Andhra Pradesh High Court - Amravati
AS/131/2010 on 28 August, 2023
HIGHCOURT OF ANDHRA PRADESH::AMARAVATHI MAIN CASE No: Appeal Suit No.131 of 2010 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
09. 28.08.2023 TMR,J Heard both sides. Reserved for Judgment.
_______ TMR,J KNN