Dr. Indermohan Premnath Sareen ... vs State Of Maharashtra Thr. Sect. ...

Citation : 2016 Latest Caselaw 21 Bom
Judgement Date : 24 February, 2016

Bombay High Court
Dr. Indermohan Premnath Sareen ... vs State Of Maharashtra Thr. Sect. ... on 24 February, 2016
Bench: B.R. Gavai
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                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY




                                                                      
                                NAGPUR BENCH, NAGPUR.

                                   WRIT PETITION No.201 OF 2016




                                                                     
    1.       Dr. Inder Mohan Premnath Sareen,
             Aged around 60 years, Occu. Service, 
             R/o Flat No. 36, Shivneri Apatment,
             Kotwal Nagar, Nagpur - 440 015.




                                                       
    2.       Dr. Suresh Sakhare,
             Aged about 59 years, Occu. Service,
                                     
             R/o 13, Dambhare Layout, 
             Trimurti Nagar,  Nagpur.  ...                                     ...            Petitioners.
                                    
                                - Versus.-

    1. The State of Maharashtra,
       Through its Secretary,  Department of 
          


       Higher and Technical Education, 
       Mantralaya, Mumbai -32.
       



    2. The Director of Higher Education,
       State of Maharashtra, 
       Central Building, Pune-1. 





    3. The Joint Director of Higher Education,
       State of Maharashtra, 
       Nagpur Division, Nagpur. 





    4. Shri Mathuradas Mohota College of Science
       through its Principal, Umred Road, 
       Nagpur.                        ...                                        ...         Respondents.
     
                                                      WITH
                                   WRIT PETITION No.202 OF 2016

    1.       Dr. Ashok Dharmadas Gharde,
             Aged around 53 years, Occu. Service, 
             R/o Flat No. 63,Shrihari Nagar No.2, 
             Manewada Ring Road, Nagpur-27.



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    2.       Dr. Purushottam Natthuji Tatode




                                                                      
             Aged about 53 years, Occu. Service,
             R/o 544, Ashirwad Nagar,
             Near NIT Garden, Nagpur -24.




                                                                     
    3.       Dr. Arvind Narayanrao Lonkar,
             Aged 54 years, Occu. Retired, 
             R/o 16/5 Priyadarshini Nagar,
             Near RTO, Nagpur-01.




                                                       
    4.  Dr. Devendra Murarji Mate,
        Aged 50 years, Occu. Service, 
                                     
        R/o Plot NO. 33, Tulip Enclave Layout, 
        Flat No. 101, Pragati Colony, Umred Road, 
                                    
        Dighori, Nagpur -34.        ...                                        ...            Petitioners.

                                - Versus.-

    1. The State of Maharashtra,
          


       Through its Secretary,  Department of 
       Higher and Technical Education, 
       



       Mantralaya, Mumbai -32.

    2. The Director of Higher Education,
       State of Maharashtra, 





       Central Building, Pune-1. 

    3. The Joint Director of Higher Education,
       State of Maharashtra, 
       Nagpur Division, Nagpur.





    4. Nutan Adarsh Arts, Commerce &
       Smt. M.H. Wegad Science College, Umred
       through its Principal, Umred, 
       Dist. Nagpur.                  ...                                        ...         Respondents.
     
                                                  WITH
                                   WRIT PETITION No.203 OF 2016

    1.       Dr. Jitendra Namdeo Ramteke,
             Aged around 49 years, Occu. Service, 


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          R/o 305, Nirman Enclave,
          86-A, Gajanan Nagar, 




                                                                  
          Wardha Road,  Nagpur - 440 015.

    2.    Dr. Moreshwar Sheshraoji Atone,
          Aged about 52 years, Occu. Service,




                                                                 
          R/o 133, Mahalaxmi Nagar,
          Manewada Raod, Nagpur -27. ...                                   ...            Petitioners.

                                - Versus.-




                                                   
    1. The State of Maharashtra,
                                   
       Through its Secretary,  Department of 
       Higher and Technical Education, 
       Mantralaya, Mumbai -32.
                                  
    2.. The Director of Higher Education,
        State of Maharashtra, 
        Central Building, Pune-1. 
       


    3. The Joint Director of Higher Education,
       State of Maharashtra, 
    



       Nagpur Division, Nagpur. 

    4. Shri Mathurdas Mohota College of Science,
       through its Principal, Umred Road, 





       Nagpur.                       ...                                     ...         Respondents.

