Andhra Pradesh High Court - Amravati
M/S.The Oriental Insurance Company ... vs Peddi Srilakshmi on 21 June, 2024
1 3480 | (SHOW CALISE NOTICE BEFORE ADMISSION) iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI FRIDAY THE TWENTY FIRST DAY OF JUNE oS TWO THOUSAND AND TWENTY FOUR PRESENT: OSE THE HONOURABLE SRI JUSTICE G.NARENDAR AND THE HONOURABLE SRI JUSTICE HARINATH.N MOTOR ACCIDENT CIVIL MISCELLANEQUS APPEAL NO: 251 OF 2024 ~ Botween: M/S. The Oriental Insurance Company Lid., Rep.by its Divisional Manager, Near Vinayaka Theatre, Eluru Road, Vieyawada Appedant AND . Peddi Sriakshmi, W/o.Late Bhaskar,aged about 40 years residents of 23-98, opposite Excellan Residency, Yanamaelakuduru, Penamaturu Mandal, Viayawada - Paddi Mounica, D/o.Late Bhaskar aged about 27] years rasidenis of 23. 98, oppasite Excellan Residency, Yanamalakuduru, Penamaluru Mandal, Visyawada ~ 7 Peddi Nikhita, D/o.Late Bhaskaraged about 20 years residents of 23- 08, apposite Excellan Residency, Yanamalakuduru, Penamalury Mandal, Viayawada - ? Peddi Ratnam, W/o,Syam Sundara Rao aged about 60 years residents of 23-98, opposite Excellan Residency, Yanamalakuduru, Penamalury Mandal, Vdayawada - 7 . Peddi Syam Sundara Rao, Wied), S/o. Late Nageswara Rao, residents of 23-98, opposite Excellan Residency, Yanamalakuduru, Panamaluru Mandal, Viayawada - 7 aN. A, SARA oe G.Nagaraiu, ee) Sig, Anianeyulu, aged about 40 years, 3-447/8, Undavalll, Tadepall' Mandal, Guntur District - S22 504 ?, Busi Venkata Naga Uma Maheswara Rao, Slo. S.Prasad 71-242. Polkarnipadu, Tadepalll Mandal Guntur Respondents
" WHEREAS the Appellant above named through ifs Advocate SRI KRISHNANAND VAQAKATTU oresented ihis Appeal Hed under Order TS of Motor Vehicle Act praying that the High cour! may be pleased to sef aside the decree and Judgment passed by the Honble Mofer Accidents Claims TribunalCum- Vil Additional District Judge, Vilayawada, Krishna Oisiict in MVOP Ne 1oa/e0T9, Gh.25.70.2029, by allowing this appeal with casts throughout AND WHEREAS the High Court upon serusi ng the petition and memorandum of grounds filed herein ¢ upon Rearing the arguments of Sx KRISHNANAND VADAKATTH Acvooate for the Petifioner, directed issue of malice fo the Respondents herein fo show cause as ts why this MOTOR ACCIDENT CIVIL MISCELLANEOUS APPEAL should not be admitted. YOu VIE:
Feddi Srlakshrd, Wio.Late Bhaskar. aged about 40 years residents of 23-38, oppasite Excellan Resiliency, Yanamal akuduru, Penamealura Mandal, Viiayawada - ?
i Peddi Mounica, D/o.Late Bhasker,aged about 24 years, residents af 23... 35, opposite Excelian Residency, Yanamalakuduru, Penamalury Mandal, Vilayvawada -~ pee Peddi Nikhita, Dfo Late Shaskaraged about 30 years resiiants af 25 #6, opposite Excellan Residency, Yanamalakuduru, Penamaluru Mandal, Vilayawada ~ 7 4, Peddi Ratnam, Wo, Syam Sundara Rao,aged about 60 years residents of 25-98, opposite Excailan Reskiency, Yanamalakuduru, Penamalury Mandal, Viayawada - 7 5, Busi Venkaia Naga Uma Maheswara Rao, Slo. 8.Prasad, 11-242, Polkampadu, Tadepalli Mandal,Guniur District - 522 504 are be and hereby directed to show cause either appearing in parson of through an Advocate, as to why in the circumstances set out in the petition and the memorandum of grounds filed therewith(copy enclosed ) this MOTOR ACCIDENT CIVIL MISCELLANEOUS APPEAL should not bs admitted. ~ The Court made the following arder:
*"Iesue natice to the respondents." SD-B.CHITT! JOSEPH i ASSISTANT REGISTRAR ATRUE COPY!) SECTION OFFICER For A To,
4. Peddi Sriiakshmi, Wio.Late Bhaskar,aged about 40 years residenis of 23-98, opposite Excellan Residency, Yanamalakuduru, Penarnalura Mandal, Viayawada - 7 f3 Peddi Mounica, D'o.Late Bhaskar,aged about 21 years residents of <3-
a8, opposite Excellan Residency, Yanamalakuduru, Penamaluru Mandal, Viiayawada - 7 Peddi Nikhifa, D/o.Late Bhaskar,aged about 20 years,residents of 24- Os 98, opposite Excellan Residency, Yanamalakuduru, Penamaluru Mandal, Viayawada - 7 4 Pededl Ratnam, Wio,Syam Sundara Rao,aged about 60 years residents of 28-98, opposite Exogiian Residency, Yanamalakuduny, Penamaluru Mandal, Viayawada - / wah EE Susi Venkaia Naga Uma Maheswara Raa, So. &. Prasad, 11-242, Polkarmpadu, Tade pall Mandal Gurtur District - $20 SOI( 1 fo § by RPAD- along with a copy of petition and memorandum o of grounds} ~e One CC to SRI KRISHNANAND VADAKATTU Advocate ROPUC] Two spare coples HIGH COURT DATED: 21/06/2024 NOTICE BEFORE ADMISSION MACMA.No.284 of ated Ree SEER Rigg, Rye. Ser Myr . At AO 8 +S ARQ ES SPATS SSE