Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 31 August, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Appeal Suit Nos.1089 and 1104 of 2018 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
22. 31.08.2023 AVRB, J:
Oral request of Ms.E.Nilima, learned counsel representing learned counsel for the appellant to adjourn the matter is rejected.
Looking into the proceeding sheet, the matter is Reserved for Judgment.
________ AVRB,J DNV