Andhra Pradesh High Court - Amravati
Karumuri Venkata Laxmi ... vs Devatha Nagabhushanam on 12 October, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: A.S.No.960 of 1997 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
39. 12.10.2023 SV,J Heard both sides. Reserved for Judgment.
______ SV,J KNN