Natha Sambhaji Pansare And Ors vs Dinesh Suresh Mate And Ors

                                         {1}
                                                                         34-38 to 57.odt

                  IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                             BENCH AT AURANGABAD

                            34 FIRST APPEAL NO. 531 OF 2002

                         NATHA SAMBHAJI PANSARE AND ORS
                                      VERSUS
                           DINESH SURESH MATE AND ORS
                                         ...
                      Advocate for Appellants : Mr. S.K. Shinde

                                        WITH
                       35 CIVIL APPLICATION NO. 12921 OF 2008
                                 IN FAST/23717/2008

                 38 CIVIL APPLICATION NO. 4318 OF 2013
    IN FAST/33259/2012 WITH CA/4319/2013 IN FAST/33259/2012 WITH
CA/4320/2013 IN FAST/33318/2012 WITH CA/4321/2013 IN FAST/33318/2012
      WITH CA/4322/2013 IN FAST/33322/2012 WITH CA/4323/2013 IN
      FAST/33322/2012 WITH CA/4324/2013 IN FAST/33326/2012 WITH
CA/4325/2013 IN FAST/33326/2012 WITH CA/4326/2013 IN FAST/33314/2012
      WITH CA/4327/2013 IN FAST/33314/2012 WITH CA/4328/2013 IN
        FAST/33310/2012 WITH CA/4329/2013 IN FAST/33310/2012

                           39 FIRST APPEAL NO. 1245 OF 2014

                       40 CIVIL APPLICATION NO. 12955 OF 2014
                                 IN FAST/29463/2014

                 41 CIVIL APPLICATION NO. 2104 OF 2015
    IN FAST/30500/2014 WITH CA/2105/2015 IN FAST/30500/2014 WITH
CA/2106/2015 IN FAST/30503/2014 WITH CA/2107/2015 IN FAST/30503/2014

                        42 CIVIL APPLICATION NO. 3131 OF 2015
                                  IN FAST/17985/2014

                    43 CIVIL APPLICATION NO. 5366 OF 2015
         IN FAST/23194/2014 WITH CA/5367/2015 IN FAST/23194/2014

                   44 CIVIL APPLICATION NO. 6179 OF 2015
         IN FAST/22470/2014 WITH CA/6180/2015 IN FAST/22470/2014

                   45 CIVIL APPLICATION NO. 10372 OF 2015
        IN FAST/28926/2014 WITH CA/10373/2015 IN FAST/28926/2014

                   46 CIVIL APPLICATION NO. 10586 OF 2015
        IN FAST/12081/2014 WITH CA/10587/2015 IN FAST/12081/2014



 ::: Uploaded on - 20/12/2017                       ::: Downloaded on - 23/12/2017 01:53:12 :::
                                          {2}
                                                                        34-38 to 57.odt

                   47 CIVIL APPLICATION NO. 10792 OF 2015
        IN FAST/34270/2014 WITH CA/10793/2015 IN FAST/34270/2014

                       48 CIVIL APPLICATION NO. 14488 OF 2015
                                 IN FAST/10365/2014

                            49 FIRST APPEAL NO. 1 OF 2016
                            WITH CA/17/2016 IN FA/1/2016

                           50 FIRST APPEAL NO. 1648 OF 2016

                           51 FIRST APPEAL NO. 2588 OF 2016

                           52 FIRST APPEAL NO. 3172 OF 2016

                           53 FIRST APPEAL NO. 3764 OF 2016

                        54 CIVIL APPLICATION NO. 765 OF 2017
                                 IN FAST/25102/2016

                        55 CIVIL APPLICATION NO. 766 OF 2017
                                 IN FAST/17400/2016

                        56 CIVIL APPLICATION NO. 1673 OF 2017
                                  IN FAST/35254/2016

                        57 CIVIL APPLICATION NO. 2028 OF 2017
                                  IN FAST/32133/2016

                                         ...


                                       CORAM : K.K. SONAWANE, J.

DATE : 18th December, 2017. PER COURT:

Applicants/appellants to take steps for service on unserved respondents till 29th January, 2018.

[K.K.SONAWANE, J] grt/-