Andhra Pradesh High Court - Amravati
Sri Sitaramulavari Devasthanam vs Union Of India on 8 August, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: WP No. 2760 of 2018 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
03. 08.08.2024 RNT, J "Separate judgment is passed dismissing the writ petition for want of prosecution."
_________ RNT, J Dsr