Bombay High Court
Ananda Ramji Tathe, Died Thr. ... vs The State Of Mah And Anr on 9 June, 2017
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD.
98 FIRST APPEAL NO. 2070 OF 2015
WITH FA/209/2015 WITH FA/245/2015 WITH FA/246/2015 WITH
FA/2071/2015 WITH CA/7313/2017 IN FA/2071/2015
ANANDA RAMJI TATHE, DIED THR. L.RS. DEUBAI AND ORS
VERSUS
THE STATE OF MAH AND ANR
...
Advocate for Appellants : Mr. C.K. Sonawane
AGP for Respondents: Mr.S.S. Dande
...
CORAM : V.K. JADHAV, J.
Dated: June 09, 2017 ...
PER COURT :-
1 Applicant/appellant to take steps to bring on record the legal heirs of one of the deceased appellants.
2 Stand over to 7.7.2017.
( V.K. JADHAV, J. ) vbd ::: Uploaded on - 15/06/2017 ::: Downloaded on - 16/06/2017 00:22:13 :::