Bombay High Court
Afsaribegum W/O Iqbal Salim And ... vs The State Of Maharashtra And Anr on 5 June, 2017
Bench: R.M. Borde
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criappln424.17.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 424 OF 2017
Afsaribegum w/o Iqbal SAlim
& others Applicants
Versus
State of Maharashtra
& another Respondents
Mrs. R.S. Kulkarni, advocate for the applicants.
Mr. M.M. Nerlikar, A.P.P. for Respondent no. 1.
CORAM : R.M.BORDE &
K.K. SONAWANE, JJ.
DATE : 5th JUNE, 2017 PER COURT:
Stand over to 12th June, 2017. Interim relief, granted earlier, to continue till then.
( K. K. SONAWANE ) ( R.M.BORDE )
JUDGE JUDGE
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