIT PETITION No.5689 OF 2017 Prakash S/o Santukrao Pallewad Age: 49 years, occu: Service, R/o Tuppa, Tq. Nanded Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {65} wp 6263.17 & others.odt 4 The Superintendent Engineer Maharashtra Electricity Distribution Company Circle Office, Sathe Chauk Nava Mondha, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5690 OF 2017 Shivaji S/o Bhujangrao Ambatwad Age: 44 years, occu: Service, R/o Vilegaon Dh Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad, Latur Dist. Latur 5 The Education Officer (Primary), Zilla Parishad, Latur Dist. Latur Respondents WITH WRIT PETITION No.5691 OF 2017 Haridas S/o Purbhaji Tiparse Age: 28 years, occu: Service, R/o Rittha, Tq. Bhokar Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {66} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Bhokar Dist. Nanded 4 The Executive Engineer, Water Resource Department, Nanded Irrigation Circle (South), Chaitanya Nagar, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5692 OF 2017 Vinayak S/o Shankar Tipparse Age: 50 years, occu: Service, R/o Tuppa, Tq. Nanded Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {67} wp 6263.17 & others.odt 4 The Executive Engineer, Vishnupuri Project Division No.2, Jangamwadi, Nanded Tq. & Dist. Nanded Respondents WITH WRIT PETITION No.5693 OF 2017 Pandurang S/o Kondiba Tiparse Age: 35 years, occu: Service, R/o Rittha, Tq. Bhokar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Bhokar Dist. Nanded 4 The Director, Directorate of Medical Education & Research (DMER), 4th floor, Govt. Dental College & Hospital St. Jorges Hospital Area, P. Dimelo Road Fort, Mumbai 5 The Dean, Govt. Medical College & Hospital, Dist. Latur Respondents WITH WRIT PETITION No.5694 OF 2017 Anil S/o Shankarrao Akulwar Age: 27 years, occu: Service, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {68} wp 6263.17 & others.odt R/o Tamloor, Tq. Degloor Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Factory Inspector, Industrial Safety & Health, Akola, 1st Floor, Vinod Bhavan, Gorakshan Road, Opp. New Power House, Akola, Dist. Akola Respondents WITH WRIT PETITION No.5695 OF 2017 Baliram S/o Rajaram Parodwad Age: 50 years, occu: Service, R/o Jangamwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {69} wp 6263.17 & others.odt 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The District Superintending Agriculture Officer, Aurangabad, Dist. Auangabad Respondents WITH WRIT PETITION No.5696 OF 2017 Vijay S/o Kishanrao Kanke Age: 30 years, occu: Service, R/o Shrisi Kh. Tq. Parbhani Dist. Parbhani Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Parbhani Dist. Parbhani 4 The District Collector, District Beed Respondents WITH WRIT PETITION No.5697 OF 2017 Anil S/o Namdeorao Gorthe Age: 25 years, occu: Service, R/o Islapur, Tq. Kinwat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {70} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Superintendent of Police, Hingoli, Dist. Hingoli Respondents WITH WRIT PETITION No.5698 OF 2017 Yeshwant S/o Sambhaji Maldode Age: 43 years, occu: Service, R/o Manjram, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Head Master, Janata High School, Kautha Tq.Kandhar, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {71} wp 6263.17 & others.odt WITH WRIT PETITION No.5699 OF 2017 Ganpati S/o Nagorao Perke Age: 49 years, occu: Service, R/o Osmannagar, tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.5700 OF 2017 Bhumanna S/o Shivanna Bontawar Age: 47 years, occu: Service, R/o Daheli, tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {72} wp 6263.17 & others.odt Aurangabad 3 The Sub Divisional Officer Kinat Dist. Nanded 4 The Superintendent Engineer Maharashtra Electricity Distribution Company Circle Office, Sathe Chauk Nava Mondha, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5701 OF 2017 Sandhyarani D/o Devidas Perke Age: 28 years, occu: Service, R/o Manjram, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Sub Divisional Officer, Jat, Dist. Sangli Respondents WITH WRIT PETITION No.5702 OF 2017 Ramlu S/o Bashetti Bodhnapod Age: 45 years, occu: Service, R/o Bolegaon, Tq. Biloli Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:50 ::: {73} wp 6263.17 & others.odt Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilla Parisahad, Osmanabad Dist. Osmanabad Respondents WITH WRIT PETITION No.5703 OF 2017 Ramesh S/o Shankar Mamilwad Age: 22 years, occu: Service, R/o Rajura (bk), Tq. Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Superintendent of Post Office Kolhapur Division, Kolhapur, Dist. Kolhapur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {74} wp 6263.17 & others.odt WITH WRIT PETITION No.5704 OF 2017 Sadyabu S/o Mahajan Andelwad Age:46 years, occu: Service, R/o Bhopala, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Joint Director of Technical Education, Aurangabad division, Aurangabad Dist. Aurangabad 5 The Principal, Govt. Polytechnic, Aurangabad Aurangabad Respondents WITH WRIT PETITION No.5705 OF 2017 Rajeshwar S/o Chinappa Ainwad Age: 44 years, occu: Service, R/o Vilegaon (dh), Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {75} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad, Nanded Dist. Nanded 5 The Block Education Officer, Panchayat Samiti, Umri Dist. Nanded Respondents WITH WRIT PETITION No.5720 OF 2017 Gangasagar D/o Ramchandra Ramod Age: 29 years, occu: Service, R/o Jarikot, Tq. Dharamabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Executive Engineer, Water Resource Department, Nanded Irrigation Circle (South) ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {76} wp 6263.17 & others.odt Chaitanya Nagar, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5721 OF 2017 Vankati S/o Narayan Bondle Age: 47 years, occu: Service, R/o Osmannagar, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The District Superintending Agriculture Officer Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5722 OF 2017 Ashok S/o Narsingrao Sidhewad Age: 50 years, occu: Service, R/o Degaon, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {77} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded Respondents WITH WRIT PETITION No.5723 OF 2017 Babu S/o Moglaji Bodhankar Age: 45 years, occu: Service, R/o Arjapur, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded Dist. Nanded 5 The Head Master, Zilha Parishad High School, Dharmabad, Tq. Dharmabad Dist. Nanded Respondents WITH WRIT PETITION No.5724 OF 2017 Bapurao S/o Maroti Injewad Age: 52 years, occu: Service, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {78} wp 6263.17 & others.odt R/o Wai, Tq. Mudkhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Bhokar Dist. Nanded 4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded Division, Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.5725 OF 2017 Manoj S/o Baburao Padalwar Age: 25 years, occu: Service, R/o Mangalsangvi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {79} wp 6263.17 & others.odt WITH WRIT PETITION No.5726 OF 2017 Sudhakar S/o Basappa Koskewad Age: 41 years, occu: Service, R/o Bachegaon, Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Secretary, New Jay Bharat Shikshan Prasarak Sanstha Alluwadgaon, Tq. Naigaon Kh Dist. Nanded 5 The Head Master Shri Sant Dasganu Maharaj Madhyamik Ashram School, Umri, Tq. Umri Dist. Nanded Respondents WITH WRIT PETITION No.5727 OF 2017 Manjusha D/o Pentaji Idapwar Age: 40 years, occu: Service, R/o Kundalwadi, Tq.Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {80} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded Dist. Nanded 5 The Block Education Officer, Education Department Panchayat Samiti, Ardhapur, Dist. Nanded Respondents WITH WRIT PETITION No.5728 OF 2017 Santuka S/o Devrao Andelwad Age: 54 years, occu: Service, R/o Bhopala, Tq. Naigaon Kh Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {81} wp 6263.17 & others.odt Dist. Nanded 5 The Education Officer (Primary), Zilha Parishad, Nanded Dist. Nanded 6 The Block Education Officer, Panchayat Samiti, Bhokar Dist. Nanded Respondents WITH WRIT PETITION No.5729 OF 2017 Suresh S/o Poshatti Paidiwar Age: 43 years, occu: Service, R/o Minki, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Jalna Dist. Jalna Respondents WITH WRIT PETITION No.5730 OF 2017 Baliram S/o Khanderao Totawad Age: 52 years, occu: Service, R/o Ratnali, Gate No.2, Ganesh Nagar, Dharmabad, Tq. Dharmabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {82} wp 6263.17 & others.odt Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Chief Executive Officer, Zilla Parishad, Nanded Dist. Nanded 5 The Block Education Officer, Education Department, Panchayat Samiti, Umri Dist. Nanded Respondents WITH WRIT PETITION No.5731 OF 2017 Ananda S/o Laxman Bontawar Age: 55 years, occu: Service, R/o Daheli, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:51 ::: {83} wp 6263.17 & others.odt 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded Dist. Nanded 5 The Head Master, Central Primary School, Kanki Tanda, Tq. Kinwat Dist. Nanded Respondents WITH WRIT PETITION No.5732 OF 2017 Arvind S/o Narsingrao Sidhewad Age: 46 years, occu: Service, R/o Degaon, Tq. Naigaon Kh, Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded Division, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {84} wp 6263.17 & others.odt WITH WRIT PETITION No.5733 OF 2017 Govind S/o Digambar Koskewad Age: 40 years, occu: Service, R/o Bhisi, Tq. Kinwat Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kinwat Dist. Nanded 4 The Secretary, Vasantrao Naik Ashramshala Sanstha, Vasantnagar, Parlivaijinath Tq. Parlivaijinath, Dist. Beed 5 The Head Master, Prathamik Ashramshala, Koudgaon (Huda), Tq. Parli Vaijinath Dist. Beed Respondents WITH WRIT PETITION No.5744 OF 2017 Shankar S/o Chinappa Ushapod Age: 46 years, occu: Service, R/o Mangnali, Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {85} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Chief Executive Officer, Zilha Parishad, Nanded Dist. Nanded 5 The Head Master, Zilla Parishad High School, Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5745 OF 2017 Maheshwar S/o Potanna Mokmod Age: 45 years, occu: Service, R/o Yetala Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Dharmabad Dist. Nanded 4 The Executive Engineer, Maharashtra State ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {86} wp 6263.17 & others.odt Electricity Distribution Company Limited Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.5746 OF 2017 Minakshi D/o Madhavrao Medpalwar Age: 55 years, occu: Service, R/o House No.2-2-117, Bhatgalli, Degloor, Tq. Degloor Dist. Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Degloor Dist. Nanded 4 The Head Master, Indira Gandhi High School (Jr. College) CIDCO 2, New Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5747 OF 2017 Balaji S/o Rajaram Dasre Age: 54 years, occu: Service, R/o Telangwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {87} wp 6263.17 & others.odt Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Kandhar Dist. Nanded 4 The Executive Engineer, Upper Pen Ganga Project (Land Development) Jangamwadi, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5748 OF 2017 Vidhya D/o Suryakant Nagshettiwar Age: 34 years, occu: Service, R/o Saikrupa Clinic, Samratnagar, Annabhau Sathe Chauk, Navamondha, Nanded, Tq. Dist.Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Nanded Dist. Nanded 4 The Commissioner of Women & Child Development, Maharashtra State, Pune Near Circuit House, Queen Garden ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {88} wp 6263.17 & others.odt Pune, Dist. Pune 5 The District Women & Child Development Officer, District Women & Child Development Office Shastrinagar, Nanded District: Nanded Respondents WITH WRIT PETITION No.5749 OF 2017 Bapurao S/o Bhumanna Jangam Age: 48 years, occu: Service, R/o Belkoni(bk), Tq. Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Principal, Dayanand Science College, Latur District: Latur Respondents WITH WRIT PETITION No.5750 OF 2017 Madhav S/o Ramchandra Kurewad Age: 44 years, occu: Service, R/o Ner, Tq. & Dist. Jalna Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:52 ::: {89} wp 6263.17 & others.odt 1 The State of Maharashtra Through Secretary to Tribal Development Department, Mantralaya, Mumbai 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad 3 The Sub Divisional Officer Jalna Dist. Jalna Respondents WITH WRIT PETITION No.6262 OF 2017 Mangesh S/o Ashokrao Sidhewad Age:21 years,Occu-Education R/o 205,Indraprasth Appartment, Indraprastha Nagar,Nanded, Tq.& Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6264 OF 2017 Vinit S/o Narsimlu Mokmod Age:20 years,Occu-Education R/o Yetala Tq.Dharmabad, Dist.Nanded.

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{90} wp 6263.17 & others.odt Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai. 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6265 OF 2017 Neha D/o Sayalu Poradwar Age 21 yeras,Occ-Education R/o Sahyadri Nagar,Taroda Bk,Nanded Tq.& District: Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded.

Respondents.

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{91} wp 6263.17 & others.odt WITH WRIT PETITION No.6266 OF 2017 Vaibhav S/o Sayanna Poradwar Age:19 yers,Occu-Education R/o Kundalwadi,Tq.Biloli, District:Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6267 OF 2017 Prashant S/o Narsimlu Mokmod Age:21 years,Occu-Education R/o Yetala Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{92} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Nanded,Dist.Nanded Respondents.

WITH WRIT PETITION No.6268 OF 2017 Kailas S/o Sahebrao Bacchewad Age:21 years,Occu:Education R/o Tuppa,Tq.Nanded, District -Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6269 OF 2017 Balaji S/o Shankarrao Pupalwar Age:20 years,Occu-Education R/o Biloli,Tq.Boili, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {93} wp 6263.17 & others.odt Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6270 OF 2017 Savita D/o Swati Mamilwad Age:21 Years,Occ.Education, R/o Ambulga Bk.Tq.Mukhed Dist.Degloor Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Dist.Nanded Respondents.

WITH WRIT PETITION No.6271 OF 2017 Vyankati S/o Tukaram Mimpulwad Age:25 years,Occu.Education R/o Mahakali Galli,Mukhed, Tq.Mukhed,District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{94} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6272 OF 2017 Ankit S/o Vyankatrao Pokle Age:20 years,Occ.Education R/o Telangwadi,Tq.Kandhar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6273 OF 2017 Yograj S/o Ramkishan Lingalod Age:21 years,Occu-Education R/o Kandli,Tq.Bhokar District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {95} wp 6263.17 & others.odt Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6274 OF 2017 Sandhyarani D/o Shankarrao Pupalwar Age:19 Years,Occu-Education R/o Biloli,Tq.Boili, Dist.Nanded.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6275 OF 2017 Rakshita D/o Sheshrao Kaletwad Age:21 years,Occ.Education R/o Ambulga Bk.Tq.Mukhed Dist.Degloor Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {96} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Dist.Nanded Respondents.

WITH WRIT PETITION No.6276 OF 2017 Vijay S/o Sahebrao Bacchewad Age:20 years,Occu:Education R/o Tuppa,Tq.Nanded, District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded Respondents.

WITH WRIT PETITION No.6289 OF 2017 Ramdas S/o Prakash Mantewad Age:20 years,Occu-Education R/o Rui(Bk)Tq.Naigaon kh, District:Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {97} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents.

WITH WRIT PETITION No.6291 OF 2017 Shubham S/o Shankar Warkad Age:21,Occ:Education. R/o Telangwadi,Tq.Kandhar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded Respondents.

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{98} wp 6263.17 & others.odt WITH WRIT PETITION No.6292 OF 2017 Shrikant S/o Baliram Totawad Age:24 years,Occ.Education R/o Ratnali Gate No.2,Ganesh Nagar, Dharmabad Tq.Dharmabad Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6293 OF 2017 Jyoti D/o Santukrao Bhusewad Age:37 years,Occ.House hold, R/o Nandkheda,Tq.Parbhani Dist.Parbhani Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{99} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Parbhani, Dist.Parbhani Respondents.

WITH WRIT PETITION No.6294 OF 2017 Nagesh S/o Bhujang Nadamshetwar Age:21 years,Occu-Education, R/o Palaj,Tq.Bhokar District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded Respondents.

WITH WRIT PETITION No.6295 OF 2017 Yogesh S/o Yadav Kolod Age:18 years,Occ.Education, R/o Mangnali,Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {100} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6296 OF 2017 Akshaykumar S/o Manikrao Cherkewad Age:22, Occu.Education R/o Kushnoor, Tq.Naigaonkar(Kh) Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents.

WITH WRIT PETITION No.6297 OF 2017 Balaji S/o Keshav Gurutwad Age:21 Years,Occ. Education R/o Plot No.B/3-18/8,Sambhaji Chowk, New CIDCO,Nanded, Tq.and Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {101} wp 6263.17 & others.odt Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded Respondents.

WITH WRIT PETITION No.6298 OF 2017 Ajay S/o Umakant Totawad Age:19 years,Occu-Education R/o Bhagya Nagar Nanded, Tq.& District:Nanded.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded Respondents.

WITH WRIT PETITION No.6299 OF 2017 Gajeshwari D/o Ramesh Nallamadge Age:19 years,Occ. Education R/o Plot No.39, Gajanan Nivas, Jai Bhavani Nagar, Taroda Kh, Nanded Tq. and Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:53 ::: {102} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded Respondents.

WITH WRIT PETITION No.6300 OF 2017 Sainath S/o Gangadhar Birmod Age:Minor, Occu-Education R/o Kundalwadi, Tq.Degloor, District-Nanded Through father and natural guardian Gangadhar S/o Pandharinath Birmod Age:45 years, Occ. Service, R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents.

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{103} wp 6263.17 & others.odt WITH WRIT PETITION No.6301 OF 2017 Nishita D/o Bapurao Machewad Age:22 years,Occu-Education R/o Dholumri, Tq. Umri, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6302 OF 2017 Nirmala D/o Hullappa Gajulwar Age:30 years,Occu-Household R/o Markhel, Tq. Degloor District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{104} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents.

WITH WRIT PETITION No.6303 OF 2017 1 Krantikumar S/o Venkatrao Darmod Age:10 years,Occ. Education, R/o Atkur Tq. Dharmabad Dist. Nanded.

2 Bhavana D/o Venkatrao Darmod Age:21 years,Occ. Education, R/o Atkur Dh Tq. Dharmabad Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6304 OF 2017 Sneha D/o Sanjay Dasare, Age:16, Occ. Education R/o Telangwadi Tq. Kandhar Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:54 ::: {105} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6305 OF 2017 Savita Narayan Kumarwad Age:35 years, Occ. Household R/o Palaj, Tq. Bhokar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai. 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded Respondents.

WITH WRIT PETITION No.6306 OF 2017 Namrata D/o Ramulu Gopod Age:35 Years,Occ.Household R/o Divshi Bk. Tq. Bhokar Dist. Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:54 ::: {106} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.6307 OF 2017 Shivkumar S/o Rajeshwar Ainwad Age:19 years, Occu-Education R/o Vilegaon(Dh) Tq. Dharmabad, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

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{107} wp 6263.17 & others.odt WITH WRIT PETITION No.6308 OF 2017 Pooja D/o Santukrao Andelwad Age:26 years,Occ. Education R/o Pomnalkar Colony, Bhokar Tq. Bhokar, Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6309 OF 2017 Nilesh S/o Bapurao Alamwad Age:21 years, Occ. Education R/o Barbada, Tq. Naigaon (kh) Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{108} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION No.6310 OF 2017 Sandhya D/o Rajeshwar Ainwad Age:22 years,Occu: Education R/o Vilegaon(Dh) Tq. Dharmabad, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

WITH WRIT PETITION No.6311 OF 2017 Tushar S/o Venkatrao Pokle Age:21 Years,Occ. Education, R/o Telangwadi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:54 ::: {109} wp 6263.17 & others.odt Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6312 OF 2017 Saroja D/o Ramrao Palepwad Age:18 years, Occ. Education R/o Lamkani, Tq. Bhokar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6313 OF 2017 1 Shrinivas S/o Govindrao Bodemwad Age:23 years,Occ. Education, R/o Datala, Tq. Kandhar Dist. Nanded.

2 Shubham S/o Govindrao Bodemwad Age:20, Occ. Education, R/o Datala, Tq. Kandhar, Dist. Nanded.

Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:54 ::: {110} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6314 OF 2017 Sakshi D/o Narayan Akulwar Age:18,Occ-Education R/o Nalagadda Kinwat, Tq. Kinwat District Nanded.

Through father and Power of Attorney Holder Narayan S/o Mallaya Akulwar Age:55 years, Occu: Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded Respondents.

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{111} wp 6263.17 & others.odt WITH WRIT PETITION No.6315 OF 2017 1 Manish S/o Govindrao Badhgire Age:23 years, Occ. Education, R/o Jangamwadi Tq. Kandhar, Dist. Nanded.

2 Minakshi D/o Govind Bodhgire Age:24 years, Occ. Education , R/o Jangamwadi, Tq. Kandhar Dist. Nanded Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6317 OF 2017 Ravina D/o Vinodkumar Nargulwar Age:20 years, Occu-Education R/o Kasrali Tq. Biloli District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{112} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION No.6318 OF 2017 Gangadhar S/o Narayan Upuwar Age:40 years,Occ.Agri R/o Palaj, Tq. Bhokar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6319 OF 2017 1 Madhuri D/o Vinayakrao Pallewad, Age:23 Years, Occ. Education, R/o Telangwadi, Tq. Kandhar Dist. Nanded 2 Sowjanya D/o vinayakrao Pallewad Age:21 years, Occ. Education, R/o Telangwadi Tq. Kandhar Dist. Nanded Petitioners ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {113} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6320 OF 2017 Shweta D/o Balaji Isankar Age:18 years,Occu-Education, R/o Jirona, Tq. Umri District-Nanded, Through father and Power of Attorney Holder Balaji S/o Sambhaji Isankar Age:50 years,Occ. Agri R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

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{114} wp 6263.17 & others.odt WITH WRIT PETITION No.6321 OF 2017 Supriya D/o Suryakant Dasare Age:19, Occ. Education R/o Telangwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents.

WITH WRIT PETITION No.6324 OF 2017 Madhuri D/o Tulshiram Tondakure Age:21 years, Occu. Education R/o Near Bank Colony, Ambajogai, Tq. Ambajogai, Dist. Beed.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {115} wp 6263.17 & others.odt Aurangabad.

3 The Sub-Divisional Officer, Ambajogai Dist. Beed Respondents.

WITH WRIT PETITION No.6325 OF 2017 Snehalata D/o Ashokrao Ramod Age:22 years, Occ. Education R/o Jarikot, Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

WITH WRIT PETITION No.6326 OF 2017 Ramashish S/o Ganpatrao Anmod Age:19 years, Occu. Education, R/o Jarikot, Tq. Dharmabad District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{116} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

WITH WRIT PETITION No.6327 OF 2017 Lakshana D/o Laxman Shankrod Age:19 year,Occu. Edcuation R/o Yeoti, Tq. Dharmabad, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents.

