IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPEAL NO. 989 OF 2017
In
CR. APPEAL 365 OF 2014
Pundlik Gole ....Appellant
V/S
The State Of Maharashtra ....Respondent
WITH CR. APPEAL NO. 1316 OF 2013 Ramkrishna Khandu Bagul @ Nana ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 1326 OF 2013 Salim Nawab Sayyed ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 36 OF 2014 Jitendra Anandrao Chvan ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 341 OF 2014 Page 1/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: Sikandar S/o Nijam Pinjari ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 365 OF 2014 Pundlik Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPEAL NO. 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 725 OF 2015 In CR. APPEAL 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1149 OF 2015 In CR. APPEAL 365 OF 2014 Pundlik Gole ....Appellant Page 2/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1155 OF 2016 In CR. APPEAL 383 OF 2014 Shailaja Gajanan Tarmale @ Sakshi Pundlik ....Appellant Gole V/S The State Of Maharashtra ....Respondent WITH CR. SUO-MOTU PETITION NO. 2 OF 2016 High Court On Its Own Motion ....Petitioner V/S Salim Nawab Sayyed And Ors ....Respondent WITH CR. APPEAL NO. 244 OF 2017 The State Of Maharashtra ....Appellant V/S Pundlik Ganpat Gole And Ors ....Respondent WITH CR. APPLICATION IN APPEAL NO. 1297 OF 2016 In CR. APPEAL 365 OF 2014 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent Page 3/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: WITH CR. APPLICATION IN APPEAL NO. 1436 OF 2016 In CR. APPEAL 365 OF 2014 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 169 OF 2017 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole And Anr ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 726 OF 2015 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent WITH CR. APPLICATION IN APPEAL NO. 731 OF 2015 In CR. APPEAL 244 OF 2017 Pundlik Ganpat Gole ....Appellant V/S The State Of Maharashtra ....Respondent Page 4/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 ::: Mr.Mahesh Waswania/w Mr.Jagdish Shettya/w Miss Manashi Mahanta For Appellant in Apeal 365 of 2014 and Apeal 383 of 2014 Ms.R.M.Gadhvi APP for state.
CORAM : A.A. SAYED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 16th August, 2017 P.C. :
Stand over to 31/8/2017.
( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:54:56 :::