1 wp2991.09.odt
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
Writ Petition No.2991/2009
( Sou. Hansatai Khboragade ..V/s.. The Collector, Bhandara & others )
- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
- - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - - -
Mr. Anand Parchure, counsel for petitioner.
Ms B.H. Dangre, Addl. G.P. for respondent no.1.
Mr. A.Y. Kapgate, counsel for respondent no.2.
CORAM : D.D. SINHA & F.M. REIS JJ.
igth
DATE : 8
DECEMBER
, 2009
.
Heard Mr. Parchure learned counsel for petitioner, Ms Dangre learned Addl. G.P. for respondent no.1 and Mr. Kapgate learned counsel for respondent no.2.
Civil Application No.2600/2009 is moved by petitioner seeking permission to add the necessary parties to the petition.
Application is allowed.
Appropriate amendment in the cause title be carried out forthwith.
Issue notice to added respondent returnable on 5/1/2010.
Stand over to 5/1/2010.
JUDGE JUDGE
Tambaskar.
::: Downloaded on - 02/08/2016 16:57:30 :::