WITH WRIT PETITION No.6329 OF 2017 Nandini D/o Devanand Maldode Age:19 years, Occu. Education R/o Manjram, Tq. Naigaon Kh, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {117} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad. 3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION No.6330 OF 2017 Mahesh S/o Mohan Akulwar Age:20 years, Occ. Education R/o Hungunda, Tq. Biloli Dist:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION NO.6417 OF 2017 Samarth S/o Shivshankar Hugge Age: 19 years, occu: student, Through his father Shivshankar Dinkar Hugge, Age: 45 years, occu: service, R/o Tambari Vibhag, Barshi Road, Osmanabad, tq. & Dist. Osmanabad Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {118} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through its Principal Secretary, Tribal Development Department, Mantralaya, Mumbai 32 2 The Scheduled Tribe Caste Scrutiny /Verification Committee, Aurangabad 3 Competent Authority/Sub Divisional Magistrate, Osmanabad, Tq. And Dist. Osmanabad 4 The Associate Dean, Govt. Agriculture College, Osmanabad Tq. & Dist. Osmanabad Respondents WITH WRIT PETITION NO.6425 OF 2017 Anusaya D/o Datta Madewad @ Anusaya W/o Shankar Rodewad, Age: 31 years, occu: housewife R/o Betak Beloli, Post Sujalegaon, Tq. Biloli, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through its Principal Secretary, Tribal Development Department, Mantralaya, Mumbai 32 2 The Scheduled Tribe Caste Scrutiny /Verification Committee, Aurangabad 3 Competent Authority/Executive Magistrate, Biloli, Tq. And Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {119} wp 6263.17 & others.odt WITH WRIT PETITION No.4810 OF 2017 Vaibhav Vitthal Totwad Age:Minor,Occ.Student, Under Guardian of father, Vitthal Laxman Totwad, Age:43.Occ.Nil, R/o Umardari,Tq.Mukhed, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Tq.Degloor,Dist.Nanded Respondents WITH WRIT PETITION No.4811 OF 2017 Shobha Govindrao Tiparse, Age:33 years,Occ:Nil, R/o Barad,Tq.Mudkhed, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {120} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The District Supply Officer/ Sub Divisional Officer, Collector Office,Nanded Dist.Nanded Respondents WITH WRIT PETITION No.4812 OF 2017 Pranav Balaji Poshetti, Age:19 years,Occ:Student, R/o Mukramabad,Mukhed, Tq.Mukhed,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Principal, Dr.Babasaheb Ambekdar Technological University,Lonere, Dist.Raigad Respondents WITH WRIT PETITION No.4813 OF 2017 Ajay Chandrapal Aspatwar, Age:19 years,Occ:Student, R/o Bhaktapur Road,Degloor, Tq.Degloor,Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {121} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.4814 OF 2017 Sarita Balajirao Birkale, Age:28 years,Occ:Nil, R/o Shivniwas,Ravindra Nagar,Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded Respondents WITH WRIT PETITION No.4815 OF 2017 Prashant Balaji Poshetti, Age:21 years,Occ:Student, R/o Mukramabad,Mukhed, Tq.Mukhed,Dist.Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:55 ::: {122} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Director, Virmata Jijau Technical Institute, Mahajani Marg,Matunga,Mumbai Respondents WITH WRIT PETITION No.4858 OF 2017 Anil Rajanna Ravtod, Age:27 Years,Occ:Service, R/o Atkur, Tq.Dharmabad, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Dharmabad,Tq.Dharmabad Dist.Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {123} wp 6263.17 & others.odt 4 The Sub-District Registrar, Class-I/Mudrank Jilhadhikari Solapur,Tq.& Dist.Solapur. Respondents WITH WRIT PETITION No.4862 OF 2017 Madhav Digambar Bainwad, Age:42 years,Occ:Service, R/o Islapur,Tq.Kinvat, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kinvat,Tq.Kinvat Dist.Nanded 4 The Deputy Commissioner (Head Office),Bhivandi, Nizampur,City Corporation, Bhivandi,Dist.Thane Respondents WITH WRIT PETITION No.4863 OF 2017 Vinayak Shankarrao Ramod, Age:29 years,Occ:Nil, R/o Jarikot,Tq.Dharmabad, Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {124} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Dharmabad,Tq.Dharmabad Dist.Nanded 4 The Sub-Divisional Officer Dharmabad, Tq.Dharmabad,Dist.Nanded Respondents WITH WRIT PETITION No.4902 OF 2017 Nayana Kishanrao Morilwad Age:26 years,Occu.Service, R/o Matul,Tq.Bhokar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

 3        The Sub-Divisional Officer,
          Bhokar, Tq. Bhokar,
          Dist. Nanded

 4        The Collector,

Collector Office, Osmanabad Tq.& Dist. Osmanabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {125} wp 6263.17 & others.odt WITH WRIT PETITION No.4903 OF 2017 Aradhana Gangadhar Pudalwad, Age:31 years,Occ:Nil, R/o Mandala,Tq.Umari, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Tq. Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4904 OF 2017 Madhav Govindrao Parodwad, Age:37 years, Occ:Service, R/o Jangamwadi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{126} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded 4 The Dean, Dr.Shankarrao Chavan Government Medical College And Hospital, Nanded Respondents WITH WRIT PETITION No.4905 OF 2017 Nayandip Gangadhar Pudalwad, Age 35 years,Occ:Nil, R/o Mandala,Tq. Umari, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Tq. Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4906 OF 2017 Shailesh Omprakash Metekar, Age:28 years,Occu:Service, R/o New Nandwan Colony, Padegaon, Aurangabad Tq.& Dist.Aurangabad Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {127} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Aurangabad, Tq. & Dist. Aurangabad.

4 The Executive Engineer, Public Works Department, Jalna,Tq.& Dist. Jalna.

5 The Superintendent of Engineer, Public Works Department, Aurangabad Tq.& Dist. Aurangabad Respondents WITH WRIT PETITION No.4907 OF 2017 Shubham Vyankatesh Mamilwad, Age:21 years,Occ:Student, R/o Ambulga(Bk), Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{128} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Director/Principal, Deogiri Institute of Engineering and Management Studies, Deogiri College Campus,Station Raod,Aurangabad Respondents WITH WRIT PETITION No.4908 OF 2017 Govind Balaji Bogulwar, Age:37 years,Occ:Service, R/o Natkar Galli, Degloor, Tq. Degloor, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Tq.Degloor, Dist. Nanded 4 The Divisional Deputy Director of Education, Latur Region, Latur, Tq.& Dist. Latur Respondents WITH WRIT PETITION No.4909 OF 2017 Sumit Suryakant Alladwad, Age:24 years,Occ:Student, R/o Bapshewadi, Tq.Mukhed, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {129} wp 6263.17 & others.odt Dist. Nanded.

Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee ,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor ,Tq. Degloor, Dist. Nanded 4 The Principal, Vishawkarma Institute of Information and Technology, Kondhava, Pune,Tq. & Dist. Pune Respondents WITH WRIT PETITION No.4910 OF 2017 Preeti Nivruttirao Mittewad, Age:22 years,Occu.Student, R/o Dapka, Tq. Mukhed, Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{130} wp 6263.17 & others.odt 3 The Dean/Principal, Hedgewar Dental Medical College, Hingoli, Tq. & Dist. Hingoli.

4 The Registrar, Health University, Nasik, Tq. Dist. Nasik.

5 The Sub Divisional Officer, Degloor, Tq. Degloor Dist. Nanded. Respondents WITH WRIT PETITION No.4911 OF 2017 Pratiksha Balaji Poshetti, Age:22 years, Occ:Student, R/o Mukramabad, Mukhed Tq. Mukhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Tq .Degloor Dist. Nanded Respondents WITH WRIT PETITION No.4912 OF 2017 Pavankumar Avinashrao Kolhe, Age:20 years,Occ:Student, R/o Jamb,Tq. Mukhed, Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:56 ::: {131} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Tq. Degloor Dist. Nanded Respondents WITH WRIT PETITION No.4913 OF 2017 Prajakta Koneri Mutke, Age:28 years, Occ:Service, R/o Jangamwadi, Kandhar, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded 4 The Deputy Chief Executive Officer, Zilla Parishad, Nanded, Tq.& Dist. Nanded.

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{132} wp 6263.17 & others.odt 5 The Block Development Officer, Panchayat Samiti, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4914 OF 2017 Dattaprasad Pralhad Koskewad, Age:21 years,Occ. Student, R/o Bhishi, Tq. Kinvat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinvat, Tq. Kinvat, Dist. Nanded Respondents WITH WRIT PETITION No.4915 OF 2017 Prathmesh Pralhad Koskewad, Age:Minor,Occ:Student, Under Guardianship of Pralhad Vitthalrao Kosekewad, Age:48 years,Occ:Service, R/o Bhisi, Tq. Kinvat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {133} wp 6263.17 & others.odt Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinvat, Tq. Kinvat, Dist. Nanded Respondents WITH WRIT PETITION No.4916 OF 2017 Chinmay Naidu S/o Anjayya Naidu Pasupuleti, Age:21 years,Occu. Student, R/o Vasant Nagar ,Nanded, Tq. Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Dean/Principal, Punjabrao Deshmukh Memorial Medical College, Amravati.

4 The Registrar, Health University, Nasik, Tq. Dist. Nasik.

5 The Sub Divisional Officer, Nanded, Tq. Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {134} wp 6263.17 & others.odt WITH WRIT PETITION No.4917 OF 2017 Ganesh Rangnath Yellewad, Age:30 years, Occ:Service, R/o Godamgaon, Biloli, Tq. Biloli, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded.

4 The Headmaster, Indira Gandhi Girls School, Dindrud, Tq.Majalgaon Dist. Beed Respondents WITH WRIT PETITION No.4802 OF 2017 Tulshiram S/o Govindrao Baste Age:21 years, Occ:Education, R/o Telangwadi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

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{135} wp 6263.17 & others.odt 2 Sub Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4803 OF 2017 Pravin S/o Narsing Surewad, Age:21 years,Occ:Education, R/o Mangalsvgni, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4804 OF 2017 Dattatray S/o Gangaram Chatlod, Age:40 years, Occ:Service, R/o Sagroli,Tq.Biloli, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist.Nanded.

3 Rajarshi Shri Chhatrapati Shahu Sainiki Vidhyalya, Sagroli,Tq.Biloli, Dist.Nanded. Through Headmaster Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {136} wp 6263.17 & others.odt WITH WRIT PETITION No.4805 OF 2017 Suraj S/o Laxman Aspatwad Age:19 years, Occ:Education, R/o Aurala, Tq. Naigaon, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4807 OF 2017 Priyanka D/o Narsing Surewad, Age:22 years, Occ:Education, R/o Mangalsvgni, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4866 OF 2017 Mangesh S/o Govindrao Surewad, Age:22 years, Occ:Education, R/o Mangalsangvi, Tq. Kandhar, Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {137} wp 6263.17 & others.odt Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4867 OF 2017 Varsha D/o Prabhatrao Surewad, Age:22 years, Occ:Education, R/o Mangalsangvi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4879 OF 2017 Ashok S/o Sayaram Bochatwar Age 27 years,Occu.Education, At. Manur Post. Hunghunda, Tq. Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{138} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist. Nanded.

4 The Sub-Divisional Officer Dharmabad, Tq. Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.4884 OF 2017 Naresh S/o Hanmhanlu Madhikuntawar Age 28 years, Occu-Education, At Post Kundalwadi, Tq. Biloli Dist. Nanded.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist. Nanded.

4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {139} wp 6263.17 & others.odt WITH WRIT PETITION No.4680 OF 2017 Pooja D/o Vinayakrao Dasre Age:25 years, Occ. Service, R/o Telangwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded. Respondents WITH WRIT PETITION No.4681 OF 2017 Girish S/o Balwantrao Pakalwad Age:Minor, Occu. Education, R/o Tuppa, Tq. Nanded District Nanded.

Through father & natural guardian Balwant S/o Shankarrao Pakalwad, Age:43 years,Occ. Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{140} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist. Nanded. Respondents WITH WRIT PETITION No.4682/2017 Vikas S/o Manohar Bondle Age:26 years, Occ. Service, R/o Ghungrala Tq. Naigaon(Kh) Dist. Nanded.

Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded.

4 The District Collector Raigad Alibag, Tq. Alibag Dist. Raigad Respondents WITH WRIT PETITION No.4683 OF 2017 Umesh S/o Hanmantrao Nainwad Age: 20 years,Occ. Education. R/o Lohgaon, Tq. Biloli, Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {141} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.4684 OF 2017 Dipali D/o Dadarao Nallewad, Age:19 years, Occu. Education, R/o Tuppa, Tq. Nanded, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:57 ::: {142} wp 6263.17 & others.odt WITH WRIT PETITION No.4685 OF 2017 Venkat S/o Jalba Metalwad Age:31 years,Occu-Service, R/o Karna, Tq. Mukhed, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4686 OF 2017 Sunil S/o Parasram Deshatwad Age:22 years, Occ. Education, R/o Rittha, Tq. Bhokar Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{143} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4687 OF 2017 Sachin S/o Laxmanrao Kudade Age:21 years, Occu. Education R/o Jamb (Bk) Tq. Mukhed, District Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded. Respondents WITH WRIT PETITION No.4688 OF 2017 Shivraj S/o Vilasrao Bodhgire Age:25 years, Occ. Service, R/o Jangamwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{144} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4689 OF 2017 Saujanya D/o Sanjay Nagamwad Age:22 years, Occ. Eduction, R/o Ambulga Bk. Tq. Mukhed Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

 3        The Sub-Divisional Officer,
          Degloor,
          Dist. Nanded

 4        The Principal,

MGM College of Engineering, Near New Airport Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.4690 OF 2017 Madhav S/o Murlidhar Bachewad Age:22 years,Occu. Nil, R/o Rittha, Tq. Bhokar, District Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {145} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4691 OF 2017 Ankush S/o Shankarrao Narawad Age:21 years, Occ. Education, R/o Kundalwadi, Tq. Biloli, Dist. Nanded.

Through Father/Power of Attorney Holder Shankar S/o Vitthal Narawad Age:51 years,Occ. Service, R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {146} wp 6263.17 & others.odt WITH WRIT PETITION No.4692 OF 2017 Parasram S/o Mahajan Deshatwad Age:48 years, Occ. Service, R/o Rittha, Tq. Bhokar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded.

4 The Superintendent Engineer, Maharashtra Electricity Distribution Company, Circle Office, Sathe Chauk, Nawa Mondha, Nanded, Dist.Nanded.

5 The Executive Engineer, Maharashtra Electricity Distribution Company Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4693 OF 2017 Ramesh S/o Venkatrao Rautwar Age:43 years, Occ. Service R/o Kushnoor, Tq. Naigaon(Kh) Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {147} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded.

4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded Division Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.4694 OF 2017 Krishna S/o Balaji Kolewad, Age:18 years,Occu-Education R/o Ravi Nagar Umri Tq.Umri District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {148} wp 6263.17 & others.odt WITH WRIT PETITION No.4695 OF 2017 Kavita D/o Baburao Dantulwar Age:30 years, Occ. Service, R/o ND-42,J3-63/3,HUDCO, New Nanded, Tq. Nanded Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist. Nanded.

4 The Commissioner of Social Welfare, Maharashtra State, Pune, Dist. Pune.

5 The Regional Deputy Commissioner, Social Welfare, Latur Division, Latur Dist. Latur.

6 The District Social Welfare Officer, Zilla Parishad Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.4696 OF 2017 Yogesh /o Vitthalrao Nagamwad Age:27 years,Occ.Service R/o Ambulga Bk, Tq. Mukhed Dist. Nanded Through Brother/Power of attorney holder ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {149} wp 6263.17 & others.odt Sanjay S/o Vithalrao Nagamwad Age:46 Years, Occu. Service R/o:As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded.

4 The Managing Director, City and Industrial Development Corporation, CIDCO Bhavan, CBD Belapur New Mumbai Respondents WITH WRIT PETITION No.4697 OF 2017 Yadav S/o Vithoba Kolod, Age:50 years, Occu-Service, R/o Mangnali, Tq. Dharmabad, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.4 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{150} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded.

4 The Chief Executive Officer, Education Department, Panchayat Samiti Biloli, Dist. Nanded 5 The Block Education Officer Education Department, Panchayat Samiti Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4698 OF 2017 Manas S/o Balaji Bodhgire Age:Minor, Occu-Education R/o:Jangamwadi, Tq. Kandhar, District-Nanded Through father and natural guardian Balaji S/o Kashiram Bodhgire Age:42 years, Occ. Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:58 ::: {151} wp 6263.17 & others.odt WITH WRIT PETITION No.4818 OF 2017 Balaji S/o Kishanrao Gopulwad Age:21 yeras,Occu-Education, R/o Chandola,Tq.Mukhed, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.4819 OF 2017 Shweta D/o Ramrao Sunkawar Age:Minor,Occ.Education, R/o:SVM Colony Kinwat,Tq.Kinwat Dist.Nanded.

Through Father & Natural Guardianship Ramrao S/o Shankarrao Sunkawar Age 51 yera,Occ.Service, R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{152} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat,Dist.Nanded Respondents WITH WRIT PETITION No.4820 OF 2017 Archana D/o Lokesh Yerdlawar Age:18 yers,Occ.Education, R/o Dundra,Tq.Kinwat, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist.Nanded. Respondents WITH WRIT PETITION No.4821 OF 2017 Sudhakar S/o Ramesh Buchalwar Age:22 years,Occ.Education, R/o Sagroli,Tq.Biloli Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {153} wp 6263.17 & others.odt Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.4822 OF 2017 Dayanand S/o Laxman Yerdlawar Age:21 years, Occ.Education, R/o Dundra,Tq.Kinwat, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat,Dist.Nanded Respondents WITH WRIT PETITION No.4823 OF 2017 Pravin S/o Anantrao Anmod Age:22 years,Occu.Education, R/o Jarikot,Tq.Dharmabad, District Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {154} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents WITH WRIT PETITION No.4824 OF 2017 Dinesh S/o Krishna Jayewar Age:22 years,Occ Education R/o Kundalwadi,Tq.Biloli Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.4825 OF 2017 Rakshanda D/o Buchanna Buchalwar Age:20 years,Occ.Eduction, R/o Sagroli,Tq.Biloli, District.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {155} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.4826 OF 2017 Shrutika D/o Lokesh Yerdlawar Age:19 years,Occ.Education, R/o Dundra,Tq.Kinwat, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {156} wp 6263.17 & others.odt WITH WRIT PETITION No.4827 OF 2017 Shailesh S/o Bhimrao Kongalwar Age 31 years,Occ.Service R/o Anand Nagar,Ambajogai, Tq.Ambajogai,Dist.Beed Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Ambajogai, Dist.Nanded. Respondents WITH WRIT PETITION No.4828 OF 2017 Pramod S/o Piraji Bhusewad Age:20 years,Occu-Education, R/o Lalwandi,Tq.Naigaon Kh District-Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{157} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.4837 OF 2017 Switi D/o Shubhash Kankawar Age:21 years,Occ. Education, R/o Dundra,Tq. Kinwat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded. Respondents WITH WRIT PETITION No.4838 OF 2017 Gangadhar S/o Hanmanlu Fulanwar Age:28 years,Occu.Service R/o Bhaktapur, Tq. Degloor District: Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{158} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4839 OF 2017 Shruti D/o Sambhaji Undratwad Age:18, Occ.Education, R/o Near Mayur Talkies,Geeta Nagar Nanded,Tq.& Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded.

Dist.Nanded. Respondents WITH WRIT PETITION No.4840 OF 2017 Ashish S/o Pandurang Injewad Age:18 years,Occ. Education, R/o Wai, Tq. Mudkhed Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {159} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded.

4 The Director, College of Engineering Pune Shivaji Nagar Pune, Dist.Pune Respondents WITH WRIT PETITION No.4841 OF 2017 Subhash S/o Madhavrao Nirawar Age:42 years,Occ.Service, R/o 3-1064/43,Padmawati Nivas, Shankar Ganj Dharmabad, Tq.Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded.

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{160} wp 6263.17 & others.odt 4 The Chief Officer, Municipal Council Dharmabad Dist. Nanded. Respondents WITH WRIT PETITION No.4842 OF 2017 Aakansha D/o Ramchandra Malshetwar Age:21 years,Occu-Education R/o Hatral,Tq. Mukhed District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4843 OF 2017 Akash S/o Gangadharrao Pokale Age:22 years,Occu. Education, R/o Telangwadi Tq.Kandhar District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{161} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.4844 OF 2017 Krishna S/o Vitthalrao Buchalwar Age:Minor,Occ.Education, R/o Sagroli,Tq.Biloli Dist.Nanded Through father & natural Guardian Vitthal S/o Sayyanna Bachalwar Age 45 years, occ.Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4845 OF 2017 Pranav S/o Gangadharrao Kumbharwad Age:Minor,Occ-Education R/o Chidgiri Tq.Bhokar District: Nanded, Through father & natural guardian ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:02:59 ::: {162} wp 6263.17 & others.odt Gangadhar S/o Satvaji Kumbharwad Age 50 years,Occ.Agri R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded Respondents WITH WRIT PETITION No.4846 OF 2017 1 Gairav S/o Ratnakar Perke Age:20 years,Occ.Education, R/o'Sundarai'Anand Nagar, Nanded, Tq. Nanded, Dist. Nanded.

2 Apurva D/o Ratnakar Perke Age:18 years,Occ. Education, R/o 'Sundarai', Anand Nagar, Nanded, Tq. Nanded Dist. Nanded Petitioners Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{163} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded.

Dist. Nanded Respondents WITH WRIT PETITION No.4847 OF 2017 Gajanan S/o Hanmantrao Marakwad Age:30 years,Occ. Education, R/o Honwadaj, Tq. Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4848 OF 2017 Sangita D/o Baloji Bogulwar Age:28 years,Occ.Education, R/o Hottal Base Galli Degloor,Tq.Degloor Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:00 ::: {164} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.6079 OF 2017 Shubham S/o Vijaykumar Thakurwad Age:Minor,Occu.Education R/o Kundalwadi,Tq.Biloli, District:Nanded Through Father & Natural Guardian Vijaykumar S/o Narsingrao Thakurwad Age:49 years,Occu. Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:00 ::: {165} wp 6263.17 & others.odt WITH WRIT PETITION No.6080 OF 2017 Vinayak S/o Ramesh Ambulgekar Age:20 years,Occ.Education R/o Wagh Galli,Mukhed,Tq.Mukhed Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.6082 OF 2017 Rohith S/o Gangadhar Thakurwar Age:21 years,Occ.Education, R/o Pochamma Galli,Kundalwadi, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{166} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli,.Dist.Nanded Respondents WITH WRIT PETITION No.6024 OF 2017 Uttam Vikram Dandewad, Age:36 Years,Occ:Service, R/o.Ghungarala,Naigaon, Tq.Naigaon,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded 4 The Collector, Latur, Tq.& Dist.Latur Respondents WITH WRIT PETITION No.6025 OF 2017 Rajesh Anantram Dadewar, Age:34 Years,Occu:Service, R/o Kinvat,Tq.Kinvat, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

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{167} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kinvat,Tq.Kinvat, Dist.Nanded 4 The Dean, Dr.Shankarrao Chavan Government Medical College, Nanded,Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.6027 OF 2017 Vivek Vithal Shamante, Age:Minor,Occ:Student, Under Guardian of father Vithal Poshetti Shamante Age: 49 Years,Occ.Service, R/o.Kotgayal,Biloli, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:00 ::: {168} wp 6263.17 & others.odt WITH WRIT PETITION No.6031 OF 2017 Satish Kishan Dandewad, Age:24 Years,Occu:Service, R/o Ghungarala,Naigaon, Tq.Naigaon, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded 4 The Executive Engineer, Public Works Department, Division No.1,Thane, Tq.& Dist.Thane Respondents WITH WRIT PETITION No.6121 OF 2017 Mrs. Narita D/o Maroti Kindawar Age 36, Occu-Education, R/o Kundalwadi Tq. Biloli, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

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{169} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Nanded Tq. Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.6076 OF 2017 Vitthal S/o Piraji Dasare Age:50 years,Occu. Service, R/o Mendka, Tq. Mudkhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist. Nanded.