                                                  WITH
                                 WRIT PETITION No.204 OF 2016





    1.    Dr. Ashwajit Anandrao Fulzele
          Aged around 46 years, Occu. Service, 
          R/o 71/A Gaikwad Clony,
          Dr. Ambedkar Nagar, 
          Dharampeth, Nagpur.         ...                                  ...            Petitioner.

                                - Versus.-

    1. The State of Maharashtra,
       Through its Secretary,  Department of 
       Higher and Technical Education, 


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         Mantralaya, Mumbai -32.




                                                                  
    2. The Director of Higher Education,
       State of Maharashtra, 
       Central Building, Pune-1. 




                                                                 
    3. The Joint Director of Higher Education,
       State of Maharashtra, 
       Nagpur Division, Nagpur. 




                                                   
    4. Shri  Mathuradas Mohata College of
       Science,through its Principal, 
       Umred Road, Nagpur -9.
                                   
                                     ...

WITH ... Respondents.

WRIT PETITION No.205 OF 2016

1. Dr. Kirankumar Pragaji Kariya Aged around 57 years, Occu. Service, R/o 31/A, Ujwal Society Near Borle Layout, Jaitala Road, Nagpur - 440 022. ... ... Petitioner.

- Versus.-

1. The State of Maharashtra, Through its Secretary, Department of Higher and Technical Education, Mantralaya, Mumbai -32.

2). The Director of Higher Education, State of Maharashtra, Central Building, Pune-1.

3. The Joint Director of Higher Education, State of Maharashtra, Nagpur Division, Nagpur.

4. VMV Commerce, JMT Arts and JJP Science College through its Principal, Wardhaman Nagar, Nagpur - 08. ... ... Respondents.

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5 wp201,202,203,204,205,206 & 207-16.odt WITH WRIT PETITION No.206 OF 2016

1. Dr. Hemant Ganesh Jahagirdar, Aged around 58 years, Occu. Service, R/o Dhavalgir, Himalaya Valley, Amravati Road, Nagpur. ... ... Petitioner.

- Versus.-

1. The State of Maharashtra, Through its Secretary, Department of Higher and Technical Education, Mantralaya, Mumbai -32.

2). The Director of Higher Education, State of Maharashtra, Central Building, Pune-1.

3. The Joint Director of Higher Education, State of Maharashtra, Nagpur Division, Nagpur.

4. Saint Francis De Sales College, Seminary Hill, Nagpur - 440 006 through its Principal. ... ... Respondents.

WITH WRIT PETITION No.207 OF 2016

1. Dr. Deoram Vithoba Nandanwar, Aged around 48 years, Occu. Service, R/o Plot no. 37, Bhande Plot, Umred Road, Nagpur - 440 024. ... ... Petitioners.

- Versus.-

1. The State of Maharashtra, Through its Secretary, Department of Higher and Technical Education, Mantralaya, Mumbai -32.

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2). The Director of Higher Education, State of Maharashtra, Central Building, Pune-1.

3. The Joint Director of Higher Education, State of Maharashtra, Nagpur Division, Nagpur.

4. Shri Madhuradas Mohata College of Science through ts Principal, Umred Road Nagpur-9. ... ... Respondents.

---------------------------------------------------------------------------------------------------------------- Ms. Mugdha Chandurkar, counsel for petitioners in all petitions. Mr. N.R. Patil, A.G.P. for respondent nos. 1 to 3 in all petitions.

--------------------------------------------------------------------------------------------------------------------------

CORAM : B.R. GAVAI AND P.N. DESHMUKH , JJ.
                                          DATED    :  24
                                                             FEBRUARY, 2016
                                                         th
          


COMMON JUDGMENT ( Per B.R. Gavai, J.)

1. Heard.

2. Rule. Rule made returnable forthwith. By consent of the parties, the petition is taken up for hearing finally.

3. The facts in the present case are identical with the facts in the Sudamrao Keshawrao Aher and others. vs. The State of Maharashtra and others reported in 2014(1) ALL MR 697 : (Writ Petition No. 10283 of 2012 decided by High Court of Bombay, Bench at Aurangabad on 21 st November, 2013) and in Writ Petition No. 4628 of 2013 (Dr. Shripad Anandrao Sonegaonkar vs. State of Maharashtra and others) decided by this Court on 27.1.2014.

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4. In that view of the matter, the respondents are directed to compute the amounts payable to the petitioners in accordance with the Judgment and order passed by the Division Bench of Aurangabad Bench in W.P. No. 10283 of 2012 and another and release the said amount to the petitioners. The same shall be done within a period of two months.

5. With the above directions, the Writ Petition is disposed of. Rule is made absolute in the aforesaid terms. No order as to costs.

                                    JUDGE                                JUDGE


    Hirekhan
       
    






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