4 The Chief Executive Officer, Zilla Parishad Nanded, Dist. Nanded.

5 The Block Education Officer Panchayat Samiti Bhokar Dist. Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:00 ::: {170} wp 6263.17 & others.odt WITH WRIT PETITION No.6077 OF 2017 Nilima D/o Pandurang Ambulgekar Age:25 years,Occ. Service, R/o Wagh Galli, Near old Police Station, Mukhed, Tq. Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded 4 The Commissioner of Women & Child Development Maharashtra State, Pune Near Circuit House,Queen Garden,Pune Dist. Pune.

5 The District Woman & Child Development Officer, District Woman & Child Development Office Shashtri Nagar Nanded Respondents WITH WRIT PETITION No. 5571 OF 2017 Rachita Ramesh Kantewar Age:19 years,Occ:Student, R/o Degloor, Tq.Degloor, Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {171} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor Dist.Nanded Respondents WITH WRIT PETITION No.5572 OF 2017 Ramchandra Koneru Ravtod, Age:28 years,Occu.Student, R/o Atkur,Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.5575 OF 2017 Pratiksha Prakash Kantewar, Age:20 years,Occ:Student, R/o Degloor,Tq.Degloor, Dist.Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {172} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.5589 OF 2017 Shruti Suryankant Kongalwar, Age:20 years,Occ:Student, R/o Natkar Galli,Degloor Tq.Degloor,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {173} wp 6263.17 & others.odt WITH WRIT PETITION No.5582 OF 2017 Priyanka Balasaheb Mittewad, Age:20 years,Occ:Student, R/o Dapaka,Mukhed Tq.Mukhed,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Principal/Dean, Nanded Rural Dental College and Research Centre,Pangari Road, Nanded,Tq.& Dist.Nanded 5 The Registrar, Health University,Dindori Road,Nasik,Tq.& Dist.Nasik Respondents WITH WRIT PETITION No.5581 OF 2017 Satish Balaji Kantewar, Age:Minor,Occ.Student, Under guardian of father Balaji Marotirao Kantewar Age:42 years,Occ:Service, R/o Savarmal,Mukhed Tq.Mukhed,Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {174} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Headmaster, Shri.Chhatrapati Shahu Maharaj Sainiki Vidyalaya,Udgir, Tq.Udgir,Dist.Latur Respondents WITH WRIT PETITION No.5576 OF 2017 Ravikant Balajirao Padalwar Age:19 years,Occ:Student, R/o Eklara,Mukhed Tq.Mukhed,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {175} wp 6263.17 & others.odt 4 The Principal, Sinhgad Academy of Engineering, Kondva,Pune,Tq.& Dist.Pune Respondents WITH WRIT PETITION No.6241 OF 2017 Shital Pratap Kolhe, Age:22 years,Occ:Student, R/o Jamb(Bk),Mukhed, Tq.Mukhed,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq.Degloor, Dist.Nanded 4 The Registrar, Shri Gurugovind Singhji Institute of Engineering and Technology Government College,Nanded Tq. & Dist.Nanded Respondents WITH WRIT PETITION No.5569 OF 2017 Dropadabai Iraba Bondale, Age:27 years,Occ:Service, R/o Ghungralal,Biloli Tq.Biloli,Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {176} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded.

4 The Superintendent of Police, Beed,Tq.& Dist.Beed Respondents WITH WRIT PETITION No.5570 OF 2017 Sujata Vitthalrao Chukabatle Age:39 years,Occ:Service, R/o Tamloor,Degloor, Tq.Degloor,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq.Degloor, Dist.Nanded 4 The Dean, The Government Medical College, (GHATI) Aurangabad, Tq.& Dist.Aurangabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {177} wp 6263.17 & others.odt WITH WRIT PETITION No.5579 OF 2017 Bhimrao Govindrao Parodwad, Age:42 years, Occ.Service, R/o Jangamwadi, Kandhar, Tq. Kandhar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kandhar, Tq.Kandhar, Dist.Nanded 4 The Dean, Dr.Shankarrao Chavan Government Medical College, Nanded, Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.5580 OF 2017 Kishan Chandraji Apaswar, Age:57 years,Occ:Service, R/o Bapu Nagar,Degloor, Tq.Degloor, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

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{178} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The District Malaria Officer, Nanded,Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.5583 OF 2017 Gangadhar Venkoba Aklod, Age:57 years,Occ.Service, R/o Atkur,Dharmabad, Tq.Dharmabad,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Dharmabad,Tq.Dharmabad, Dist.Nanded 4 The Sub-Divisional Engineer, Public Works Department, Dharmabad,Tq.Dharmabad, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:01 ::: {179} wp 6263.17 & others.odt WITH WRIT PETITION No.5588 OF 2017 Gangadhar Tukaram Bainwad, Age:42 years,Occ:Service, R/o Dholumri,Umari, Tq.Umari,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar,Tq.Bhokar, Dist.Nanded 4 The District Superintendent of Agricultural, Agricultural Department,Nanded, Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.5577 OF 2017 Chandrakant Govind Bainwad, Age:25 years,Occ:Student, R/o Dholumri,Umari Tq.Umari,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

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{180} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar,Tq.Bhokar, Dist.Nanded 4 The Principal, Government Engineering College, Aurangabad,Tq.& Dist.Aurangabad Respondents WITH WRIT PETITION No.5586 OF 2017 Shilpatai Shankar Bainewad, Age:19 years,Occ:Student, R/o Talbid,Naigaon, Tq.Naigaon,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded 4 The Principal, Shri.Guru Govindsingji Government Engineering College,Vishnupuri, Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {181} wp 6263.17 & others.odt WITH WRIT PETITION No.5524 OF 2017 Madhav S/o Devidas Made, Age:25 years,Occ.Service, R/o Mangalsangvi Tq.Kandhar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded Respondents WITH WRIT PETITION No.6181 OF 2017 Irrana S/o Sayaji Deshetwad Age:58 years,Occu: Service, R/o Ambulga Bk, Tq. Mukhed Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{182} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Dist. Nanded.

4 The Senior Treasury Officer, Office of Senior Treasury, First Floor, Lekha Kosh Bhavan, Fazilpura, Aurangabad, Dist. Aurangabad Respondents WITH WRIT PETITION No.6182 OF 2017 Hanmamlu S/o Papanna Shankarod Age:40 years, Occu. Service, R/o Yeoti,Tq. Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad Dist.Nanded Respondents WITH WRIT PETITION No.6184 OF 2017 Prashantkumar S/o Prakash Bandelwar, Age:29 years, Occ. Service, R/o Palaj Tq. Bhokar, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {183} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist .Nanded.

4 The Director, Directorate of Medical Education and Research (DMER),St. Jorges Hospital Area, Fort, Mumbai.

5 The Medical Superintendent Dr. Babasaheb Ambedkar Hospital & Research Centre, Kamthi Road Indora, Nagpur Dist.Nagpur Respondents WITH WRIT PETITION No.6186 OF 2017 Babarao S/o Sayanna Tanure Age:39 years,Occu. Service R/o Machnoor Tq. Biloli, Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{184} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PEITTION NO.5589 OF 2017 Dinesh S/o Ramgopal Aadekar, Age: 42 years, occu: service, R/o Penshanpura, JES College Road, Jalna Tq. Jalna, Dist. Jalna Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Jaln, Tq. Jalna Dist. Jalna 3 Police Superintendent Office of Police Superintendent Jalna Respondents WITH WRIT PETITION NO.5507 OF 2017 Gopal S/o Tukaram Nagamwad, Age: 48 years, occu: service, R/o M/P, BK, Ambulga, Tq. Mukhed, Dist. Nanded Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Mukhed, Tq. Mukhed Dist.Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {185} wp 6263.17 & others.odt 3 Godawari Marathwada Patbandhare Vikas Mahamandal, Lendi Project Division Degloor, Dist. Nanded Through Its Executive Engineer Respondents WITH WRIT PETITION NO.5508 OF 2017 Balaji S/o Baliram Chalnewad, age: 35 years, occu: service, R/o M/P Vijapur, Pardi, Tq. Mukhed, Dist. Nanded Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Degloor, Dist. Nanded 3 State Excise Department, Aurangabad, Dist. Aurangabad Respondents WITH WRIT PETITION NO.5510 OF 2017 Nagrajan S/o Laxminarayan Kanse, age: 55 years, occu: service R/o At post Purna (Bk) Tq. Purna, Dist. Parbhani Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Parbhani, Dist. Parbhani ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {186} wp 6263.17 & others.odt 3 Block Education Officer, Panchayat Samiti, Purna Tq. Purna, Dist.Parbhani Respondents WITH WRIT PETITION NO.5509 OF 2017 Arun S/oTukaram Mittewad, Age: 48 years, occu: service, R/o At Kawangiri, Post Savli Tq. Degloor, Dist. Nanded Petitioner versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through Its Member Secretary 2 Sub Divisional Officer, Degloor, Dist. Nanded 3 Zilla Parishad Latur, Dist. Latur through its Chief Executive Officer Respondents WITH WRIT PETITION No.6193 OF 2017 Ankush S/o Balaji Totewad Age:28 years,Occu.S ervice, R/o Mangalsangvi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{187} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Kandhar, Dist. Nanded.

4 The Superintendent of Police Beed, Dist. Beed. Respondents WITH WRIT PETITION No.6204 OF 2017 Bhanudas S/o Tulsiram Parodwad Age:46 years,Occ. Service, R/o Jangamwadi,T q. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist. Nanded.

4 The Executive Engineer, Nanded Irrigation Circle Nanded, Dist. Nanded Respondents WITH WRIT PETITION No.6234 OF 2017 Ashok S/o Narayan Kannlwar Age:45 Years, Occ. Service, R/o Madnapur, Tq. Mahur Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {188} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded.

4 The Joint Director, Vocational Education & Training Regional Officer, Near Bhatkal Gate Aurangabad Dist. Aurangabad Respondents WITH WRIT PETITION No.6235 OF 2017 Naresh S/o Datta Pilangwad Age:30 Years,Occ.Service, R/o Shirur, Tq.Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded.

4 The Superintendent of Police Nanded, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:02 ::: {189} wp 6263.17 & others.odt WITH WRIT PETITION No.6236 OF 2017 Ushabai D/o Sambhaji Paddewad Age:41 years, Occu. Service, R/o Shivangaon Tq.Umri, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5984 OF 2017 Rajendra S/o Damanna Narawad Age-49 years, Occu. Service At Post.Kundalwadi, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{190} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5985 OF 2017 Shivshankar S/o Ireshyam Konerwar Age 22,Occu-Education, R/o Kundalwadi Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded. Respondents WITH WRIT PETITION No.5986 OF 2017 Mahesh S/o Damanna Gattuwar Age 20 years,Occu. Education At Post Kundalwadi, Tq. Biloli, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {191} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5987 OF 2017 Gangadhar S/o Somanna Sunkewar Age:50 years, Occu. Service, At Post. Kundalwadi, Tq. Biloli Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Block Education Officer, Panchayatsmiti, Dharmabad, Tq.Dharmabad, Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {192} wp 6263.17 & others.odt WITH WRIT PETITION No.5988 OF 2017 Pranav S/o Bhumanna Alkondawar Age 21 years, Occu. Education H.No.1-15-187/2 Geetanagar, Nanded. Tq.& District. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded Respondents WITH WRIT PETITION No.5989 OF 2017 Ireshyam S/o Ramalu Konerwar Age 48 years, Occu. Service, At Post Kundalwadi, Tq. Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{193} wp 6263.17 & others.odt 3 The B.E.O.Officer, Panchayatsamiti,B iloli, Tq. Biloli, Dist. Nanded.

4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5990 OF 2017 Nagnath S/o Vitthal Bhandare Age 31 years, Occu. Education R/o Kundalwadi Tq. Biloli, District Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5991 OF 2017 Sanjay S/o Gangadhar Gudlawar Age:38 years, Occu. Service, At Post. Kundalwadi, Tq. Biloli, Dist. Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {194} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5992 OF 2017 Shivpriya D/o Ireshyam Konerwar Age 20 years,Occu-Education R/o Kundalwadi Tq. Biloli, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {195} wp 6263.17 & others.odt WITH WRIT PETITION No.5993 OF 2017 Meenatai D/o Wamanrao Pagalwad Age 31 years, Occu.Education, R/o Dholumri Post. Sindhi Tq. Umri District Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Dharmabad, Tq. Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5994 OF 2017 Rajatkumar S/o Rajendra Narawad Age 19,Occu. Education R/o Kundalwadi Tq. Biloli District-Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {196} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.5995 OF 2017 Laxman S/o Shivram Padgi Age 36 years,Occu-Service At Vilegaon(dh) Post,Karkheli, Tq.Dharmabad,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Dharmabad, Tq. Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5996 OF 2017 Smita D/o Ramesh Chappalwar Age 28 years, Occu.Service, At Post. Natkargali, Degloor, Tq. Degloor, Dist. Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {197} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.5997 OF 2017 Balaji S/o Shivram Padgi Age:30 years, Occu. Service, At Vilegaon(dh) Post, Karkheli, Tq. Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded 4 The Sub-Divisional Officer Dharmabad, Tq. Dharmabad, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {198} wp 6263.17 & others.odt WITH WRIT PETITION No.5840 OF 2017 Jagankumar S/o Sayanna Mokmod Age Minor, Occu-Education R/o Yetala Tq. Dharmabad, Dist.Nanded Through mother/natural Guardian Saraswati W/o Sayanna Mokmod Age 43 years, Occ:House hold R/o As above Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5526 OF 2017 Pratibha D/o Narayan Gudalod, Age:20, Occu. Education, R/o Magnali Tq. Dharmabad District:Nanded Through father/Power of Attorney Holder Narayan S/o Sayanna Gudalod Age 51 years, Occ Service R/o As above Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {199} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.5839 OF 2017 Purshottam S/o Gangadharrao Kamthewad Age 30 Years, Occu. Service R/o Kushnoor, Tq. Naigaon Kh, District- Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded Dist. Nanded Respondents WITH WRIT PETITION No.5836 OF 2017 Gagankumar S/o Sayanna Mokmod Age:19 years, Occu. Education R/o Yetala Tq. Dharmabad, Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:03 ::: {200} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.4944 OF 2017 Sachitanand S/o Premrao Sirsewad Age 28 years,Occu.Service, R/o Bhisi,Tq.Kinwat,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.5013 OF 2017 Prasad S/o Premrao Sirsewad Age:23 years,Occu.Pvt.Service R/o Bhisi,Tq.Kinwat,Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:04 ::: {201} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.4094 OF 2017 Dhananjay S/o Mahajan Uppalwad Age:19 years,Occu.Education, R/o Shivangaon, Tq.Umri, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.4397 OF 2017 Laxman S/o Suryakant Ramod Age:17 years,Occu.Education U/Guardian of his real uncle Gangadhar S/o Laxman Ramod Age:54 years,Occu.Service, R/o Jarikot, Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:04 ::: {202} wp 6263.17 & others.odt Mantralaya, Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.4408 OF 2017 Swapnil S/o Gangadhar Ramod Age:17 Years,OCcu.Education U/Guardian of his father Gangadhar S/o Laxman Ramod Age:54 years,Occ:Serive, R/o Jarikot, Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.4918 OF 2017 Ganesh S/o Ashok Yerdlawar, Age:24 years,Occ:Service, R/o Dundra,Tq.Kinwat, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

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{203} wp 6263.17 & others.odt 2 Sub Divisional Officer, Kinwat, Dist.Nanded.

3 Superintendent of Police, Beed, Dist.Beed Respondents WITH WRIT PETITION No.4919 OF 2017 Bhagyashri D/o Manik Mupde, Age:20 years,Occu: Education, R/o Shekapur, Tq.Kandhar, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar ,Tq.Kandhar, Dist.Nanded Respondents WITH WRIT PETITION No.4920 OF 2017 Vitthal S/o Gangadhar Rautwar Age:33 years,Occ:Service, R/o Naik Nagar, Tq.& Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Nanded,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:04 ::: {204} wp 6263.17 & others.odt WITH WRIT PETITION No.4921 OF 2017 Pradip S/o Rameshrao Govindwar, Age:19 years,Occ:Education, R/o Sawarmal,Tq.Mukhed, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Degloor ,Tq.Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.4922 OF 2017 Raman S/o Gangadhar Rautwar, Age:27 years, Occ:Education, R/o Naik Nagar, Tq.& Dist.Nanded Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Nanded,Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.4923 OF 2017 Sandip S/o Gangadhar Narod, Age:28 years,Occ:Service, R/o Biloli, Tq.Biloli, Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:04 ::: {205} wp 6263.17 & others.odt Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli,Tq.Biloli Dist.Nanded.

3 Maharashtra State Electricity Distribution Company Ltd. through its Executive Engineer, Dist.Nanded Respondents WITH WRIT PETITION No.4924 OF 2017 Narsappa S/o Narayanrao Raulwar, Age :59 years, Occ:Pensioner, R/o Degloor,Tq.Degloor, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary. 2 Sub Divisional Officer, Degloor ,Tq.Degloor Dist.Nanded Respondents WITH WRIT PETITION No.4925 OF 2017 Mangala D/o Govind Nagamwad, Age:29 years, Occ:Education, R/o Ambulga, Tq.Mukhed,Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

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{206} wp 6263.17 & others.odt 2 Sub Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.4926 OF 2017 Nitin S/o Sudhakar Totawar, Age:20 years, Occ:Education, R/o Biloli,Tq.Biloli, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Tq.Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.6434 OF 2017 Laxman Shivaling Patwekar, Age:56 years,Occ.Service, R/o Biloli,Tq.Biloli, Dist.Nanded Petitioner.

Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:04 ::: {207} wp 6263.17 & others.odt 4 The Superintendent Engineer, Public Works Department Circle Nanded,Snehnagar,Nanded Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.6432 OF 2017 Sonali Narsimlu Gattuwar, Age:18 years,Occ:Student, R/o Kondalwadi, Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Tq.Biloli, Dist. Nanded. Respondents WITH WRIT PETITION No.6402 OF 2017 Madhuri D/o Gangasagar Kalmurge, Age: Major,Occu:Service, R/o Deshmukh Nagar, Biloli, Tq. Biloli, District Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

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{208} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad Division, Aurangabad,through its Member Secretary.

3 The Asst. Dist. Registrar Class-I & Stamp Collector, Pune City Pune, Dist.Pune.

4 The Sub-Divisional Officer, Nanded,Dist.Nanded Respondents WITH WRIT PETITION No.5611 OF 2017 Santoshi D/o Nampelli Andelwar, Age:31 years, Occ:Service, R/o Dharmabad,Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Member Secretary.

2 The Sub-Divisional Officer, Dharmabad,Dist.Nanded 3 Superintending Engineer, Quality Control Division,Nanded, Chaitanya nagar,Nanded Respondents WITH WRIT PETITION No.6042 OF 2017 Govind S/o Madhavrao Kastewad, Age:37 years,Occu.Homeguard, R/o Honwadajwadi, Tq.Mukhed, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

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{209} wp 6263.17 & others.odt 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.6152 OF 2017 Gangaram S/o Poshetti Kondawar Age:55 years,Occu.Service, R/o H.No.1-15-1147,Near Hanuman Gadh Mandir Taroda Bk.,Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad.

3 The Superintendent of Police Superintendent of Police office, Nanded Respondents WITH WRIT PETITION No.6154 OF 2017 Shweta D/o Sagar Jilkarwar Age:19 years,Occu.Education, R/o Kalmurge Galli,Biloli, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

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{210} wp 6263.17 & others.odt 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region Through its Deputy Director.(R), Aurangabad.

3 The Principle, Godavari Malhar Arts,Commerce and Science College, Shankarnagar,Biloli, Tq. Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.6381 OF 2017 Dattaprasad S/o Poshatti Dummalwad, Age:28 years,Occ:Service, R/o Kandli Tq.Bhokar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Tq. & Dist.Nanded 4 The Commandant, Bharat Reserve Force No.3 Kolhapur, Dist. Kolhapur Respondents WITH WRIT PETITION NO.6357 OF 2017 Balaji S/o Vitthalrao Patange Age: 42 years, occu: service, R/o Sirshi, Post Babhalgaon Tq. Dist. Latur Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {211} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai - 32 Through Its Secretary 2 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary 3 The Executive Magistrate, Latur Tq. Dist. Latur 4 Maharashtra Labour Welfare Board, Kamghar Krida Bhavan, Senapati Bapat Marg, Elphinstone Road, Mumbai 400 013 Through its Commissioner of Labour Welfare 5 Maharashtra Labour Welfare Board, Labour Welfare Center, Kalamb Tq. Kalamp, Dist. Osmanabad Respondents WITH WRIT PETITION NO.6423 OF 2017 Rohit S/o Ranjeet Patil, Age:24 years, occu: Education, R/o S.T. Colony, Near Vitthal Rukhmini Mandir Bhavani Chowk, Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Its Principal Secretary Tribal Development Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Caste Scrutiny /Verification Committee, Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {212} wp 6263.17 & others.odt 3 Competent Authority / Sub Divisional Officer, Osmanabad 4 The Principal, Govt. Polytechnic College, Osmanabad Respondents WITH WRIT PETITION NO.6455 OF 2017 Shravan S/o Dhondiba Jampawad Age: 31 years, occu: service, R/o Kodali, Tq. Udgir Dist. Latur Petitioner Versus 1 The State of Maharashtra, Department of Tribal Development Mantralaya, Mumbai - 32 Through Its Secretary 2 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary 3 The Taluka Executive Magistrate, Udgir Dist. Latur 4 Primary Ashram School, Chavanwadi,Tq. Mukhed, Dist. Nanded Respondents WITH WRIT PETITION NO.6481 OF 2017 Ashok Tukaram Jatewad, Age: 43 years, occu: service, R/o Borbada, Tq. Biloli, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {213} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) 3 The Sub Divisional Officer / Magistrate, Biloli, Tq. Biloli, Dist. Nanded 4 The Block Education Officer, Panchayat Samiti, Mukhed, Tq. Mukhed, Dist. Nanded Respondents WITH WRIT PETITION NO.6482 OF 2017 Kamini Suryakant Dhadewad Age: 29 years, occu: service, R/o Shirur-Anantpal, Tq. Shirur-Anantpal Dist. Latur Petitioner Versus 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) 3 The Sub Divisional Officer / Magistrate, Nilanga, Tq. Nilanga, Dist. Latur 4 The Medical Officer, Primary Health Centre, Koproli, Tq. Uran, Dist. Raigad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {214} wp 6263.17 & others.odt WITH WRIT PETITION NO.6486 OF 2017 Alka Machindra Kamble Age: 43 years, occu: service, R/o Yermala, Tq. Kallam Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) 3 The Sub Divisional Officer / Magistrate, Kalam, Tq. Kalam, Dist. Osmanabad 4 The Health Officer, Rural Hospital, Mhada, Tq. Mhada, Dist. Solapur Respondents WITH WRIT PETITION NO.6489 OF 2017 Surekha Limbraj Adatrao, Age: 42 years, occu: service, R/o Osmanabad, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {215} wp 6263.17 & others.odt Through its Deputy Director (R) 3 The Sub Divisional Officer / Magistrate, Osmanabad, Tq. & Dist. Osmanabad 4 The Head Master, Chhatrapati Shivaji Secondary And Higher Secondary School, Osmanabad, tq. & Dist. Osmanabad Respondents WITH WRIT PETITION NO.6504 OF 2017 Mahadeo S/o Dashrath Adatrao, Age: 50 years, occu: service, R/o Karajkheda Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Its Principal Secretary Tribal Development Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Caste Scrutiny /Verification Committee, Aurangabad 3 Competent Authority/Executive Magistrate, Osmanabad 4 Executive Engineer, Small Scale Irrigation (WC) Division, Osmanabad, Dist. Osmanabad Respondents WITH WRIT PETITION NO.6499 OF 2017 Nagorao S/o Vitthalrao More, Age: 51 years, occu: service, R/o Bramhanwada, Tq.Aundha(N), Dist. Hingoli ` Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {216} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Its Principal Secretary Tribal Development Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Caste Scrutiny /Verification Committee, Aurangabad 3 Competent Authority/Executive Magistrate, Parbhani 4 Superintendent of Police, Police Head Quarters, Hingoli, Dist. Hingoli Respondents WITH WRIT PETITION NO.6483 OF 2017 Sarjerao Uttamrao More Age: 48 years, occu: service, R/o Apegaon, Tq. Paithan, Dist. Aurangabad Petitioner Versus 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R), 3 The Sub Divisional Officer / Magistrate, Paithan, Tq. Paithan, Dist. Aurangabad 4 The Superintendent of Police, Ahmednagar, Tq. & Dist Ahmednagar Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {217} wp 6263.17 & others.odt WITH WRIT PETITION NO.6487 OF 2017 Nitin Ramesh Dudhambe, Age: 22 years, occu: service, R/o Karajkheda, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through Its Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R), 3 The Sub Divisional Officer / Magistrate, Osmanabad Tq. & Dist. Osmanabad Respondents WITH WRIT PETITION NO.6488 OF 2017 Omkar Vishwambhar Mane, Age: 19 years, occu: student R/o Bhi. Sarola, Tq. & Dist. Osmanabad Petitioner Versus 1 The State of Maharashtra, Through It's Secretary Tribal Department Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R), 3 The Sub Divisional Officer / Magistrate, Osmanabad Tq. & Dist. Osmanabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:05 ::: {218} wp 6263.17 & others.odt WITH WRIT PETITION No.6262 OF 2017 Mangesh S/o Ashokrao Sidhewad Age:21 years,Occu-Education R/o 205, Indraprasth Apartment, Indraprastha Nagar, Nanded, Tq.& Dist.Nanded.

Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6264 OF 2017 Vinit s/o Narsimlu Mokmod Age:20 years,Occu-Education R/o Yetala Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{219} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded Respondents.

WITH WRIT PETITION No.6265 OF 2017 Neha D/o Sayalu Poradwar Age 21 years,Occ-Education R/o Sahyadri Nagar, Taroda Bk, Nanded Tq.& District: Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist. Nanded. Respondents.

WITH WRIT PETITION No.6266 OF 2017 Vaibhav S/o Sayanna Poradwar Age:19 years, Occu-Education R/o Kundalwadi, Tq.Biloli, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{220} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6267 OF 2017 Prashant S/o Narsimlu Mokmod Age:21 years,Occu-Education R/o Yetala Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharamabad, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6268 OF 2017 Kailas S/o Sahebrao Bacchewad Age:21 years,Occu:Education R/o Tuppa,Tq.Nanded, District -Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {221} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded Respondents.

WITH WRIT PETITION No.6269 OF 2017 Balaji S/o Shankarrao Pupalwar Age:20 years,Occu-Education R/o Biloli,Tq.Boili, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6270 OF 2017 Savita D/o Satwaji Mamilwad Age:21 Years,Occ.Education, R/o Ambulga Bk.Tq.Mukhed Dist.Degloor Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {222} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6271 OF 2017 Vyankati S/o Tukaram Mimpulwad Age:25 years,Occu: Education R/o Mahakali Galli, Mukhed, Tq.Mukhed,District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Dist.Nanded Respondents.

WITH WRIT PETITION No.6272 OF 2017 Ankit S/o Vyankatrao Pokle Age:20 years, Occ: Education R/o Telangwadi,Tq.Kandhar, Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {223} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6273 OF 2017 Yograj S/o Ramkishan Lingalod Age:21 years,Occu-Education R/o Kandli,Tq.Bhokar District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded Respondents.

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{224} wp 6263.17 & others.odt WITH WRIT PETITION No.6274 OF 2017 Sandhyarani D/o Shankarrao Pupalwar Age:19 Years,Occu-Education R/o Biloli,Tq.Boili, Dist.Nanded.

Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6275 OF 2017 Rakshita S/o Sheshrao Kaletwad Age:21 years,Occ: Education R/o Ambulga Bk. Tq.Mukhed Dist.Degloor. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{225} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Dist.Nanded Respondents.

WITH WRIT PETITION No.6276 OF 2017 Vijay S/o Sahebrao Bacchewad Age:20 years,Occu:Education R/o Tuppa,Tq.Nanded, District Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded Respondents.

WITH WRIT PETITION No.6289 OF 2017 Ramdas S/o Prakash Mantewad Age:20 years,Occu-Education R/ o Rui(Bk)Tq.Naigaon kh, District:Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {226} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6291 OF 2017 Subham S/o Shankar Warkad Age:21,Occ:Education. R/o Telangwadi,Tq.Kandhar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6292 OF 2017 Shrikant S/o Baliram Totawad Age:24 years,Occu:Education R/o Ratnali Gate No.2,Ganesh Nagar, Dharmabad Tq.Dharmabad Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{227} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6293 OF 2017 Jyoti D/o Santukrao Bhusewad Age:37 years,Occ.House hold, R/o Nandkheda,Tq.Parbhni Dist.Parbhani Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Parbhani,Dist.Parbhani Respondents.

WITH WRIT PETITION No.6294 OF 2017 Nagesh S/o Bhujang Nadamshetwar Age:21 years,Occu-Education, R/o Palaj,Tq.Bhokar District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {228} wp 6263.17 & others.odt Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6295 OF 2017 Yogesh S/o Yadav Kolod Age:18 years,Occ:Education, R/o Mangnali,Tq.Dharmabad, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6296 OF 2017 Akshaykumar S/o Manikrao Cherkewad Age:22, Occu.: Education R/o Kushnoor, Tq. Naigaonkar(Kh) Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:06 ::: {229} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6297 OF 2017 Balaji S/o Keshav Gurutwad Age:21 Years,Occ:Education R/o Plot No.B OF 3-18 OF 8, Sambhaji Chowk, New CIDCO,Nanded, Tq.and Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Dist.Nanded. Respondents.

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{230} wp 6263.17 & others.odt WITH WRIT PETITION No.6298 OF 2017 Ajay S/o Umakant Totawad Age:19 years,Occu-Education R/o Bhagya Nagar Nanded, Tq.& District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6299 OF 2017 Gajeshwari D/o Ramesh Nallamadge Age:19 years,Occ:Education R/o Plot No.39, Gajanan Nivas, Jai Bhavani Nagar,Taroda Kh,Nanded Tq.and Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{231} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Nanded,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6300 OF 2017 Sainath S/o Gangadhar Birmod Age:Minor,Occu-Education R /o Kundalwadi, Tq.Degloor, District-Nanded Through father and natural guardian Gangadhar S/o Pandharinath Birmod Age:45 years,Occ.Service, R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6301 OF 2017 Nishita D/o Bapurao Machewad Age:22 years,Occu:Education R/o Dholumri, Tq.Umri, District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{232} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded Respondents.

WITH WRIT PETITION No.6302 OF 2017 Nirmala D/o Hullappa Gajulwar Age:30 years,Occu-Household R/o Markhel,Tq.Degloor District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6303 OF 2017 1 Krantikumar S/o Venkatrao Darmod Age:19 years,Occ:Education, R/o Atkur Tq.Dharmabad Dist.Nanded.

2 Bhavana D/o Venkatrao Darmod Age:21 years,Occ:Education, R/o Atkur Dh Tq.Dharmabad Dist.Nanded. Petitioners ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:07 ::: {233} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6304 OF 2017 Sneha D/o Sanjay Dasare, Age:19, Occ:Education R/o Telangwadi Tq.Kandhar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded Respondents.

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{234} wp 6263.17 & others.odt WITH WRIT PETITION No.6305 OF 2017 Savita Narayan Kumarwad Age:35 years,Occ.Household R/o Palaj,Tq.Bhokar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai. 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6306 OF 2017 Namrata D/o Ramulu Gopod Age:35 Years,Occ:Household R/o Divshi Bk. Tq.Bhokar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{235} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Bhokar,Dist.Nanded. Respondents WITH WRIT PETITION No.6307 OF 2017 Shivkumar S/o Rajeshwar Ainwad Age:19 years,Occu-Education R/o Vilegaon (Dh) ,Tq.Dharmabad, District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6308 OF 2017 Pooja D/o Santukrao Andelwad Age:26 years,Occ:Education R/o Pomnalkar Colony,Bhokar Tq.Bhokar,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{236} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6309 OF 2017 Nilesh S/o Bapurao Alamwad Age:21 years,Occ:Education R/o Barbada,Tq.Naigaon (kh) Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6310 OF 2017 Sandhya D/o Rajeshwar Ainwad Age:22 years,Occu:Education R/o Vilegaon(Dh) Tq.Dharmabad, District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:07 ::: {237} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6311 OF 2017 Tushar S/o Venkatrao Pokle Age:21 Years,Occ:Education, R/o Telangwadi,Tq.Kandhar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6312 OF 2017 Saroja D/o Ramrao Palepwad Age:18 years,Occ:Education R/o Lamkani,Tq.Bhokar, Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:07 ::: {238} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6313 OF 2017 1 Shrinivas S/o Govindrao Bodemwad Age:23 years,Occ:Education, R/o Datala, Tq.Kandhar Dist.Nanded.

2 Shubham S/o Govindrao Bodemwad Age:20,Occ: Education, R/o Datala,Tq.Kandhar, Dist.Nanded. Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded. Respondents.

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{239} wp 6263.17 & others.odt WITH WRIT PETITION No.6314 OF 2017 Sakshi D/o Narayan Akulwar Age:18, Occ:Education R/o Nalagadda Kinwat,Tq.Kinwat District Nanded.

Through father and Power of Attorney Holder Narayan S/o Mallaya Akulwar Age:55 years,Occu: Service R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6315 OF 2017 1 Manish S/o Govindrao Bodhgire Age:23 years,Occ:Education, R/o Jangamwadi Tq.Kandhar, Dist.Nanded.

2 Minakshi D/o Govind Bodhgire Age:24 years,Occ:Education , R/o Jnagamwadi,Tq.Kandhar Dist.Nanded. Petitioners Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:07 ::: {240} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded.

WITH WRIT PETITION No.6317 OF 2017 Ravina D/o Vinodkumar Nargulwar Age:20 years,Occu-Education R/o Kasrali Tq.Biloli District Nanded.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6318 OF 2017 Gangadhar S/o Narayan Upuwar Age:40 years,Occ.Agri R/o Palaj,Tq.Bhokar, Dist.Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {241} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded. Respondents.

WITH WRIT PETITION No.6319 OF 2017 1 Madhuri D/o Vinayakrao Pallewad, Age:23 Years,Occ:Education, R/o Telangwadi,Tq.Kandhar Dist.Nanded 2 Sowjanya D/o Vinayakrao Pallewad Age:21 years,Occ:Education, R/o Telangwadi Tq.Kandhar Dist.Nanded. Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded Respondents.

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{242} wp 6263.17 & others.odt WITH WRIT PETITION No.6320 OF 2017 Shweta D/o Balaji Isankar Age:18 years,Occu-Education, R/o Jirona,Tq.Umri District-Nanded, Through father and Power of Attorney Holder Balaji S/o Sambhaji Isankar Age:50 years,Occ.Agri R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad ,Dist.Nanded. Respondents.

WITH WRIT PETITION No.6321 OF 2017 Supriya D/o Suryakant Dasare Age:19, Occ:Education R/o Telangwadi,Tq.Kandhar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{243} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded Respondents.

WITH WRIT PETITION No.6324 OF 2017 Madhuri D/o Tulshiram Tondakure Age:21 years,Occu:Education R/o Near Bank Colony,Ambajogai, Tq.Ambajogai,Dist.Beed Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Ambajogai Dist.Beed Respondents.

WITH WRIT PETITION No.6325 OF 2017 Snehlata D/o Ashokrao Ramod Age:22 years,Occu:.Education R/o Jarikot, Tq.Dharmabad Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {244} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6326 OF 2017 Ramashish S/o Ganpatrao Anmod Age:19 years,Occu:Education, R/o Jarikot,Tq.Dharmabad District Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Dist.Nanded Respondents.

WITH WRIT PETITION No.6327 OF 2017 Lakshana D/o Laxman Shankrod Age:19 year,Occu:Edcuation R/o Yeoti, Tq.Dharmabad, Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {245} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents.

WITH WRIT PETITION No.6329 OF 2017 Nandini D/o Devanand Maldode Age:19 years,Occu:Education R/o Manjram, Tq.Naigaon Kh, District-Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.6330 OF 2017 Mahesh S/o Mohan Akulwar Age:20 years,Occ:Education R/o Hungunda,Tq.Biloli Dist:Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {246} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded Respondents.

WITH WRIT PETITION No.4810 OF 2017 Vaibhav Vitthal Totwad Age:Minor,Occ.Student, Under Guardian of father, Vitthal Laxman Totwad, Age:43. Occ. Nil, R/o Umardari, Tq. Mukhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {247} wp 6263.17 & others.odt WITH WRIT PETITION No.4811 OF 2017 Shobha Govindrao Tiparse, Age:33 years,Occ:Nil, R/o Barad, Tq. Mudkhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The District Supply Officer OF Sub Divisional Officer, Collector Office, Nanded Dist. Nanded. Respondents WITH WRIT PETITION No.4812 OF 2017 Pranav Balaji Poshetti, Age:19 years, Occ:Student, R/o Mukramabad, Mukhed, Tq. Mukhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {248} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Principal, Dr. Babasaheb Ambekdar Technological University, Lonere, Dist. Raigad Respondents WITH WRIT PETITION No.4813 OF 2017 Ajay Chandrapal Aspatwar, Age:19 years,Occ:Student, R/o Bhaktapur Road, Degloor, Tq. Degloor, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4814 OF 2017 Sarita Balajirao Birkale, Age:28 years, Occ:Nil, R/o Shivniwas, Ravindra Nagar, Nanded.

Tq. & Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {249} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Nanded, Tq. & Dist. Nanded Respondents WITH WRIT PETITION No.4815 OF 2017 Prashant Balaji Poshetti, Age:21 years, Occ:Student, R/o Mukramabad, Mukhed, Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32. 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Director, Virmata Jijau Technical Institute, Mahajani Marg, Matunga, Mumbai Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:08 ::: {250} wp 6263.17 & others.odt WITH WRIT PETITION No.4858 OF 2017 Anil Rajanna Ravtod, Age:27 Years, Occ:Service, R/o Atkur, Tq. Dharmabad, Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Dharmabad, Tq. Dharmabad Dist. Nanded 4 The Sub-District Registrar, Class-I OF Mudrank Jilhadhikari Solapur, Tq. & Dist. Solapur. Respondents WITH WRIT PETITION No.4862 OF 2017 Madhav Digambar Bainwad, Age:42 years, Occ:Service, R/o Islapur, Tq. Kinvat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

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{251} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinvat, Tq. Kinvat Dist. Nanded 4 The Deputy Commissioner (Head Office), Bhivandi, Nizampur, City Corporation, Bhivandi, Dist. Thane Respondents WITH WRIT PETITION No.4863 OF 2017 Vinayak Shankarrao Ramod, Age:29 years, Occ:Nil, R/o Jarikot, Tq. Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya, Mumbai-32. 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad,Tq.Dharmabad Dist.Nanded 4 The Sub-Divisional Officer Dharmabad, Tq.Dharmabad,Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {252} wp 6263.17 & others.odt WITH WRIT PETITION No.4902 OF 2017 Nayana Kishanrao Morilwad Age:26 years,Occu.Service, R/o Matul,Tq.Bhokar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar,Tq.Bhokar, Dist.Nanded 4 The Collector, Collector Office, Osmanabad Tq.& Dist. Osmanabad. Respondents WITH WRIT PETITION No.4903 OF 2017 Aradhana Gangadhar Pudalwad, Age:31 years,Occ:Nil, R/o Mandala,Tq.Umari, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya, Mumbai-32.

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{253} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Tq.Bhokar, Dist.Nanded Respondents WITH WRIT PETITION No.4904 OF 2017 Madhav Govindrao Parodwad, Age:37 years, Occ:Service, R/o Jangamwadi, Tq.Kandhar, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded 4 The Dean, Dr. Shankarrao Chavan Government Medical College And Hospital, Nanded Respondents WITH WRIT PETITION No.4905 OF 2017 Nayandip Gangadhar Pudalwad, Age 35 years,Occ:Nil, R/o Mandala,Tq.Umari, Dist.Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {254} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar, Tq. Bhokar Dist.Nanded Respondents WITH WRIT PETITION No.4906 OF 2017 Shailesh Omprakash Metekar, Age:28 years,Occu:Service, R /o New Nandwan Colony, Padegaon,Aurangabad Tq.& Dist.Aurangabad Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Aurangabad,Tq. & Dist.Aurangabad.

4 The Executive Engineer, Public Works Department, Jalna,Tq.& Dist.Jalna.

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{255} wp 6263.17 & others.odt 5 The Superintendent of Engineer, Public Works Department,Aurangabad Tq.& Dist.Aurangabad. Respondents WITH WRIT PETITION No.4907 OF 2017 Shubham Vyankatesh Mamilwad, Age:21 years,Occ:Student, R /o Ambulga(Bk),Tq.Mukhed, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Director OF Principal, Deogiri Institute of Engineering and Management Studies, Deogiri College Campus,Station Raod,Aurangabad. Respondents WITH WRIT PETITION No.4908 OF 2017 Govind Balaji Bogulwar, Age:37 years,Occ:Service, R/o Natkar Galli,Degloor, Tq.Degloor,Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {256} wp 6263.17 & others.odt 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded 4 The Divisional Deputy Director of Education,Latur Region, Latur,Tq.& Dist.Latur Respondents WITH WRIT PETITION No.4909 OF 2017 Sumit Suryakant Alladwad, Age:24 years,Occ:Student, R/o Bapshewadi,Tq.Mukhed, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {257} wp 6263.17 & others.odt 4 The Principal, Vishawkarma Institute of Information & Technology, Kondhava, Pune,Tq.& Dist.Pune. Respondents WITH WRIT PETITION No.4910 OF 2017 Preeti Nivruttirao Mittewad, Age:22 years,Occu.Student, R/o Dapka,Tq.Mukhed, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Medical Education & Drugs Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Dean OF Principal, Hedgewar Dental Medical College,Hingoli,Tq.& Dist.Hingoli.

4 The Registrar, Health University,Nasik, Tq.Dist.Nasik.

5 The Sub Divisional Officer, Degloor,Tq.Degloor Dist.Nanded Respondents WITH WRIT PETITION No.4911 OF 2017 Pratiksha Balaji Poshetti, Age:22 years, Occ:Student, R/o Mukramabad, Mukhed Tq.Mukhed,Dist.Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {258} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor Dist.Nanded Respondents WITH WRIT PETITION No.4912 OF 2017 Pavankumar Avinashrao Kolhe, Age:20 years, Occ:Student, R/o Jamb, Tq.Mukhed, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor,Tq.Degloor Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {259} wp 6263.17 & others.odt WITH WRIT PETITION No.4913 OF 2017 Prajakta Koneri Mutke, Age:28 years,Occ:Service, R/o Jangamwadi,Kandhar, Tq.Kandhar,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded 4 The Deputy Chief Executive Officer, Zilla Parishad,Nanded, Tq.& Dist.Nanded.

5 The Block Development Officer, Panchayat Samiti,Kandhar, Tq.Kandhar,Dist.Nanded Respondents WITH WRIT PETITION No.4914 OF 2017 Dattaprasad Pralhad Koskewad, Age:21 years,Occu:Student, R/o Bhishi,Tq.Kinvat, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:09 ::: {260} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kinvat,Tq.Kinvat, Dist.Nanded Respondents WITH WRIT PETITION No.4915 OF 2017 Prathmesh Pralhad Koskewad, Age:Minor,Occ:Student, Under Guardianship of Pralhad Vitthalrao Kosekewad, Age:48 years,Occ:Service, R/o Bhisi,Tq.Kinvat, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kinvat,Tq.Kinvat, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {261} wp 6263.17 & others.odt WITH WRIT PETITION No.4916 OF 2017 Chinmay Naidu S/o Anjayya Naidu Pasupuleti, Age:21 years,Occu.Student, R/o Vasant Nagar,Nanded, Tq.Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Medical Education & Drugs Department Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Dean OF Principal, Punjabrao Deshmukh Memorial Medical College,Amravati.

4 The Registrar, Health University,Nasik, Tq.Dist.Nasik.

5 The Sub Divisional Officer, Nanded,Ta.Dist.Nanded. Respondents WITH WRIT PETITION No.4917 OF 2017 Ganesh Rangnath Yellewad, Age:30 years, Occ:Service, R/o Godamgaon,Biloli, Tq.Biloli,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {262} wp 6263.17 & others.odt Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded.

4 The Headmaster, Indira Gandhi Girls School, Dindrud,Tq.Majalgaon Dist.Beed. Respondents WITH WRIT PETITION No.4802 OF 2017 Tulshiram S/o Govindrao Baste Age:21 years,Occ:Education, R/o Telangwadi, Tq.Kandhar,Dist.Nanded. Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded. Respondents WITH WRIT PETITION No.4803 OF 2017 Pravin S/o Narsing Surewad, Age:21 years,Occ:Education, R/o Mangalsvgni, Tq.Kandhar,Dist.Nanded. Petitioners Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {263} wp 6263.17 & others.odt 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded. Respondents WITH WRIT PETITION No.4804 OF 2017 Dattatray S/o Gangaram Chatlod, Age:40 years,Occ:Service, R/o Sagroli,Tq.Biloli, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist.Nanded.

3 Rajarshi Shri Chhatrapati Shahu Sainiki Vidhyalya, Sagroli,Tq.Biloli, Dist.Nanded. Through Headmaster. Respondents WITH WRIT PETITION No.4805 OF 2017 Suraj S/o Laxman Aspatwad Age:19 years,Occ:Education, R/o Aurala, Tq.Naigaon, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

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{264} wp 6263.17 & others.odt 2 Sub Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.4807 OF 2017 Priyanka D/o Narsing Surewad, Age:22 years, Occ:Education, R/o Mangalsvgni, Tq.Kandhar,Dist.Nanded. Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded. Respondents WITH WRIT PETITION No.4866 OF 2017 Mangesh S/o Govindrao Surewad, Age:22 years, Occ:Education, R/o Mangalsangvi, Tq.Kandhar,Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {265} wp 6263.17 & others.odt WITH WRIT PETITION No.4867 OF 2017 Varsha D/o Prabhatrao Surewad, Age:22 years, Occ:Education, R/o Mangalsangvi, Tq.Kandhar,Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar,Tq.Kandhar, Dist.Nanded Respondents WITH WRIT PETITION No.4879 OF 2017 Ashok S/o Sayaram Bochatwar Age 27 years,Occu.Education, At.Manur Post.Hunghunda, Tq.Dharmabad,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded.

4 The Sub-Divisional Officer Dharmabad, Tq.Dharmabad,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {266} wp 6263.17 & others.odt WITH WRIT PETITION No.4884 OF 2017 Naresh S/o Hanmhanlu Madhikuntawar Age 28 years,Occu-Education, At Post Kundalwadi, Tq.Biloli Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded.

4 The Sub-Divisional Officer Biloli, Tq.Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.4680 OF 2017 Pooja D/o Vinayakrao Dasre Age:25 years,Occ.Service, R/o Telangwadi,Tq.Kandhar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {267} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded.

4 The District Collector, Kolhapur, Dist. Kolhapur 5 The Resident Deputy Collector, Kolhapur, Dist. Kolhapur Respondents WITH WRIT PETITION No.4681 OF 2017 Girish S/o Balwantrao Pakalwad Age:Minor,Occu. Education, R/o Tuppa,Tq.Nanded District Nanded.

Through father & natural guardian Balwant S/o Shankarrao Pakalwad, Age:43 years,Occ.Service R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {268} wp 6263.17 & others.odt WITH WRIT PETITION No.4682 OF 2017 Vikas S/o Manohar Bondle Age:26 years,Occ.Service, R/o Ghungrala Tq.Naigaon(Kh) Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli,Dist.Nanded.

4 The District Collector, Raigad Alibag, Tq. Alibag, District: Raigad Respondents WITH WRIT PETITION No.4683 OF 2017 Umesh S/o Hanmantrao Nainwad Age: 20 years,Occ.Education. R/o Lohgaon,Tq.Biloli, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{269} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.4684 OF 2017 Dipali D/o Dadarao Nallewad, Age:19 years,Occu. Education, R/o Tuppa,Tq.Nanded, District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded Respondents WITH WRIT PETITION No.4685 OF 2017 Venkat S/o Jalba Metalwad Age:31 years,Occu-Service, R/o Karna,Tq.Mukhed, District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:10 ::: {270} wp 6263.17 & others.odt Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor Dist.Nanded. Respondents WITH WRIT PETITION No.4686 OF 2017 Sunil S/o Parasram Deshatwad Age:22 years,Occ.Education, R/o Rittha,Tq.Bhokar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded. Respondents WITH WRIT PETITION No.4687 OF 2017 Sachin S/o Laxmanrao Kudade Age:21 years,Occu.Education R/o Jamb (Bk)Tq.Mukhed, District Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {271} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor Dist.Nanded. Respondents WITH WRIT PETITION No.4688 OF 2017 Shivraj S/o Vilasrao Bodhgire Age:25 years,Occ.Service, R/o Jangamwadi,Tq.Kandhar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar Dist.Nanded 4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded Division, District: Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {272} wp 6263.17 & others.odt WITH WRIT PETITION No.4689 OF 2017 Saujanya D/o Sanjay Nagamwad Age:22 years, Occ.Education, R/o Ambulga Bk.Tq.Mukhed Dist.Nanded. Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded.

4 The Principal, MGM College of Engineering, Near New Airport Nanded, Dist.Nanded Respondents WITH WRIT PETITION No.4690 OF 2017 Madhav S/o Murlidhar Bachewad Age:22 years,Occu.Nil, R/o Rittha,Tq.Bhokar, District: Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{273} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar Nanded, Dist.Nanded. Respondents WITH WRIT PETITION No.4691 OF 2017 Ankush S/o Shankarrao Narawad Age:21 years,Occ.Education, R /o Kundalwadi,Tq.Biloli, Dist.Nanded.

Through Father OF Power of Attorney Holder Shankar S/o Vitthal Narawad Age:51 years,Occ: Service, R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded 4 The Director, Veermata Jijabai Technology Institute, H.R. Mahajan Marg, Matunga Road, Mumbai - 19 Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {274} wp 6263.17 & others.odt WITH WRIT PETITION No.4692 OF 2017 Parasram S/o Mahajan Deshatwad Age:48 years,Occ.Service, R/o Rittha,Tq.Bhokar, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar Dist.Nanded.

4 The Superintendent Engineer, Maharashtra Electricity Distribution Company, Circle Office, Sathe Chauk, Nawa Mondha, Nanded,Dist.Nanded.

5 The Executive Engineer, Maharashtra Electricity Distribution Company Bhokar,Dist.Nanded. Respondents WITH WRIT PETITION No.4693 OF 2017 Ramesh S/o Venkatrao Rautwar Age:43 years,Occ.Service R/o Kushnoor,Tq.Naigaon(Kh) Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {275} wp 6263.17 & others.odt Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli Dist.Nanded.

4 The Divisional Controller, Maharashtra State Road Transport Corporation, Nanded Division Nanded, Dist.Nanded. Respondents WITH WRIT PETITION No.4694 OF 2017 Krishna S/o Balaji Kolewad, Age:18 years,Occu-Education R/o Ravi Nagar Umri Tq.Umri District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {276} wp 6263.17 & others.odt WITH WRIT PETITION No.4695 OF 2017 Kavita D/o Baburao Dantulwar Age:30 years,Occ.Service, R/o ND-42,J3-63 OF 3,HUDCO, New Nanded,Tq.Nanded Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded, Dist.Nanded.

4 The Commissioner of Social Welfare, Maharashtra State,Pune, Dist.Pune.

5 The Regional Deputy Commissioner, Social Welfare,Latur Division,Latur Dist.Latur.

6 The District Social Welfare Officer, Zilla Parishad Nanded, Dist.Nanded. Respondents WITH WRIT PETITION No.4696 OF 2017 Yogesh S/o Vitthalrao Nagamwad Age:27 years,Occ.Service R/o Ambulga Bk,Tq.Mukhed Dist.Nanded Through Brother, Power of attorney holder ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:11 ::: {277} wp 6263.17 & others.odt Sanjay S/o Vithalrao Nagamwad Age:46 Years,Occu.Service R/o:As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor Dist.Nanded.

4 The Managing Director, City and Industrial Development Corporation, CIDCO Bhavan,CBD Belapur New Mumbai. Respondents WITH WRIT PETITION No.4697 OF 2017 Yadav S/o Vithoba Kolod, Age:50 years,Occu-Service, R/o Mangnali,Tq.Dharmabad, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{278} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Dharmabad Dist.Nanded.

4 The Chief Executive Officer, Zilha Parishad, Nanded 5 The Block Education Officer Education Department, Panchayat Samiti Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.4698 OF 2017 Manas S/o Balaji Bodhgire Age:Minor,Occu-Education R/o:Jangamwadi,Tq.Kandhar, District-Nanded Through father and natural guardian Balaji S/o Kashiram Bodhgire Age:42 years,Occ.Service R/o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:12 ::: {279} wp 6263.17 & others.odt WITH WRIT PETITION No.4818 OF 2017 Balaji S/o Kishanrao Gopulwad Age:21 years, Occu-Education, R/o Chandola,Tq.Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.4819 OF 2017 Shweta D/o Ramrao Sunkawar Age:Minor,Occ. Education, R/o:SVM Colony Kinwat, Tq.Kinwat Dist. Nanded.

Through Father & Natural Guardian Ramrao S/o Shankarrao Sunkawar Age 51 years, Occu: Service, R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

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{280} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat Dist. Nanded Respondents WITH WRIT PETITION No.4820 OF 2017 Archana D/o Lokesh Yerdlawar Age:18 years, Occ. Education, R/o Dundra,Tq. Kinwat, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded Respondents WITH WRIT PETITION No.4821 OF 2017 Sudhakar S/o Ramesh Buchalwar Age:22 years,Occ: Education, R/o Sagroli,Tq.Biloli Dist. Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:12 ::: {281} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4822 OF 2017 Dayanand S/o Laxman Yerdlawar Age:21 years, Occ:Education, R/o Dundra,Tq.Kinwat, Dist. Nanded.

Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:12 ::: {282} wp 6263.17 & others.odt WITH WRIT PETITION No.4823 OF 2017 Pravin S/o Anantrao Anmod Age:22 years,Occu. Education, R/o Jarikot, Tq. Dharmabad, District Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.4824 OF 2017 Dinesh S/o Krishna Jayewar Age:22 years,Occ Education R/o Kundalwadi,Tq.Biloli Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{283} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli, Dist. Nanded 4 The Registrar Vishwakarma Institute of Technology, Bibwewadi, Pune, Dist. Pune. Respondents WITH WRIT PETITION No.4825 OF 2017 Rakshanda D/o Buchanna Buchalwar Age:20 years,Occ: Education, R/o Sagroli,Tq.Biloli, District.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4826 OF 2017 Shrutika D/o Lokesh Yerdlawar Age:19 years,Occ. Education, R/o Dundra, Tq. Kinwat, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:12 ::: {284} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kinwat, Dist. Nanded Respondents WITH WRIT PETITION No.4827 OF 2017 Shailesh S/o Bhimrao Kongalwar Age 31 years, Occ: Service R/o Anand Nagar,Ambajogai, Tq.Ambajogai,Dist.Beed. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Ambajogai Dist. Beed Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:12 ::: {285} wp 6263.17 & others.odt WITH WRIT PETITION No.4828 OF 2017 Pramod S/o Piraji Bhusewad Age:20 years,Occu-Education, R /o Lalwandi,Tq.Naigaon Kh District-Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.4837 OF 2017 Switi D/o Shubhash Kankawar Age:21 years,Occ. Education, R/o Dundra,Tq.Kinwat, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{286} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Kinwat, Dist.Nanded. Respondents WITH WRIT PETITION No.4838 OF 2017 Gangadhar S/o Hanmanlu Fulanwar Age:28 years,Occu. Service R/o Bhaktapur, Tq.Degloor District: Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded. Respondents WITH WRIT PETITION No.4839 OF 2017 Shruti D/o Sambhaji Undratwad Age:18,Occ. Education, R/o Near Mayur Talkies,Geeta Nagar Nanded,Tq.& Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{287} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded.

Dist.Nanded. Respondents WITH WRIT PETITION No.4840 OF 2017 Ashish S/o Pandurang Injewad Age:18 years,Occ. Education, R/o Wai, Tq.Mudkhed Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded.

4 The Director, College of Engineering Pune Shivaji Nagar Pune, Dist.Pune. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {288} wp 6263.17 & others.odt WITH WRIT PETITION No.4841 OF 2017 Subhash S/o Madhavrao Nirawar Age:42 years,Occ.Service, R/o 3-1064 OF 43,Padmawati Nivas, Shankar Ganj, Dharmabad, Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist.Nanded.

4 The Chief Officer, Municipal Council Dharmabad Dist.Nanded Respondents WITH WRIT PETITION No.4842 OF 2017 Aakansha D/o Ramchandra Malshetwar Age:21 years,Occu-Education R/o Hatral,Tq.Mukhed District:Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{289} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded. Respondents WITH WRIT PETITION No.4843 OF 2017 Akash S/o Gangadharrao Pokale Age:22 years,Occu. Education, R/o Telangwadi Tq.Kandhar District:Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar,Dist.Nanded. Respondents WITH WRIT PETITION No.4844 OF 2017 Krishna S/o Vitthalrao Buchalwar Age:Minor,Occ.Education, R/o Sagroli,Tq.Biloli Dist.Nanded Through father & natural Guardian Vitthal S/o Sayyanna Buchalwar Age 45 years, occu: Service R/o As above. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {290} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.4845 OF 2017 Pranav S/o Gangadharrao Kumbharwad Age:Minor,Occ-Education R/o Chidgiri Tq.Bhokar District:Nanded, Through father & natural guardian Gangadhar S/o Satvaji Kumbharwad Age 50 years,Occ.Agri R /o As above. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {291} wp 6263.17 & others.odt WITH WRIT PETITION No.4846 OF 2017 1 Gaurav S/o Ratnakar Perke Age:20 years, Occ.Education, R/o'Sundarai' Anand Nagar, Nanded,Tq.Nanded, Dist.Nanded.

2 Apurva D/o Ratnakar Perke Age:18 years,Occ. Education, R/o 'Sundarai', Anand Nagar, Nanded,Tq.Nanded Dist.Nanded. Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded.

Dist.Nanded. Respondents WITH WRIT PETITION No.4847 OF 2017 Gajanan S/o Hanmantrao Marakwad Age:30 years,Occ. Education, R /o Honwadaj, Tq.Mukhed Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {292} wp 6263.17 & others.odt Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded. Respondents WITH WRIT PETITION No.4848 OF 2017 Sangita D/o Baloji Bogulwar Age:28 years,Occ.Education, R /o Hottal Base Galli, Degloor,Tq.Degloor Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist.Nanded. Respondents WITH WRIT PETITION No.6079 OF 2017 Shubham S/o Vijaykumar Thakurwad Age:Minor,Occu.Education R/o Kundalwadi, Tq. Biloli, District:Nanded Through Father & Natural Guardian ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {293} wp 6263.17 & others.odt Vijaykumar S/o Narsingrao Thakurwad Age:49 years, Occu. Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.6080 OF 2017 Vinayak S/o Ramesh Ambulgekar Age:20 years, Occ. Education R/o Wagh Galli, Mukhed, Tq. Mukhed Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Degloor, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {294} wp 6263.17 & others.odt WITH WRIT PETITION No.6082 OF 2017 Rohith S/o Gangadhar Thakurwar Age:21 years, Occ. Education, R/o Pochamma Galli, Kundalwadi, Tq.Biloli, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION No.6024 OF 2017 Uttam Vikram Dandewad, Age:36 Years, Occ:Service, R/o.Ghungarala, Naigaon, Tq. Naigaon, Dist . Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R) ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {295} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 4 The Collector, Latur, Tq.& Dist.Latur Respondents WITH WRIT PETITION No.6025 OF 2017 Rajesh Anantram Dadewar, Age:34 Years, Occu:Service, R/o Kinvat,Tq. Kinvat, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kinvat, Tq. Kinvat, Dist. Nanded 4 The Dean, Dr.Shankarrao Chavan Government Medical College, Nanded, Tq.& Dist. Nanded Respondents WITH WRIT PETITION No.6027 OF 2017 Vivek Vithal Shamante, Age:Minor,Occ:Student, Under Guardian of father Vithal Poshetti Shamante Age: 49 Years,Occ .Service, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {296} wp 6263.17 & others.odt R/o Kotgayal, Biloli, Tq. Biloli ,Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded. Respondents WITH WRIT PETITION No.6031 OF 2017 Satish Kishan Dandewad, Age:24 Years,Occu:Service, R/o Ghungarala, Naigaon, Tq. Naigaon, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli, Tq.Biloli, Dist. Nanded ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:13 ::: {297} wp 6263.17 & others.odt 4 The Executive Engineer, Public Works Department, Division No.1,Thane, Tq.& Dist. Thane Respondents WITH WRIT PETITION No.6121 OF 2017 Mrs. Narita D/o Maroti Kondawar Age 36, Occu-Education, R/o Kundalwadi, Tq.Biloli, District-Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad 3 The Sub-Divisional Officer, Nanded Tq. Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.6076 OF 2017 Vitthal S/o Piraji Dasare Age:50 years,Occu.Service, R/o Mendka, Tq.Mudkhed, Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {298} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar, Dist.Nanded.

4 The Chief Executive Officer, Zilla Parishad Nanded, Dist.Nanded.

5 The Block Education Officer Panchayat Samiti Bhokar Dist.Nanded. Respondents WITH WRIT PETITION No.6077 OF 2017 Nilima D/o Pandurang Ambulgekar Age:25 years,Occ.Service, R/o Wagh Galli, Near old Police Station, Mukhed, Tq.Mukhed Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

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{299} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Dist.Nanded 4 The Commissioner of Women & Child Development Maharashtra State, Pune Near Circuit House,Queen Garden,Pune Dist.Pune.

5 The District Woman & Child Development Officer, District Woman & Child Development Office Shashtri Nagar Nanded, Respondents WITH WRIT PETITION No. 5571 OF 2017 Rachita Ramesh Kantewar Age:19 years, Occ:Student, R/o Degloor, Tq. Degloor, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor Dist. Nanded Respondents WITH WRIT PETITION No.5572 OF 2017 Ramchandra Koneru Ravtod, Age:28 years,Occu. Student, R/o Atkur, Tq. Biloli, Dist. Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {300} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded. Respondents WITH WRIT PETITION No.5575 OF 2017 Pratiksha Prakash Kantewar, Age:20 years,Occ:Student, R/o Degloor, Tq. Degloor, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {301} wp 6263.17 & others.odt WITH WRIT PETITION No.5589 OF 2017 Shruti Suryankant Kongalwar, Age:20 years,Occ:Student, R/o Natkar Galli, Degloor Tq. Degloor, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor ,Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.5582 OF 2017 Priyanka Balasaheb Mittewad, Age:20 years,Occ:Student, R/o Dapaka, Mukhed Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R) ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {302} wp 6263.17 & others.odt 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Principal/Dean, Nanded Rural Dental College and Research Centre, Pangari Road, Nanded, Tq.& Dist. Nanded 5 The Registrar, Health University, Dindori Road, Nasik, Tq.& Dist. Nasik. Respondents WITH WRIT PETITION No.5581 OF 2017 Satish Balaji Kantewar, Age:Minor, Occ. Student, Under guardian of father Balaji Marotirao Kantewar Age:42 years,Occ:Service, R/o Savarmal, Mukhed Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Headmaster, Shri .Chhatrapati Shahu Maharaj Sainiki Vidyalaya, Udgir, Tq. Udgir, Dist. Latur Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {303} wp 6263.17 & others.odt WITH WRIT PETITION No.5576 OF 2017 Ravikant Balajirao Padalwar Age:19 years,Occ:Student, R/o Eklara,Mukhed Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Principal, Sinhgad Academy of Engineering, Kondva, Pune, Tq.& Dist.Pune Respondents WITH WRIT PETITION No.6241 OF 2017 Shital Pratap Kolhe, Age:22 years,Occ:Student, R/o Jamb(Bk),Mukhed, Tq. Mukhed, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

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{304} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Registrar, Shri Gurugovind Singhji Institute of Engineering and Technology Government College, Nanded Tq.& Dist. Nanded Respondents WITH WRIT PETITION No.5569 OF 2017 Dropadabai Iraba Bondale, Age:27 years,Occ:Service, R /o Ghungralal,Biloli Tq. Biloli, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded.

4 The Superintendent of Police, Beed, Tq. & Dist. Beed. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {305} wp 6263.17 & others.odt WITH WRIT PETITION No.5570 OF 2017 Sujata Vitthalrao Chukabatle Age:39 years,Occ:Service, R /o Tamloor, Degloor, Tq. Degloor, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The Dean, The Government Medical College, (GHATI) Aurangabad, Tq.& Dist. Aurangabad Respondents WITH WRIT PETITION No.5579 OF 2017 Bhimrao Govindrao Parodwad, Age:42 years,Occ.Service, R/o Jangamwadi, Kandhar, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

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{306} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Kandhar, Tq. Kandhar, Dist. Nanded 4 The Dean, Dr .Shankarrao Chavan Government Medical College, Nanded,Tq.& Dist. Nanded. Respondents WITH WRIT PETITION No.5580 OF 2017 Kishan Chandraji Apaswar, Age:57 years,Occ:Service, R/o Bapu Nagar, Degloor, Tq. Degloor, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded 4 The District Malaria Officer, Nanded, Tq.& Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:14 ::: {307} wp 6263.17 & others.odt WITH WRIT PETITION No.5583 OF 2017 Gangadhar Venkoba Aklod, Age:57 years, Occ.Service, R/o Atkur, Dharmabad, Tq. Dharmabad, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Dharmabad, Tq. Dharmabad, Dist .Nanded 4 The Sub-Divisional Engineer, Public Works Department, Dharmabad,Tq. Dharmabad, Dist. Nanded. Respondents WITH WRIT PETITION No.5588 OF 2017 Gangadhar Tukaram Bainwad, Age:42 years,Occ:Service, R/o Dholumri,Umari, Tq. Umari, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {308} wp 6263.17 & others.odt Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar, Tq. Bhokar, Dist. Nanded 4 The District Superintendent of Agricultural, Agricultural Department, Nanded, Tq.& Dist. Nanded. Respondents WITH WRIT PETITION No.5577 OF 2017 Chandrakant Govind Bainwad, Age:25 years,Occ:Student, R/o Dholumri,Umari Tq. Umari, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Bhokar, Tq. Bhokar, Dist. Nanded 4 The Principal, Government Engineering College, Aurangabad, Tq. & Dist. Aurangabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {309} wp 6263.17 & others.odt WITH WRIT PETITION No.5586 OF 2017 Shilpatai Shankar Bainewad, Age:19 years,Occ:Student, R/o Talbid,Naigaon, Tq. Naigaon, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli, Tq. Biloli, Dist. Nanded 4 The Principal, Shri. Guru Govindsingji Government Engineering College, Vishnupuri, Nanded. Respondents WITH WRIT PETITION No.5524 OF 2017 Madhav S/o Devidas Made, Age:25 years,Occ.Service, R/o Mangalsangvi Tq.Kandhar Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{310} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Kandhar, Dist.Nanded Respondents WITH WRIT PETITION No.6181 OF 2017 Irrana S/o Sayaji Deshetwad Age:58 years,Occ.Service, R/o Ambulga Bk,Tq.Mukhed Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub-Divisional Officer, Degloor, Dist. Nanded.

4 The Senior Treasury Officer, Office of Senior Treasury,First Floor, Lekha Kosh Bhavan, Fazilpura, Aurangabad, Dist.Aurangabad Respondents WITH WRIT PETITION No.6182 OF 2017 Hanmamlu S/o Papanna Shankarod Age:40 years,Occu.Service, R/o Yeoti,Tq.Dharmabad, Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {311} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub-Divisional Officer, Dharmabad, Dist. Nanded Respondents WITH WRIT PETITION No.6184 OF 2017 Prashantkumar S/o Prakash Bandelwar, Age:29 years,Occ.Service, R/o Palaj Tq.Bhokar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Dist.Nanded.

4 The Director, Directorate of Medical Education and Research (DMER), St. Jorges Hospital Area, Fort, Mumbai.

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{312} wp 6263.17 & others.odt 5 The Medical Superintendent Dr. Babasaheb Ambedkar Hospital & Research Centre,Kamthi Road Indora, Nagpur Dist.Nagpur. Respondents WITH WRIT PETITION No.6186 OF 2017 Babarao S/o Sayanna Tanure Age:39 years,Occu. Service R/o Machnoor Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist.Nanded. Respondents WITH WRIT PETITION No.6193 OF 2017 Ankush S/o Balaji Totewad Age:28 years,Occu.Service, R/o Mangalsangvi, Tq.Kandhar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{313} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Kandhar, Dist.Nanded 4 The Superintendent of Police Beed, Dist.Beed Respondents WITH WRIT PETITION No.6204 OF 2017 Bhanudas S/o Tulsiram Parodwad Age:46 years,Occ.Service, R/o Jangamwadi,Tq.Kandhar, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Kandhar, Dist.Nanded.

4 The Executive Engineer, Nanded Irrigation Circle Nanded,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {314} wp 6263.17 & others.odt WITH WRIT PETITION No.6234 OF 2017 Ashok S/o Narayan Kannlwar Age:45 Years,Occ.Service, R/o Madnapur,Tq.Mahur Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Kinwat, Dist.Nanded.

4 The Joint Director, Vocational Education & Training Regional Officer, Near Bhatkal Gate Aurangabad Dist.Aurangabad Respondents WITH WRIT PETITION No.6235 OF 2017 Naresh S/o Datta Pilangwad Age:30 Years,Occ.Service, R /o Shirur,Tq.Umri Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{315} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Dharmabad, Dist.Nanded.

4 The Superintendent of Police Nanded, Dist.Nanded Respondents WITH WRIT PETITION No.6236 OF 2017 Ushabai D/o Sambhaji Paddewad Age:41 years,Occu.Service, R/o Shivangaon Tq.Umri, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Dharmabad Dist.Nanded Respondents WITH WRIT PETITION No.5984 OF 2017 Rajendra S/o Damanna Narawad Age:49 years,Occu: Service At Post. Kundalwadi, Tq.Biloli,Dist.Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {316} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded Tq. & Dist. Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded. Respondents WITH WRIT PETITION No.5985 OF 2017 Shivshankar S/o Ireshyam Konerwar Age 22 years Occu: Education, R/o Kundalwadi Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad 3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:15 ::: {317} wp 6263.17 & others.odt WITH WRIT PETITION No.5986 OF 2017 Mahesh S/o Damanna Gattuwar Age 20 years, Occu: Education At Post Kundalwadi, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded. Respondents WITH WRIT PETITION No.5987 OF 2017 Gangadhar S/o Somanna Sunkewar Age:50 years, Occu: Service, At Post.Kundalwadi, Tq.Biloli Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {318} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Block Education Officer, Panchayatsmiti, Dharmabad,Tq.Dharmabad, Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded. Respondents WITH WRIT PETITION No.5988 OF 2017 Pranav S/o Bhumanna Alkondawar Age 21 years,Occu:Education H.No.1-15-187 OF 2 Geetanagar, Nanded. Tq.& District. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded Respondents WITH WRIT PETITION No.5989 OF 2017 Ireshyam S/o Ramalu Konerwar Age 48 years, Occu:Service, At Post Kundalwadi, Tq.Biloli,Dist.Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {319} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The B.E.O.Officer, Panchayatsamiti, Biloli, Tq.Biloli,Dist.Nanded.

4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded. Respondents WITH WRIT PETITION No.5990 OF 2017 Nagnath S/o Vitthal Bhandare Age 31 years, Occu:Education R/o Kundalwadi Tq.Biloli, District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {320} wp 6263.17 & others.odt WITH WRIT PETITION No.5991 OF 2017 Sanjay S/o Gangadhar Gudlawar Age:38 years, Occu:Service, At Post.Kundalwadi, Tq.Biloli,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.5992 OF 2017 Shivpriya D/o Ireshyam Konerwar Age 20 years,Occu:Education R/o Kundalwadi Tq.Biloli, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {321} wp 6263.17 & others.odt Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.5993 OF 2017 Meenatai D/o Wamanrao Pagalwad Age 31 years,Occu: Education, R/o Dholumri Post. Sindhi Tq.Umri District Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.5994 OF 2017 Rajatkumar S/o Rajendra Narawad Age 19,Occu:Education R/o Kundalwadi Tq.Biloli District-Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {322} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.5995 OF 2017 Laxman S/o Shivram Padgi Age 36 years,Occu:Service At Vilegaon(dh) Post: Karkheli, Tq.Dharmabad, Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Dharamabad, Tq.Dharmabad,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {323} wp 6263.17 & others.odt WITH WRIT PETITION No.5996 OF 2017 Smita D/o Ramesh Chappalwar Age 28 years,Occu: Service, At Post Natkargali, Degloor, Tq.Degloor, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Degloor, Tq.Degloor, Dist.Nanded. Respondents WITH WRIT PETITION No.5997 OF 2017 Balaji S/o Shivram Padgi Age:30 years, Occu:Service, At Vilegaon(dh) Post: Karkheli, Tq.Dharmabad,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{324} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee, Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Nanded,Tq. & Dist.Nanded 4 The Sub-Divisional Officer Dharamabad, Tq.Dharamabad,Dist.Nanded Respondents WITH WRIT PETITION No.5840 OF 2017 Jagankumar S/o Sayanna Mokmod Age Minor,Occu-Education R/o Yetala Tq.Dharmabad, Dist.Nanded Through mother OF natural Guardian Saraswati W OF o Sayanna Mokmod Age 43 years,Occ:House hold R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Dharmabad, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:16 ::: {325} wp 6263.17 & others.odt WITH WRIT PETITION No.5526 OF 2017 Pratibha D/o Narayan Gudalod, Age:20,Occu. Education, R/o Magnali Tq. Dharmabad District:Nanded Through father OF Power of Attorney Holder Narayan S/o Sayanna Gudalod Age 51 years,Occ Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Dharmabad, Dist.Nanded. Respondents WITH WRIT PETITION No.5839 OF 2017 Purshottam S/o Gangadharrao Kamthewad Age 30 Years,Occu.Service R/o Kushnoor,Tq.Naigaon Kh, District- Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

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{326} wp 6263.17 & others.odt 2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Nanded Dist.Nanded. Respondents WITH WRIT PETITION No.5836 OF 2017 Gagankumar S/o Sayanna Mokmod Age:19 years, Occu.Education R/o Yetala Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director (R), Aurangabad.

3 The Sub Divisional Officer, Dharmabad, Dist.Nanded Respondents WITH WRIT PETITION No.4944 OF 2017 Sachitanand S/o Premrao Sirsewad Age 28 years, Occu. Service, R/o Bhisi, Tq. Kinwat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya, Mumbai-32 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {327} wp 6263.17 & others.odt 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.5013 OF 2017 Prasad S/o Premrao Sirsewad Age:23 years, Occu. Pvt. Service R/o Bhisi, Tq. Kinwat, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents WITH WRIT PETITION No.4094 OF 2017 Dhananjay S/o Mahajan Uppalwad Age:19 years, Occu. Education, R/o Shivangaon, Tq. Umri, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya, Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Region, Through its Deputy Director.(R), Aurangabad. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {328} wp 6263.17 & others.odt WITH WRIT PETITION No.4397 OF 2017 Laxman S/o Suryakant Ramod Age:17 years, Occu. Education R/o Guardian of his real uncle Gangadhar S/o Laxman Ramod Age:54 years, Occu. Service, R/o Jarikot, Tq. Dharmabad, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya, Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad. Respondents WITH WRIT PETITION No.4408 OF 2017 Swapnil S/o Gangadhar Ramod Age:17 Years, OCcu. Education R/o Guardian of his father Gangadhar S/o Laxman Ramod Age:54 years, Occ:Serive, R/o Jarikot, Tq. Dharmabad, Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary to Tribal Development Department, Mantralaya,Mumbai-32 2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {329} wp 6263.17 & others.odt WITH WRIT PETITION No.4918 OF 2017 Ganesh S/o Ashok Yerdlawar, Age:24 years, Occ:Service, R/o Dundra, Tq. Kinwat, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kinwat, Dist. Nanded.

3 Superintendent of Police, Beed, Dist. Beed Respondents WITH WRIT PETITION No.4919 OF 2017 Bhagyashri D/o Manik Mupde, Age:20 years,Occ.Education, R/o Shekapur, Tq.Kandhar,Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Kandhar, Tq.Kandhar, Dist.Nanded. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {330} wp 6263.17 & others.odt WITH WRIT PETITION No.4920 OF 2017 Vitthal S/o Gangadhar Rautwar Age:33 years,Occ:Service, R/o Naik Nagar, Tq.& Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Nanded, Dist. Nanded.

3 Maharashtra Industrial Development Corporation, Mumbai Head Office Udyog Sarthi, Mahakali Gupha Road, Andheri(E) Mumbai - 23 through: Its Administrative Officer Respondents WITH WRIT PETITION No.4921 OF 2017 Pradip S/o Rameshrao Govindwar, Age:19 years, Occ:Education, R/o Sawarmal, Tq. Mukhed, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Degloor,Tq. Degloor, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {331} wp 6263.17 & others.odt WITH WRIT PETITION No.4922 OF 2017 Raman S/o Gangadhar Rautwar, Age:27 years, Occ:Education, R/o Naik Nagar, Tq.& Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Nanded, Tq.& Dist. Nanded Respondents WITH WRIT PETITION No.4923 OF 2017 Sandip S/o Gangadhar Narod, Age:28 years,Occ:Service, R/o Biloli, Tq.Biloli, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Tq.Biloli Dist. Nanded.

3 Maharashtra State Electricity Distribution Company Ltd. through its Executive Engineer, Dist. Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {332} wp 6263.17 & others.odt WITH WRIT PETITION No.4924 OF 2017 Narsappa S/o Narayanrao Raulwar, Age :59 years, Occ:Pensioner, R/o Degloor,Tq.Degloor, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Degloor, Tq.Degloor Dist. Nanded Respondents WITH WRIT PETITION No.4925 OF 2017 Mangala D/o Govind Nagamwad, Age:29 years, Occ:Education, R/o Ambulga, Tq.Mukhed,Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Degloor,Tq.Degloor, Dist.Nanded Respondents WITH WRIT PETITION No.4926 OF 2017 Nitin S/o Sudhakar Totawar, Age:20 years, Occ:Education, R/o Biloli,Tq.Biloli, Dist.Nanded Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:17 ::: {333} wp 6263.17 & others.odt Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Tq.Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.6434 OF 2017 Laxman Shivaling Patwekar, Age:56 years,Occ.Service, R/o Biloli,Tq.Biloli, Dist.Nanded Petitioner.

Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded 4 The Superintendent Engineer, Public Works Department Circle Nanded,Snehnagar,Nanded Tq.& Dist.Nanded Respondents WITH WRIT PETITION No.6432 OF 2017 Sonali Narsimlu Gattuwar, Age:18 years,Occ:Student, R/o Kondalwadi, Tq.Biloli, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {334} wp 6263.17 & others.odt Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Deputy Director.(R), 3 The Sub-Divisional Officer, Biloli,Tq.Biloli, Dist.Nanded Respondents WITH WRIT PETITION No.6402 OF 2017 Madhuri D/o Gangasagar Kalmurge, Age: Major,Occu:Service, R/o Deshmukh Nagar,Biloli,Tq.Biloli, District Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee,Aurangabad Division, Aurangabad,through its Member Secretary.

3 The Asst. Dist. Registrar Class-I & Stamp Collector, Pune City Pune,Dist.Pune.

4 The Sub-Divisional Officer, Nanded,Dist.Nanded Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {335} wp 6263.17 & others.odt WITH WRIT PETITION No.5611 OF 2017 Santoshi D/o Nampelli Andelwar, Age:31 years, Occ:Service, R/o Dharmabad,Tq.Dharmabad, Dist.Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee,Aurangabad, Through its Member Secretary.

2 The Sub-Divisional Officer, Dharmabad,Dist.Nanded 3 Superintending Engineer, Quality Control Division,Nanded, Chaitanya nagar,Nanded Respondents WITH WRIT PETITION No.6042 OF 2017 Govind S/o Madhavrao Kastewad, Age:37 years,Occu.Homeguard, R/o Honwadajwadi,Tq.Mukhed,Dist.Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {336} wp 6263.17 & others.odt WITH WRIT PETITION No.6152 OF 2017 Gangaram S/o Poshetti Kondawar Age:55 years,Occu.Service, R/o H.No.1-15-1147, Near Hanuman Gadh Mandir Taroda Bk.,Nanded. Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region, Through its Deputy Director.(R), Aurangabad.

3 The Superintendent of Police Superintendent of Police office, Nanded Respondents WITH WRIT PETITION No.6154 OF 2017 Shweta D/o Sagar Jilkarwar Age:19 years,Occu. Education, R/o Kalmurge Galli,Biloli, Tq.Biloli,Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through it's Secretary Tribal Development Department, Mantralaya,Mumbai-32.

2 The Scheduled Tribe Caste Certificate Scrutiny Committee,Aurangabad Region Through its Deputy Director.(R), Aurangabad.

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{337} wp 6263.17 & others.odt 3 The Principle, Godavari Malhar Arts,Commerce and Science College, Shankarnagar,Biloli, Tq.Biloli,Dist.Nanded Respondents WITH WRIT PETITION No.6381 OF 2017 Dattaprasad S/o Poshatti Dummalwad, Age:28 years,Occ:Service, R/o Kandli Tq.Bhokar Dist.Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya,Mumbai.

2 The Scheduled Tribe Certificate Verification Committee,Aurangabad, Through its Deputy Director.(R), Aurangabad.

3 The Sub-Divisional Officer, Bhokar,Tq. & Dist.Nanded 4 The Commandant, Bharat Reserve Force No.3 Kolhapur,Dist.Kolhapur Respondents WITH WRIT PETITION No.6331 OF 2017 1 Gangadhar S/o Shivaji Ambatwad Age : 21 years, Occ. Education, R/o Vilegaon Dh Tq. Dharmabad Dist. Nanded 2 Gangasagar D/o Shivaji Ambatwad Age: 18 years, occu: education R/o Vilegaon Dh Tq. Dharmabad Dist. Nanded Petitioners ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {338} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Dharmabad Dist. Nanded. Respondents.

WITH WRIT PETITION No.6332 OF 2017 Ankita D/o Gangadhar Girod Age : 18 years, Occu-Education R/o ; Kandli, Tq. Bhokar District : Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Bhokar Dist. Nanded. Respondents.

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{339} wp 6263.17 & others.odt WITH WRIT PETITION No.6333 OF 2017 Hrushikesh S/o Pralhad Pentewad Age -20, Occu-Education R/o 1-4-742, Near Milind Primary School, Naik Nagar, Nanded, Tq. Nanded, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Nanded Dist. Nanded. Respondents.

WITH WRIT PETITION No.6337 OF 2017 1 Sachin S/o Shankrrao Alewad, Age : 20 years, Occ. Education R/o Talbid, Tq. Naigaon (Kh) Dist. Nanded 2 Ashwini D/o Shankar Alewad, Age :18 years, Occ. Education R/o Talbid, Tq. Naigaon (Kh) Dist. Nanded Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

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{340} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6338 OF 2017 Megha D/o Devanand Maldode Age : 21 years, Occu-Education R/o; Manjram, Tq. Naigaon kh, District : Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6360 OF 2017 Chittrajan S/o Gyanoba Dhemkewad Age : 29 Years, Occ. Service R/o : Sarsam Bk, Tq. Himayatnagar Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {341} wp 6263.17 & others.odt Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Hadgaon Dist. Nanded. Respondents.

WITH WRIT PETITION No.6361 OF 2017 Pallavi D/o Prakash Pallewad Age : 21 Years, Occ. Education. R/o : Tuppa, Tq. Nanded Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Nanded Dist. Nanded. Respondents.

WITH WRIT PETITION No.6362 OF 2017 Prerna D/o Devidas Pogulwad Age : 21 years, Occu-Education R/o; Ambulga Bk, Tq. Mukhed District : Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {342} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor Dist. Nanded. Respondents.

WITH WRIT PETITION No.6363 OF 2017 Santosh S/o Sudhir Maldode Age : 23 Years, Occ. Education R/o : Manjaram, Tq. Naigaon Kh District Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli Dist. Nanded Respondents.

WITH WRIT PETITION No.6364 OF 2017 Ashok S/o Balaji Pallewad Age : 27 Years, Occ. Education R/o : Tuppa, Tq. Nanded Dist. Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:18 ::: {343} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Nanded Dist. Nanded. Respondents.

WITH WRIT PETITION No.6365 OF 2017 Onkareshwari D/o Ashokrao Lankewad Age: 24 years, Occ. Education. R/o : Bhisi, Tq. Kinwat Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kinwat, Dist. Nanded. Respondents.

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{344} wp 6263.17 & others.odt WITH WRIT PETITION No.6367 OF 2017 Mamta d/o Raosaheb Lakhewad Age : 20 years, Occu-Education R/o Shriram Niwas, Samarth Nagar, Nanded, Tq.& District : Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Nanded Dist. Nanded. Respondents.

WITH WRIT PETITION No.6368 OF 2017 1 Swapnil S/o Sahebrao Surewad Age : 23, Occ. Education, R/o Barbada, Tq. Naigaon kh, Dist. Nanded 2 Shrinivas S/o Sahebrao Surewad Age : 21, Occ.Education, R/o Barbada, Tq. Naigaon kh, Dist. Nanded. Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

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{345} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6369 OF 2017 Balaji S/o Maroti Kantewad Age : 18, Occu-Education R/o Vandgir, Tq. Mukhed, District : Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor Dist. Nanded. Respondents.

WITH WRIT PETITION No.6370 OF 2017 Sachin S/o Sayalu Buchalwar Age : 27 Years, Occ. Agri R/o : Sagroli, Tq. Biloli Dist. Nanded. Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:19 ::: {346} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6375 OF 2017 Yogesh S/o Sanjayrao Satamwar Age : 21 years, Occu-Education R/o : Pala Tq. Mukhed, Dist. Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor Dist. Nanded. Respondents.

WITH WRIT PETITION No.6376 OF 2017 Shital D/o Bhanudas Parodwad Age : 20 Years, Occ. Education. R/o : Jagamwadi, Tq. Kandhar Dist. Nanded. Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:19 ::: {347} wp 6263.17 & others.odt Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar Dist. Nanded. Respondents.

WITH WRIT PETITION No.6377 OF 2017 Anuja S/o Linguram Tummod Age :Minor, Occ-Education R/o Jangamwadi, Tq. Kandhar, District-Nanded Through father and natural guardian Linguram S/o Piraji Tummod Age. 48 years, Occ; service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar Dist. Nanded. Respondents.

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{348} wp 6263.17 & others.odt WITH WRIT PETITION No.6378 OF 2017 Shradha D/o Prakash Sarkalwad Age : 20, Occ. Education. R/o : Bahaddarpura Tq.Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar Dist. Nanded. Respondents.

WITH WRIT PETITION No.6379 OF 2017 Vidhya D/o Shivaji Metalwad Age : 18, Occu-Education R/o karna, Tq. Mukhed District : Nanded Through Father/power of Attorney holder Shivaji S/o Laxman Metalwad Age : 42 years, Occu : Service R/o As Above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

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{349} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor Dist. Nanded. Respondents.

WITH WRIT PETITION No.6380 OF 2017 Pratibha D/o Baliram Dasare Age : 19, Occu-Education R/o Talangwadi, Tq. Kandhar District : Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6382 OF 2017 Rushikesh S/o Shivaji Anmulwad Age : Minor, Occu-Education R/o Kaparwadi, Tq. Mukhed District : Nanded Through father & Natural Guardian Shivaji S/o Mahajan Anmulwad Age : 43 Years, Occu : Service R/o As above Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:19 ::: {350} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor Dist. Nanded. Respondents.

WITH WRIT PETITION No.6383 OF 2017 1 Nagesh S/o Rajendra Machlod Age : 25 years, occ. Education, R/o Sawali Tq. Biloli Dist. Nanded 2 Pushpa D/o Rajendra Machlod Age :22 years, Occ. Education, R/o Sawali Tq. Biloli Dist.Nanded Petitioners Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli Dist. Nanded. Respondents.

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{351} wp 6263.17 & others.odt WITH WRIT PETITION No.6384 OF 2017 Shubham S/o Sanjay Sunkwad Age : Minor, Occu-Education R/o Bahaddarpura, Tq. Kandhar District : Nanded Through father & Natural Guardian Sanjay S/o Gangaram Sunkwad Age : 45 Years, Occu : Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar Dist. Nanded. Respondents.

WITH WRIT PETITION No.6386 OF 2017 Aniket S/o Bhojram Itlod Age : 18 years, Occu-Education R/o Atkur, Tq. Dharmabad District : Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:19 ::: {352} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Dharmabad Dist. Nanded. Respondents.

WITH WRIT PETITION No.6387 OF 2017 Shraddha D/o Vitthalrao Deshatwad Age : 20, Occu-Education R/o Ambulga (BK), Tq. Mukhed District-Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6388 OF 2017 Kondiba S/o Manikrao Attamwad Age : 59 years, Ocu-Retired From service R/o : Nandkheda, Tq. Parbhani District Parbhani. Petitioner Versus 1 The State of Maharashtra, Through Secretary to ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:19 ::: {353} wp 6263.17 & others.odt Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Parbhani Dist. Parbhani 4 The Joint Director, Account and Treasuries Aurangabad Division Aurangabad.

5 The District Treasury Officer District Treasury Parbhani Dist. Parbhani. Respondents.

WITH WRIT PETITION No.6389 OF 2017 Snehal D/o Vitthal Satlawar Age : Minor, Occu-Education R/o Madnapur, Tq. Mahur District : Nanded Through father & Natural Guardian Vitthal S/o Shivanna Satlawar Age : 54 Years, Occu : Private Service R/o As above Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

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{354} wp 6263.17 & others.odt 3 The Sub Divisional Officer, Kinwat Dist. Nanded. Respondents.

WITH WRIT PETITION No.6390 OF 2017 Sanjiwani D/o Balanand Badewad Age : 22 Years, Occ.Education R/o Waghala, Tq. Umri Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Dharmabad Dist. Nanded. Respondents WITH WRIT PETITION No.6391 OF 2017 Alka D/o Vishwanath Adbalwar Age : 32 years, Occu-Household R/o : Belkoni (Kh), Tq. Biloli District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:20 ::: {355} wp 6263.17 & others.odt Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION No.6392 OF 2017 Vaishanvi D/o Renukadas Charke Age:20 years, Occu-Education R /o Bahaddarpura, Tq. Kandhar District : Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Kandhar, Dist. Nanded. Respondents.

WITH WRIT PETITION No.6394 OF 2017 Shreya D/o Shivaji Kotlawar Age : Minor, Occu-Education R/o Kundalwadi, Tq. Biloli District : Nanded Through father & Natural Guardian Shivaji S/o Linganna Kotlawar Age : 42 Years, Occu : Service R/o As above Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:20 ::: {356} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Biloli Dist. Nanded. Respondents.

WITH WRIT PETITION No.6395 OF 2017 Devrao S/o Narayanrao Jukte Age: 63 years, Occu-Retired from service R/o : Lohagaon, Tq. Parbhani. District.Parbhani Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Parbhani Dist. Nanded.

4 The Chief Executive Officer, Zilla Parishad Hingoli District. Hingoli Respondents.

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{357} wp 6263.17 & others.odt WITH WRIT PETITION No.6396 OF 2017 Shivani D/o Govindrao Marakwad Age : 20 years, Occu-Education R/o : Umardhariowadi Tq. Mukhed, District-Nanded. Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Degloor, Dist. Nanded Respondents.

WITH WRIT PETITION No.4046 OF 2017 Mayur S/o Ramesh Mupade, Age : 21 years, Occ : Student, R/o :At post : Jarikot, Taluka Dharmabad, District. Nanded Petitioner Versus 1 The State of Maharashtra, Through its Secretary, Higher Technical Education Department, Mantralaya, Mumbai-400 032.

2 The Committee for Scrutiny and Verification of Tribe Claims, Through its Dy. Director (Research), Aurangabad.

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{358} wp 6263.17 & others.odt 3 The Sub Division Officer, Dharmabad, Taluka Dharmabad, District Nanded.

4 The Savitribai Phule Pune University Through its Registrar, Pune 5 The Vishwakarma Institute of Technology, 666, Upper Indiranagar, Bibwewadi District : Pune Respondents.

WITH WRIT PETITION No.4047 OF 2017 Rajiv S/o Prabhu Mutepod, Age : 23 years, Occ : Student, R/o : At post Sagroli, Tal : Biloli. Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through its Secretary, Higher Technical Education Department, Mantralaya, Mumbai-400 032.

2 The Committee for Scrutiny and Verification of Tribe Claims, Through its Dy. Director (Research), Aurangabad, Division Aurangabad.

3 The Sub Division Officer, Biloli Taluka Biloli, District Nanded.

4 The Maharashtra University of Health Sciences, Nasik, Dindori Road, Mhasrul, District Nasik. Through its Registrar 5 Thane Municipal Corporation The Rajiv Gandhi Medical College and Chhatrapati Shivaji Maharaj College Belapur Road, Kalwa, Thane 400605 Through its Registrar, Thane Respondents.

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{359} wp 6263.17 & others.odt WITH WRIT PETITION No.4048 OF 2017 Roshan S/o Prabhakar Mutyepod, Age : 20 years, Occ : Student, R/o : At post Sagroli, Tal: Biloli Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through its Secretary, Tribal Department, Mantralaya, Mumbai-400 032.

2 The Committee for Scrutiny and Verification of Tribe Claims, Through its Dy. Director (Research), Aurangabad, Division Aurangabad.

3 The Sub Division Officer, Biloli Taluka Biloli, District Nanded.

4 The Director of Technical Education Maharashtra State, 3 Mahapalika Marg, Mumbai 400 001.

5 The Sinhgad College of Engineering, S.No. 44/1, Vadgaon Budruk, Off. Sinhgad Road, Pune, Maharashtra 411041 Respondents.

WITH WRIT PETITION No.4404 OF 2017 Priyanka D/o Balaji Pedewad, Age : 21 Years, Occ. Education. R/o : Latur Phata, Near Reliance Office, Nanded, Tq.& Disy. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:20 ::: {360} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer Nanded Dist. Nanded.

4 The Principal, Jawaharlal Neharu Engineering College MGM Campus, CIDCO, Aurangabad Dist. Aurangabad Respondents.

WITH WRIT PETITION No.4553 OF 2017 Nemichand S/o Baburao Puranwad Age : 56 Years, Occ. Service. R/o : Nandkheda, Tq. Parbhani Dist. Parbhani Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer Parbhani Dist. Parbhani.

4 The Chief Executive Officer, Zilla Parishad Parbhani Dist. Parbhani. Respondents ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:20 ::: {361} wp 6263.17 & others.odt WITH WRIT PETITION No.4554 OF 2017 Arun S/o Venkatrao Ramod Age : 27 Years, Occ.Service. R/o: Jarikot, Tq. Dharmabad Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer Dharmabad Dist. Nanded.

4 The Superintendent of Post Office Ratnagiri Division, Ratnagiri, Dist. Ratnagiri Respondents.

WITH WRIT PETITION No.4555 OF 2017 Sudarshan S/o Sahebrao Ramod Age : 42 years, Occu : Service R/o : Saikhed, Tq. Dharmabad, District-Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

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{362} wp 6263.17 & others.odt 3 The Sub Divisional Officer Dharmabad Dist. Nanded.

4 The Chief Executive Officer Zilla Parishad Hingoli, Dist : Hingoli.

5 The Block Education Officer Education Department, Panchayat Samiti Kalamnuri, Dist. Hingoli.

6 The Head Master, Zilla Parishad High School Dongarkada Tq. Kalamnuri, Dist. Hingoli Respondents WITH WRIT PETITION No.4556 OF 2017 Shankar S/o Sayanna Mundlod Age : 48 years, Occu-Service R/o : Jarikot, Tq. Dharmabad, District Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer Dharmabad Dist. Nanded.

4 The Chief Executive Officer Zilla Parishad Hingoli, Dist : Hingoli ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:20 ::: {363} wp 6263.17 & others.odt 5 The Block Education Officer Education Department, Panchayat Samiti Kalamnuri, Dist. Hingoli Respondents.

WITH WRIT PETITION No.4557 OF 2017 Saheb S/o Mahadu Nallewad Age : 49 Years, Occ. Service. R/o : Tuppa, Tq. Nanded, Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer, Nanded Dist. Nanded.

4 The Superintendent of Police Nanded, Dist : Nanded Respondents.

WITH WRIT PETITION No.4558 OF 2017 Ramesh S/o Khanderao Itlod Age : 43 years, Occu-Service R/o : Kandalwadi, Tq. Biloli, District-Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

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{364} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Biloli Dist. Nanded.

4 The Chief Executive Officer Zilla Parishad Nanded, Dist :Nanded. 5 The Block Education Officer Education Department, Panchayat Samiti Dharmabad, Dist. Nanded Respondents.

WITH WRIT PETITION No.4559 OF 2017 Satish S/o Poshetty Naguwad Age : 43 years, Occu-Service R/o : Chikhali (I), Tq. Kinwat, District-Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny] Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Kinwat Dist. Nanded.

4 The Chief Executive Officer Zilla Parishad Hingoli, Dist : Hingoli ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:21 ::: {365} wp 6263.17 & others.odt 5 The Block Education Officer Education Department, Panchayat Samiti Kalamnuri, Dist Hingoli Respondents.

WITH WRIT PETITION No.4560 OF 2017 Madhav S/o Baliram Adabe Age :37 Years, Occ. Service. R/o : Telangwadi, Tq. Kandhar Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Kandhar Dist. Nanded.

4 The Executive Engineer, Nanded Irrigation Division, (Chaitanya Nagar) Nanded, Dist : Nanded Respondents.

WITH WRIT PETITION No.4561 OF 2017 Sahebrao S/o Rambhau Puranwad Age :51 Years, Occ. Service. R/o : Nandkheda, q. Parbhani Dist. Parbhani Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:21 ::: {366} wp 6263.17 & others.odt 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Parbhani Dist. Parbhani.

4 The Executive Engineer, Jayakwadi Irrigation Division No.2 Parbhani, Jayakwadi Vasahat, Parbhani Dist : Parbhani Respondents.

WITH WRIT PETITION No.4562 OF 2017 Sachin S/o Gajanan Tondewad Age : 33 Years, Occu. Service. R/o : House No.19, Anand Sagar Society HUDCO, New Nanded Tq. & Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Nanded Dist. Nanded.

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{367} wp 6263.17 & others.odt 4 The Chief Officer, Municipal Council Dudhani Tq. Akkalkot, Dist : Solapur Respondents.

WITH WRIT PETITION No.4563 OF 2017 Sanjeev S/o Sayalu Buchalwar Age : 31 Years, Occu: Service. R/o : Sagroli, Tq. Biloli Dist : Nanded Petitioner.

Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer,Biloli Dist. Nanded.

4 The Superintendent Engineer, Maharashtra Electricity Distribution Company Ratnagiri Circle, Ratnagiri Dist : Ratnagiri.

5 The Executive Engineer, Maharashtra Electricity Distribution Company (Pag) Power House Chipalun, Tq. Chiplun Dist : Ratnagiri Respondents.

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{368} wp 6263.17 & others.odt WITH WRIT PETITION No.4890 OF 2017 Ashok S/o Hanmanlu Bogulwar, Age : 29 years. Occu : Asst. Professor, R/o Arjapur Tq.Biloli, District Nanded Petitioner Versus 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 Shri Swami Vivekanand Shikshan Sanstha, Kolhapur's Arts & Commerce College, Kadepur, Tq. Kadegaon, Dist. Sangli Through its Principal.

4 The Sub-Divisional Officer, Nanded, Dist. Nanded Respondents.

WITH WRIT PETITION No.4891 OF 2017 Rahul S/o Sanjay Ramod, Age : 20 years, Occu: Student, R/o Jarikot Tq. Dharmabad District Nanded Petitioner Versus 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

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{369} wp 6263.17 & others.odt 3 Indo German tool room, Chikhalthana Industrial Area, Aurangabad. Through its Principal.

4 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded Respondents.

WITH WRIT PETITION No.4892 OF 2017 Mahesh S/o Rajendra Mupde Age: Major, Occu : Student, R/o Atala Tq. Dharmabad District Nanded Petitioner Versus 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 Fergusson College, Pune, F.C.Road, Shivajinagar, Pune. Through its Principal.

4 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded Respondents.

WITH WRIT PETITION No.4893 OF 2017 Ashish S/o Sainath Kachakalwad, Age : 23 years, Occu : Nil R/o Golegaon Tq. Umri District Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:21 ::: {370} wp 6263.17 & others.odt 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded. Respondents.

WITH WRIT PETITION No.4894 OF 2017 Sanjaykumar S/o Tukaram Gunawad, Age : 27 years, Occu : Nil R/o Atkur Post Mangnali Tq. Dharmbad District Nanded Petitioner Versus 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded Respondents.

WITH WRIT PETITION No.4895 OF 2017 Sunil S/o Balwan Kachakalwad, Age : 31 years, Occu : Nil R/o Golegaon Tq. Umri District Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:21 ::: {371} wp 6263.17 & others.odt 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded. Respondents.

WITH WRIT PETITION No.4896 OF 2017 Shwetang S/o Rajendra Mupde, Minor through his father Rajendra S/o Madhavrao Mupde Age : Major, Occu : Service, R/o Atala Tq. Dharmabad District Nanded Petitioner Versus 1 The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3 Yashwant College, Nanded, Through its Vice-Principal.

4 The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded Respondents.

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{372} wp 6263.17 & others.odt WITH WRIT PETITION No.4897 OF 2017 Pravin S/o Rajanna Bajanwad, Age : 26 years, Occu : Police Constable R/o Ratnali Tq. Dharmabad District Nanded Petitioner Versus

1. The State of Maharashtra Through its Secretary, Tribal Development, Mantralaya, Mumbai-32.

2. The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary.

3. The Commissioner of Police, Head Office-2, Mumbai.

4. The Sub-Divisional Officer, Dharmabad Tq. Dharmabad Dist. Nanded Respondents.

WITH WRIT PETITION NO.5514 OF 2017 Santosh S/o Poshatti Akulwar, age: major, occu: service, R/o Machnoor, Tq. Biloli, District : Nanded Petitioner versus 1 The State of Maharashtra through its Secretary, Tribal Development, Mantralaya, Mumbai - 32 2 The Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad, through its Member Secretary ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:22 ::: {373} wp 6263.17 & others.odt 3 The Dist. Rural Development Agency Nanded, Dist. Nanded through its Project Director 4 The Sub-Divisional Officer, Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.6233 OF 2017 Anil Narsimalu Gattuwar, Age : 25 years, Occu : service, R/o, Kundalwadi, Tq. Biloli, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist. Nanded Respondents.

WITH WRIT PETITION No.6197 OF 2017 Shankar S/o Bhimrao Mutke Age : 33 years, Occu : Service, R/o Bahadarpura, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, kandhar, Tq. Kandhar, Dist. Nanded Respondents.

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{374} wp 6263.17 & others.odt WITH WRIT PETITION No.6174 OF 2017 Narsimalu Hanmalu Gattuwar, Age : 52 years, Occu : Service, R/o Kundalwadi, Tq. Biloli, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Nanded, Dist. Nanded.

3 Superintendent of Police, Nanded, Dist. Nanded Respondents.

WITH WRIT PETITION No.6170 OF 2017 Baliram Maroti Palepad, Age : 52 years, Occu : Service, R/o Ielangwadi, Tq. Kandhar, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Nanded, Dist. Nanded.

3 Superintendent of Police, Nanded, Dist. Nanded Respondents.

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{375} wp 6263.17 & others.odt WITH WRIT PETITION No.6159 OF 2017 Swati D/o Vijayrao Rautwad, Age : 21 years, Occu : Education, R /o Jamb, Mukhed, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents.

WITH WRIT PETITION No.6156 OF 2017 Satish S/o Vijayrao Rautwad. Age : 22 years, Occu : Education, R/o Jamb, Tq. Mukhed, Dist Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary. 2 Sub Divisional Officer, Degloor Tq. Degloor, Dist. Nanded Respondents.

WITH WRIT PETITION No.6133 OF 2017 Dattatry S/o Ganpat Andelwar, Age: 36 years, Occ : Service, R/o, Nekali, Tq. Bhokar Dist. Nanded Petitioner.

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{376} wp 6263.17 & others.odt Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Dist Nanded.

3 Sub Divisional Officer, Tq. Bhokar Dist. Nanded Respondents WITH WRIT PETITION No.6134 OF 2017 Priya S/o Bharat Totavar, Age : 23 years, Occu : Education, R/0 Tamloor, Tq. Degloor, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad. Through its Member Secretary.

2 Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.6135 OF 2017 Sandesh S/o Bharat Totawar, Age : 21years, Occu : Education, R/o, Tamloor, Tq. Degloor, Dist. Nanded Petitioner versus 1 Schedule Tribe Certificate Scrutiny Committee, Aurangabad through its Member Secretary ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:22 ::: {377} wp 6263.17 & others.odt 2 Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents WITH WRIT PETITION No.6136 OF 2017 Sainath S/o Ganpat Andelwar, Age : 35 years, Occ : Service, R/o Nekali, Tq. Bhokar Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its member secretary.

2 Sub Divisional Officer Dist. Nanded.

3 Tahasildar Tahasil Officer, Tq & Dist. Solapur Respondents.

WITH WRIT PETITION No.6137 OF 2017 Yogeshri S/o Bharat Totavar, Age : 30 years, Occu : Service, R/o Tamloor, Tq. Degloor, Dist. Nanded Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad, Through its member secretary.

2 Sub Divisional Officer, Degloor, Dist. Nanded.

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{378} wp 6263.17 & others.odt 3 Administrative Officer, Divisional Deputy Director, Tq. & Dist. Amarawati Respondents.

WITH WRIT PETITION No.6138 OF 2017 Bablu S/o Narayanswami Gaval, Age : 48 years, Occ : Service, R/o Flat No.6 First Floor, 12-C Building, Dist.Aurangabad Petitioner Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary, 2 Executive Magistrate, Aurangabad, Dist. Aurangabad.

3 Principle Shri. Juneshwar Secondary and High School. Varud, Tq & Dist. Aurangabad Respondents WITH WRIT PETITION NO.6185 OF 2017 Suresh S/o Murlidhar Perke Age : 45 Years, Occ. Servce. R/o : Ner, Tq. Jalna Dist. Jalna Petitioner Versus 1 The State of Maharashtra, Through Secretary to Tribal Development Department, Mantralaya, Mumbai.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

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{379} wp 6263.17 & others.odt 3 The Sub Divisional Officer Jalna Dist. Jalna.

4 The Chief Executive Office Zilla Parishad Beed Dist. Beed. Respondents.

WITH WRIT PETITION NO.6485 OF 2017 Saisuryateja Rajesh Ambulgekar, Age: Minor, Occ: Student, Under guardian of father Rajesh Kishanrao Ambulgekar, Age : 45 years, Occ. Service, R/o. Near Hingoli Gate, Nanded, Tq. & Dist. Nanded Petitioner Versus 1 The State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) 3 The Sub Divisional Officer, Nanded, Tq. Nanded, Dist. Nanded Respondents.

WITH WRIT PETITION NO. 6484 OF 2017 Nikitesh Gangadhar Anmod, Age: 18 Years, Occ : Student, R/o Jarikot, Dharmabad, Tq. Dharmabad, Dist. Nanded Petitioner.

Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:22 ::: {380} wp 6263.17 & others.odt 1 The State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Scrutiny Committee, Aurangabad Through its Deputy Director (R) 3 The Sub Divisional Officer, Degloor, Tq. Degloor, Dist. Nanded Respondents.

WITH WRIT PETITION NO.6501 OF 2017 Laxman Poshetti Balgmwad, Age : 26 years, Occ : Service, R/o, Lohagaon, Tq. Biloli District: Nanded Petitioner.

Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist. Nanded.

3 Commissioner of police, Brihamumabai, Mumbai-400020 Respondents.

WITH WRIT PETITION NO. 6497 OF 2017 Shivaji Digambar Anantwad, Age :23 years, Occ : Service, R/o Lohagaon, Tq. Biloli, Dist. Nanded Petitioner Versus ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:22 ::: {381} wp 6263.17 & others.odt 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist. Nanded.

3 Superintendent of police, Osmanabad, Dist. Osmanabad Respondents.

WITH WRIT PETITION NO. 6496 OF 2017 Ramesh Nagorao Nainawad, Age : 32 years, Occ : Service, R/o Lohagaon, Tq. Biloli, Dist. Nanded Petitioner.

Versus 1 Scheduled Tribe Certificate Scrutiny Committee, Aurangabad Through its Member Secretary.

2 Sub Divisional Officer, Biloli, Dist. Nanded Respondents WITH WRIT PETITION NO. 6493 OF 2017 Deepak S/o Ramdas Myatrekar Age : 47 years, Occu : Deputy Accountant With Zilla Parishad, Jalna. R/o Jalna Tq District Jalna Petitioner Versus 1 The State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

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{382} wp 6263.17 & others.odt 2 The Schedule Tribe Certificate Scrutiny Committee, Aurangabad Division, Aurangabad,Through its Member secretary.

3 Zilla Parishad Jalna.

Through its Chief Executive Officer Respondents WITH WRIT PETITION NO. 6473 OF 2017 Kailas S/o Sambhaji Kolamwad Age : 29 Years, Occ. Service. R/o : Talbid Tq. Naigaon kh Dist. Nanded Petitioner.

Versus 1 The State of Maharashtra, Through its Secretary, Tribal Development Department, Mantralaya, Mumbai-32.

2 The Schedule Tribe Certificate Verification Committee, Aurangabad Through its Deputy Director (R) Aurangabad.

3 The Sub Divisional Officer Biloli Dist. Nanded 4 The Superintendent of Police, Beed, Dist. Beed Respondents.

WITH WRIT PETITION NO. 4416 OF 2017 Shaikh Fazalur Rahman s/o Mohd. Ashfaque age 19 years, occ. student r/o Plot No. 9, Lake View Society Behind Lucky Ice Cream, Himayatbaug N-12, HUDCO, Aurangabad 431 003 Petitioner ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {383} wp 6263.17 & others.odt Versus

1. The State of Maharashtra Department of Water Resources Mantralaya, Mumbai 32.

2. The Scheduled Tribe Caste Certificate Scrutiny Committee, Aurangabad Division, Aurangabad Through its Member Secretary

3. The Sub Divisional Officer Vaijapur, Dist. Aurangabad.

4. MGM College of Engineering & Technology Plot No. 1 and 2, Sector-18, Kamothe Navi Mumbai 410 209 Through its Principal

5. Mumbai University, Through its Registrar Respondents Appearances:

Shri S.M. Vibhute Advocate for petitioners in Writ Petitions No.4818, 4819, 4820, 4821, 4822, 4823, 4824, 4825, 4826, 4827, 4828, 5725, 5726, 5727, 5728, 5729, 5730, 5731, 5732, 5733, 5744, 5745, 5746, 5747, 5748, 5749, 5750, 5524, 5661, 5662, 5663, 5664, 5665, 5666, 5667, 5668, 5669, 5670, 5671, 5634, 5633, 5632, 5631, 5673, 5674, 5659, 5658,5657, 5637, 5638, 5680, 5681, 5682, 5683, 5684, 5685, 5687, 5686, 5688, 5689, 5690, 5691, 5692, 5672, 5660, 5635, 5636, 4680, 4682, 5683, 4681, 4684, 4685, 4686, 4687, 4688, 4689, 4690, 4691, 4692, 4693, 4694, 4695, 4696, 4697, 4698, 6269, 6268, 6267, 6266, 6265, 6264, 6262, 6270, 6272, 6271, 6273, 6274, 6276, 6292, 6291, 6289, 6275, 6300, 6299, 6298, 6297, 6296, 6295, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {384} wp 6263.17 & others.odt 6294, 6293, 6301, 6302, 6304, 6303, 6309, 6308, 6307, 6306, 6305, 6320, 6321, 6319, 6318, 6317, 6315, 6314, 6313, 6312, 6311, 6310, 6326, 6325, 6324, 6330, 6329, 6327, 6076, 6077, 6181, 6182, 6184, 6186, 6193, 6204, 6234, 6235, 6236, 5723, 5724, 5693, 5694, 5695, 5696, 5697, 5698, 5699, 5700, 5701, 5702, 5703, 5704, 5705, 5720, 5721, 5722, 6331, 6332, 6333, 6337, 6338, 6360, 6361, 6362, 6363, 6364, 6365, 6367, 6368, 6369, 6370, 6375, 6376, 6377, 6378, 6379, 6380, 6382, 6383, 6384, 6386, 6387, 6388, 6389, 6390, 6391, 6392, 6394, 6395, 6396, 4837, 4838, 4839, 4840, 4841, 4842, 4843, 4844, 4845, 4846, 4847, 4848, 5840, 5526, 5839, 5836, 6079, 6080, 6082, 5630, 5675, 5676, 5677, 5678, 5679, 5619, 5620, 5621, 5622, 5623, 5624, 5625, 5626, 5627, 5628, 6263, 6381, 6335, 6334, 6385, 6366, 6473, 6185, 4404, 4553, 4554, 4555, 4556, 4557, 4558, 4559, 4560, 4561, 4562, 4563 all of 2017.

Shri P.V. Jadhavar Advocate for petitioners in Writ Petitions No. 6206, 6207, 6208, 6211, 6212, 6213, 6214, 6215, 6216, 6217, 6218, 6221, 6223, 6224, 6225, 6209, 6434, 6432, 4902, 4903, 4904, 4905, 4906, 4907, 4908, 4909, 4910, 4911, 4912, 4913, 4914,4915, 4916, 4917, 6241, 5569, 5570, 5579, 5580, 5583, 5588, 5577, 5586, 5571, 5572, 5575, 5589, 5582, 5581, 5576, 6024, 6025, 6027, 6031, 4863, 4862, 4858, 4815, 4814, 4813, 4812,4811, 4810, 6439, 6484, 6485 all of 2017.

Shri Sagar Phatale, advocate for petitioners in Writ Petition Nos. 5501, 5502, 5503, 5504, 5505, 5527, 6459, 6457, 6458, 6131, 6155, 5611, 4867, 4866, 4807, 4805, 4804, 4803, 4802, 4918, 4919, 4920, 4921, 4922, 4923, 4924, 4925, 4926, 6233, 6197, 6174, 6170, 6159, 6156, 6501, 6496, 6497 all of 2017 ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {385} wp 6263.17 & others.odt Shri C.A. Jadhav advocate for petitioners in Writ Petition Nos. 5984, 5985, 5986, 5987, 5988, 5989, 5990, 5991, 5992, 5993, 5994, 5995, 5996, 5997, 4879, 4884, 6121 of 2017 Shri V.U. Jadhav advocate for petitioners in Writ Petition Nos. 4658, 4611, 4663, 4580,4633, 4602, 4647, 4660, 4638, 4657, 4570, 4568 of 2017.

Smt. D.S. Patil with Shri A.P. Yenegure advocates for petitioners in Writ Petition Nos.4890, 4891, 4892, 4893, 4894, 4895, 4896, 4897 of 2017.

Shri A.P. Piratwad advocate for petitioners in Writ Petition Nos. 6152, 6042, 6154, 5013, 4094, 4944, 4397 & 4408 of 2017 Shri S.C. Yeramwar advocate for petitioners in Writ Petition Nos.6357, 6493 and 6455 of 2017.

Shri D.B. Shinde, advocate for petitioners in Writ Petition Nos. 5489, 5507, 5508, 5509, 5510, 6133, 6134, 6135, 6136, 6137 and 6138 of 2017 Shri O.B. Boinwad advocate for petitioners in Writ Petition Nos. 6071, 6417, 6425, 6423, 6504, 6499, 6483, 6484, 6485, 6487 and 6488 of 2017.

Shri A.H. Koralkar advocate for petitioners in Writ Petition Nos. 4047, 4048, 4046 of 2017.

Shri A.S. Golegaonkar advocate for petitioners in Writ Petition Nos.5416 and 4416 of 2017.

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{386} wp 6263.17 & others.odt Shri V.H. Humbe advocate for petitioners in Writ Petition Stamp Nos.16783 and 16784 of 2017 and Writ Petition No.5400 of 2017.

Shri A.P. Yenegure advocate for petitioner in Writ Petition No. 6402, 5514 of 2017.

Shri A.B. Girase, Government Pleader, S/Shri A.S.Shinde, P.S. Patil, A.R. Kale, V.M. Kagne, S.B. Joshi and Smt. M.A. Deshpande, Assistant Government Pleaders for the respondent-State.

_____________ CORAM : R.M. BORDE & K.L. WADANE, JJ Reserved for orders from : 13.04.2017 Pronounced on : 20.06.2017 JUDGMENT (Per: R.M. Borde, J) 1 Heard.

2 Rule. With the consent of the parties, petitions are taken up for final disposal at the stage of admission.

3 This avoidable litigation is generated as a result of an inadvertent error committed by the concerned authorities while issuing tribe certificates to the petitioners. The scrutiny ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {387} wp 6263.17 & others.odt committee has also adopted a hyper technical approach and directed invalidation of the tribe certificates on technical grounds by compelling hundreds of petitioners to approach this Court and thereby putting them to inconvenience including the financial loss on account of approach to this Court by presenting the petitions.

The hyper technical approach adopted by the scrutiny committee, apart from facilitating clearance of hundreds of matters pending before the scrutiny committee, has added to number of dockets before the High Court.

4 In most of the petitions, the tribe certificates issued to the petitioners by the respective Sub-divisional Officers (SDOs) or the Executive Magistrates, as the case may be, have been cancelled and confiscated by the scrutiny committee on account of occurrence of error in correctly recording the spelling of the concerned tribe. In case of 'Mannervarlu 'tribe, the certificates have been issued recording incorrect spelling as ' Mannerwarlu '.

Similarly in certain matters, while issuing certificates by the concerned authority, in favour of the petitioners belonging to ' Kolimahadev ' scheduled tribe, an inadvertent error has occurred in recording the name of the tribe as 'Kolimahadeo'. Similarly in few matters, there is an inadvertent error in respect of recording ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {388} wp 6263.17 & others.odt of the name of the tribe 'Tadvi' by the concerned competent authority. The tribe has been wrongly recorded as "Tadavi '.

5 While directing invalidation of the tribe certificates, the scrutiny committee has placed reliance on the Judgment in the matter of State of Maharashtra Vs. Milind & others (2001, 1 SCC 4). The Honourable Supreme Court observed in the aforesaid matter that:-

"1 it is not at all permissible to hold any enquiry or let in evidence to decide or declare that any tribe or tribal community or part of or group within any tribe or tribal community is included in the general name even through it is not specifically mentioned in the concerned entry in the Constitution (Scheduled Tribes) Orders, 1950.
2 The Scheduled Tribe Order must be read as it is. It is not even permissible to say that a tribe, sub- tribe, part of or group of any tribe or tribal community is synonymous to the one mentioned in the scheduled tribes Order if they are not so specifically mentioned in it. "

6 Reliance is also placed by the scrutiny committee on certain observations made by the High Court in the matter of Ramakant Bajirao More Vs. Member Secretary, Scheduled Tribe ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {389} wp 6263.17 & others.odt Certificate Scrutiny Committee, Nasik and others, (Writ Petition No.7162 of 2010, decided on 14 th October, 2010), wherein, this Court has observed that, " it is a settled position of law that entries in the Presidential Order are required to be taken as it is and it is not permissible for any one to add, alter or amend the said entries ".

7 In the matter of State of Maharashtra Vs. Milind and others, reported in (2001) 1 SCC 4, there were two questions taken up for consideration:

(1) Whether at all, it is permissible to hold enquiry and let in evidence to decide or declare that any tribe or tribal community or part of or group within any tribe or tribal community is included in the general name even though it is not specifically mentioned in the concerned entry in the Constitution (Scheduled Tribes) Order, 1950?
(2) Whether 'Halba Koshti' caste is a sub-tribe within the meaning of Entry 19 (Halba/Halbi) of the said Scheduled Tribes Order relating to State of Maharashtra, even though it is not specifically mentioned as such?

8 The Division Bench of this Court, in the matter, held that it ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {390} wp 6263.17 & others.odt was permissible to enquire as to whether the subdivision of a tribe was part and parcel of the tribe mentioned therein and that 'Halba-Koshti' is a subdivision of main tribe 'Halba / Halbi' as per Entry No.19 in the Scheduled Tribes Order, applicable to Maharashtra. The State Government challenged the said decision of the High Court in the Supreme Court. The Constitution Bench in Milind's matter, referring to earlier Constitution Bench judgment of the Supreme Court in the matter of B.

Basavalingappa Vs. D. Munichinappa, reported in AIR 1965 SC 1269 and in the matter of Bhaiya Lal Vs. Harikishan Singh, reported in AIR 1965 SC 1557, in paragraphs no.16 to 19, has observed thus:

16 In (B. Basavalingappa v.D. Munichinnappa) 3, A.I.R. 1965 S.C. 1269 : 1965(1) S.C.R. 316, a Constitution Bench of this Court has held thus:-
"It may be accepted that it is not open to make any modification in the order by producing evidence to show (for example) that though caste A alone is mentioned in the Order, caste B is also a part of caste A and therefore must be deemed to be included in caste A. It may also be accepted that wherever one caste has another name it has been mentioned in brackets after it in the Order [see Aray (Mala) Dakkal (Dokkhalwar) etc.] Therefore, ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:23 ::: {391} wp 6263.17 & others.odt generally speaking it would not be open to any person to lead evidence to establish that caste (in the example quoted above) is part of caste A modified in the order. Ordinarily, therefore it would not have been open in the present case to give evidence that the Voddar caste was the same as the Bhovi caste specified in the Order for Voddar caste is not mentioned in brackets after the Bhovi caste in the order."
(emphasis supplied) 17 Thereafter looking to the peculiar circumstances of the case, the Court went on to say that:
"The difficulty in the present case arises from the fact (which was not disputed before the High Court) that in the Mysore State as it was before the re- organisation of 1956 there was no caste known as Bhovi at all. The Order refers to a scheduled caste known as Bhovi in the Mysore State as it was before 1956 and therefore it must be accepted that there was some caste which the President intended to include after consultation with the Rajpramukh in the Order when the Order mentions the caste Bhovi as a scheduled caste. It cannot be accepted that the President included the caste Bhovi in the Order though there was no such caste at all in the Mysore State as it existed before 1956. But when it ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {392} wp 6263.17 & others.odt is not disputed that there was no caste specifically known as Bhovi in the Mysore State before 1956, the only course open to courts to find out which caste was meant by Bhovi is to take evidence in that behalf. If there was a caste known as Bhovi as such in the Mysore State as it existed before 1956, evidence could not be given to prove that any other caste was included in the Bhovi caste. But when the undisputed fact is that there was no caste specifically known as Bhovi in the Mysore State as it existed before 1956 and one finds a caste mentioned as Bhovi in the Order, one has to determine which was the caste which was meant by that word on its inclusion in the Order. It is this peculiar circumstance therefore which necessitated the taking of evidence to determine which was the caste which was meant by the word 'Bhovi' used in the Order when no caste was specifically known as Bhovi in the Mysore State before the re- organisation of 1956. "
18 Again a Constitution Bench of this Court in a later decision in (Bhaiya Lal v. Harikishan Singh) 4, A.I.R.1965 S.C. 1557 : 1965(2) S.C.R. 877, did not accept the plea of the appellant that although he was not a chamar, as such he could claim the same status by reason of the fact that he belonged to Dohar caste which is sub-caste of Chamar. Even after referring to the case of Basavallingappa ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {393} wp 6263.17 & others.odt (supra) it was held that an enquiry of that kind would not be permissible in the light of the provisions contained in Article 341 of the Constitution. In that case the appellant's election was challenged inter alia on the ground that he belonged to the Dohar caste which was not recognized as a Scheduled Caste for the district in question and so his declaration that he belonged to the Chamar caste which was a Scheduled Caste was improper and was illegally accepted by the Returning Officer. The Election Tribunal declared that the election was invalid. On appeal the High Court confirmed the same. This Court also dismissed the appeal pointing out that the plea that the Dohar Caste is a sub-caste of the Chamar Caste, could not be entertained in view of the Constitution Scheduled Castes Order, 1950 issued by the President under Article 341 of the Constitution. It is also stated that in order to determine whether or not a particular caste is a Scheduled Caste within the meaning of Article 341, one has to look at the public notification issued by the President in that behalf. The notification referred to Chamar, Jatav or Mochi. The Court observed that the enquiry which the Election Tribunal could hold was whether or not the appellant is a Chamar, Jatav or Mochi and held thus:-
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{394} wp 6263.17 & others.odt "The plea that though the appellant is not a Chamar as such, he can claim the same status by reason of the fact that he belongs to the Dohar caste which is a sub-caste of the Chamar caste, cannot be accepted. It appears to us that an enquiry of this kind would not be permissible having regard to the provisions contained in Article
341."
(emphasis supplied) 19 Referring to the case of Basavalingappa (supra) the Court explained thus:
"In the case of B. Basavalingappa V D. Munichinnapa & Ors., this Court had occasion to consider a similar question. The question which arose for decision in that case was whether respondent No.1, though Voddar by caste, belonged to the scheduled caste of Bhovi mentioned in the Order, and while holding that an enquiry into the said question was permissible, the Court has elaborately referred to the special and unusual circumstances which justified the High Court in holding that Voddar caste was the same as the Bhovi caste within the meaning of the Order, otherwise the normal rule would be: "It may be accepted that it is not open to make any modification in the Order by producing evidence to show, for example that though caste A alone is ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {395} wp 6263.17 & others.odt mentioned in the Order, caste B is also a part of caste A and, therefore, must be deemed to be included in caste A". That is another reason why the plea made by the appellant that the Dohar caste is a sub caste of the Chamar caste and as such must be deemed to be included in the Order, cannot be accepted."
(emphasis supplied) "

9 In the matter of Palghat Jilla Thandan Samudhaya Samrakshna Samithi Vs. State of Kerala, reported in 1994 (1) SCC 359, the principle question that arose for consideration in regard to the validity of the decision of the State of Kerala not to treat members of Thandan community belonging to erstwhile Malbar District including the present Palghat District of the State of Kerala, as the members of the Scheduled Castes. In the Writ Petition, petitioners prayed that the State Government should continue to grant to members of the Thandan community belonging to erstwhile Malbar District, including the present Palghat District, all the benefits due to a caste included in the Schedule to the Constitution (Schedule Caste) Order. The High Court directed the State Government to conduct a public enquiry to determine whether there was a community called 'Thandan' distinct from Ezhavas/Thiyyas in Palghat District and in areas ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {396} wp 6263.17 & others.odt other than in the erstwhile Chittur Taluka. The Honourable Supreme Court observed that the Thandan community in the instant case having been listed in the Scheduled Castes Order, as it now stands, it is not open for the State Government or, indeed, to this Court to embark upon an enquiry to determine whether a section of Ezhavas/Thiyas which was called Thandan in the Malbar area of the State was excluded from the benefits of the Scheduled castes order. In paragraph Nos.18 and 19 of the Judgment, the Honourable Supreme court has observed thus:-

"18. These judgments have no doubt that the Scheduled caste Orders has to be applied as it stands and no enquiry can be held or evidence let in to determine whether or not some particular community falls within it or outside it. No action to modify the plain effect of the Scheduled Caste Orders, except as contemplated by Article 341, is valid.
19. The Thandan community in the instant case having been listed in the Scheduled Caste Order as it now stands, it is not o pen to the State Government or, indeed, to this Court to embark upon an enquiry to determine whether a section of Ezhavas/Thiyyas which was called Thandan in the Malbar area of the State was excluded from the benefits of the Scheduled Caste Order. "
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{397} wp 6263.17 & others.odt 10 In the matter of Nityanand sharma Vs. State of Bihar (1996 (3) SCC 576), an important question of constitutional law concerning the power of the Court to declare a particular tribe to be Scheduled Tribe under Scheduled Castes and Scheduled Tribes Order, 1950, as amended by the Scheduled Castes and Scheduled Tribes (Amendment) Act, 1976 primarily arose for consideration.

The appellant before the Supreme Court was in service of State of Bihar and belonging to Lohar caste and claims status as S.T.

under the Act and the Constitutional Order and sought promotion on that basis, as a member belonging to S.T.. According to the appellant, Lohar community was included in the Schedule under the Act as reflected in the Hindi version of the Order and thereby they are entitled to be recognized as ST. It was revealed that Lohara or Lohras are different from Lohar in Bihar as Loharas as noticed are ranked with Koiris and Kurmis whereas Lohra or Loharas are merely sub-castes, a sept of Mundas in Chotanagpur or sub-tribes or Assurs who are Scheduled Tribes. The supreme Court has observed in paragraph Nos.18 and 19 of the judgment as quoted below:-

" 18. It is seen that in the Second Schedule in part III of the act, as extracted herein before, Lohar was not included as a Scheduled Tribe. It is only, as ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {398} wp 6263.17 & others.odt evidenced from the translated version, that the community Lohar came to be wrongly translated for the word Lohra or Lohara and shown to have been included in the Second Schedule, Part III, applicable to Bihar State. Mr. B.B Singh, therefore, is right in placing before us the original version in English and the translated version.
19 Article 348(1)(b) of the Constitution provides that notwithstanding anything in Part II (in Ch.II Articles 346 and 347 relate to regional languages) the authoritative text of all Bills to be introduced and amendments thereto to be moved in either House of Parliament .... of all ordinances promulgated by the President .... and all orders, rules, regulations and bye-laws issued under the Constitution or under any law made by Parliament, shall be in the English language. By operation of sub-article (3) thereof with a non obstante clause, where the Legislature of a State has prescribed any language other than the English language for use in Bills introduced in, or Acts passed by, the Legislature of the State or in Ordinances promulgated by the governor of the State or in any order, rule, regulation or bye-law referred to in paragraph (iii) of that sub-clause, a translation of the same in the English language published under the authority of the governor of the State in the official Gazette of that State shall be deemed to be the authoritative text thereof in the English language ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {399} wp 6263.17 & others.odt under this article. Therefore, the act and the Schedule thereto are part of the act, as enacted by Parliament in English language. It is the authoritative text. When the Schedules were translated into Hindi, the translator, wrongly translated Lohara as Lohar omitting the letter a while Lohra is written as Mentioned in English version. It is also clear when we compare Part XVI of the Second Schedule relating to the State of West Bengal, the word Lohar both in English as well as in the Hindi version was not mentioned. Court would take judicial notice of Acts of Parliament and would interpret the Schedule in the light of the English version being an authoritative text of the act and the Second Schedule. "

11 In the instant matters, it is not the contention of anybody that the tribe Mannerwarlu or Koli Mahadeo or Tadavi are different tribes or castes than the entries in respect of the tribe Manervarlu or Koli Mahadev or Tadvi as recorded in the Constitutional Order.

Admittedly, there is an inadvertent spelling mistake committed by the certificate issuing authority in recording the correct spelling of the tribe in the caste certificate. The inadvertent error could have been got corrected by keeping the matter pending by the scrutiny committee.

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{400} wp 6263.17 & others.odt 12 Section 4 of the Maharashtra Scheduled Castes, De-notified Tribes (Vimukta Jatis), Nomadic tribes, Other Backward Classes and Special Backward Category (Regulation of issuance and Verification of ) Caste Certificate Act, 2000 (herein after referred to as The Act of 2000) relates to issuance of caste certificate by the competent authority. The competent authority may, on an application made to it, under section 3, after satisfying itself about the genuineness of the claim and by following the procedure as prescribed, issue a Caste Certificate within such time limit and in such form as may be prescribed or reject the application for the reasons to be recorded in writing. It is thus clear that the competent authority is liable to satisfy itself as regards genuineness of the claim of the individual as belonging to a particular caste or tribe. In the instant matters, there is no objection raised as regards genuineness of the claim of any of the petitioners. However, a defect in respect of recording of spelling mistake in caste certificate is pointed out.

13 Section 5 of the Act of 2000 provides for an appeal against an order of competent authority in rejecting the request for issuance of the caste or tribe certificate. Under Rules i.e. The Maharashtra Scheduled Tribes (Regulation of Issuance and ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:24 ::: {401} wp 6263.17 & others.odt Verification of ) Certificate Rules, 2003, the scrutiny committee is empowered to decide the appeals against the orders passed by the competent authority, rejecting requests for issuance of caste/tribe certificate. The Scrutiny Committee constituted under the Rules of 2003 is also empowered to verify the tribe certificate and issue validation certificates. Rule 11 of the Rules 2003 relate to verification of schedule tribe certificate by Scrutiny committee.

Section 6 of the Act of 2000 mandates the Government to constitute, by notification in the official gazette, one or more scrutiny committee(s) for verification of caste certificates issued by the Competent authorities under sub-section (1) of section 4 specifying in the said notification the functions and the area of jurisdiction of each of such scrutiny Committee or Committees.

The scrutiny committee is expected to take decision in respect of validation claim as belonging to ST. Sub-rule 8 of Rule 12 provides that if the scrutiny committee on the basis of vigilance cell report and other documents available, is not satisfied about the claim of the applicant, the committee shall issue a show cause notice to the appellant and also serve the copy of the report of the vigilance officer by registered post with acknowledgment due.

A copy shall also be sent to the Head of the Department concerned, if necessary. The notice shall indicate that the ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 ::: {402} wp 6263.17 & others.odt representation or reply, if any, should be made within fifteen days from the date of receipt of the notice and in any case not more than thirty days from the date of receipt of the notice. The scrutiny committee, in view of sub rule 9 is expected, on being satisfied regarding genuineness of the claim, to issue validation certificate in form 'G'.

14 It is thus clear that Rules require the scrutiny committee to consider the claim of an individual applicant as belonging to a particular tribe. In the instant matters, the scrutiny committee has not investigated as regards genuineness of claim of any of the petitioners as belonging to ST, however, has proceeded to reject the proposals on hyper technical reasons i.e. spelling mistakes occurring in the tribe certificates issued by the Competent Authority. It was open for the scrutiny committee to get the errors, as regards the spelling of a particular tribe, corrected by issuing directives to the concerned competent authority. The petitioners could have been directed to get the errors ratified by keeping the matters pending. There was absolutely no reason for the scrutiny committee to reject the claim of each of the petitioners on hyper technical grounds. The Judgments of the Honourable supreme Court quoted by the scrutiny committee and ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 ::: {403} wp 6263.17 & others.odt referred as above, arise out of totally different set of facts and are not relevant for determination of issue or the inadvertent error that has crept in while issuing tribe certificates by competent authority. The scrutiny committees are expected to deal with the merits of the contentions and find out as to whether claim raised by an individual applicant as belonging to a particular tribe is correct or not. The scrutiny committee shall not reject the matters on hyper technical grounds such as occurrence of spelling mistake in recording the name of the tribe in the certificate. The competent authority, while issuing certificate has correctly recorded the entry number relating to a particular tribe occurring in the schedule to the constitutional order. However, as regards the inadvertent spelling mistake, the scrutiny committee ought to have got it corrected by issuing directions to the concerned competent authority or by granting liberty to the petitioners to get mistake ratified by approaching concerned issuing authority.

It is noticed by us that, on earlier occasions also, the scrutiny committee had rejected hundreds of proposals for such technical error in recording the correct name of the tribe as Mahadevkoli instead of Kolimahadev. This Court was required to issue necessary directions to safeguard the interests of the certificate holders. The practice adopted by the scrutiny committee in ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 ::: {404} wp 6263.17 & others.odt rejecting the claims for hyper technical errors cannot be approved.

15 For the reasons recorded above, the writ petitions are allowed. The orders passed by the scrutiny Committee directing invalidation of the caste certificates are quashed and set aside.

16 The scrutiny committee shall return original tribe certificates produced by the individual petitioners to them within four weeks from today. Each of the petitioners shall tender an undertaking to the scrutiny committee, that the concerned petitioners would approach the concerned competent authority for ratifying the spelling mistake occurred in recording name of the tribe and shall produce the correct certificate within a period of eight weeks from the date of receipt of the original certificate (which has been produced to the scrutiny committee). The concerned competent authorities/Sub Divisional Officers, on receipt of an application together with the original tribe certificate issued in favour of the individual petitioners, shall make necessary correction in respect name of the tribe (correct the spelling of Tribe) and record the same in consonance with the relevant entry in respect of tribe in the schedule to the Constitutional Order. The corrected certificate shall be issued by ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 ::: {405} wp 6263.17 & others.odt the Sub Divisional Officers/Competent Authorities within a period of four weeks from the date of approach of the concerned individual petitioner, without embarking upon any enquiry since the holder of certificate had received the Tribe Certificates issued by the competent authority after conducting due enquiry.

17 It is noticed that in certain cases, the tribe certificates are issued by the Executive Magistrates and in accordance with rules, the Sub Divisional Officers have been now authorized to issue certificates. In such cases, the concerned Sub Divisional Officer, exercising the jurisdiction over the area, shall issue the corrected tribe certificate, on receipt of an application by the individual petitioner, together with original tribe certificate issued by the Executive Magistrates. The corrected certificate shall be issued as above within a period of four weeks from the date of receipt of the application/s, without embarking upon any fresh enquiry.

On receipt of the corrected tribe certificate, the concerned petitioner shall submit the same to the scrutiny committee forthwith. The scrutiny committee shall proceed to decide the matter and take decision on the proposal in respect of verification of the tribe certificates, on merits and in accordance with law, as expeditiously as possible and preferably within a period of one ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 ::: {406} wp 6263.17 & others.odt year from the date of receipt of the corrected certificate from each of the petitioners. The scrutiny committee, hence forth, shall not reject the verification claims merely on the ground of occurrence of spelling mistake in recording the name of the tribe and shall proceed to decide the claim of an individual as belonging to a particular tribe on merits. In such circumstances, the scrutiny committee shall direct petitioners to produce corrected tribe certificate and shall issue necessary directions for recording corrections to the competent authority by keeping the proposals pending.

18 Until the decision on the proposals for verification of the tribe claims by the concerned scrutiny committee, no adverse action shall be taken by the employer or the concerned educational institution prejudicially affecting the interest of any of the individual petitioner.

18 Rule is made absolute in above terms.

19 There shall be no order as to costs.

(K.L. WADANE, J) (R.M. BORDE, J) vbd ::: Uploaded on - 04/07/2017 ::: Downloaded on - 28/08/2017 07:03:25 :::